High Courts13 May 2016Disposed Off
CLS Limited Vs Union of India
Calcutta High Court · (2016) 4 WBLR 674
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 29 of 60
High Courts13 May 2016Disposed Off
Rajmandir Estates Private Vs Principal Commissioner of Income
Calcutta High Court · (2016) 287 CurTR 512 : (2016) 386 ITR 162
High Courts13 May 2016Allowed
Iswar Tudu Vs State of West Bengal
Calcutta High Court · (2016) 163 AIC 866 : (2016) CriLJ 3042 : (2016) 4 Crimes 452
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 304
High Courts12 May 2016Disposed Off
Sheela Ghosh - Petitioner @HASH Kolkata Municipal Corporation and Others
Calcutta High Court · (2017) 1 ICC 450 : (2016) 5 WBLR 648
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Mr. Bishnu Kumar Yadav - Appellant @HASH M/s. M.L. Soni and Sons and Another
Calcutta High Court · (2016) AIR(Calcutta) 347 : (2017) 3 RAJ 139
Arbitration and Conciliation Act, 1996 - Section 17, Section 9
High Courts12 May 2016Disposed Off
Versatile Wires Ltd. Vs Director General of Foreign Trade
Calcutta High Court · (2016) 336 ELT 645
High Courts12 May 2016Dismissed
Commissioner of CUS., EX. & S.T., Siliguri Vs Nand Kishore Somani
Calcutta High Court · (2016) 337 ELT 10
High Courts12 May 2016Allowed
Shrimati Sovona Mahapatra Vs Jagadish Chandra Mahapatra
Calcutta High Court · (2016) 3 CalHCN 400 : (2017) 1 CalLJ 296 : (2016) 4 ICC 667 : (2016) 5 WBLR 50
West Bengal Land Reforms Act, 1955 — Section 8
High Courts12 May 2016Disposed Off
Amar Nath Paul Vs State of West Bengal
Calcutta High Court · (2016) 3 CalLJ 401 : (2016) 4 WBLR 693
West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3(2)West Bengal Land (Requisition and Acquisition) Rules, 1948 - Rule 3
High Courts12 May 2016Dismissed
EMTA Coal Ltd. & Anr. Vs West Bengal Power Development Corporation
Calcutta High Court · (2016) 2 CalLJ 424 : (2016) 6 WBLR 307
Coal Mines (Special Provisions) Act, 2015 - Section 11, 11(1), 11(2)
High Courts12 May 2016Dismissed
International Commerce Limited & anr. Vs Steel Authority of India Limited & ors.
Calcutta High Court · (2016) 3 CalLT 20
Constitution of India, 1950 - Article 14
High Courts11 May 2016Disposed Off
Pradip Kumar More Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 360
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 401, Section 482, Section 82Penal Code, 1860 (IPC) - Section 174A
High Courts11 May 2016Disposed Off
Vijay Kumar Kichlu Vs Life Insurance Corporation of India
Calcutta High Court · (2016) 3 ICC 523 : (2016) 6 WBLR 114
Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, Section 9
High Courts11 May 2016Disposed Off
Atanu Basak Vs Sghiba Prosad Mukherjee
Calcutta High Court · (2016) 3 ICC 348 : (2017) 1 RCRRent 66 : (2016) 2 RentLR 1 : (2017) 1 WBLR 117
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22West Bengal Premises Tenancy Act, 1956 - Section 2(h)
High Courts11 May 2016Dismissed
Meghdoot Services Limited Vs Registrar of Companies
Calcutta High Court · (2016) 199 CompCas 519 : (2016) 137 SCL 392
Companies Act, 1956 — Section 560Companies Act, 2013 — Section 248
High Courts11 May 2016Dismissed
Union of India & Others Vs Srikanta Saha
Calcutta High Court · (2016) 3 CalHCN 481 : (2016) LIC 2707 : (2016) 5 SLR 412 : (2016) 6 WBLR 609
Railway Protection Force Act, 1957 - Section 21, 8, 90Railway Protection Force Rules, 1987 - Rule 28, 90
High Courts11 May 2016Dismissed
Sachidanand Singh Vs Indian Oil Corporation
Calcutta High Court · (2016) 3 CalLT 388
Constitution of India, 1950 - Article 226
High Courts11 May 2016Partly Allowed
In Re: Rakesh @ Chhotu Kedia Vs The State of West Bengal
Calcutta High Court · (2016) 167 AIC 464 : (2016) 3 CalLT 238
Penal Code, 1860 (IPC) - Section 120B, 489B, 489C
High Courts10 May 2016Dismissed
Sankar Rana Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 608
Penal Code, 1860 (IPC) - Section 307, Section 498A
High Courts10 May 2016Dismissed
St. Mary''s Technological Foundation Vs State of West Bengal
Calcutta High Court · (2016) 4 CalLT 160 : (2017) 1 WBLR 74
Constitution of India, 1950 — Article 226