High Courts03 May 2016Dismissed
Sri Prasanta Mallick Vs Sri Ashoke Kumar Mallick & Ors.
Calcutta High Court · (2016) 163 AIC 863
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 31 of 60
High Courts03 May 2016Partly Allowed
Dr. Md. Mohosin Banka Vs KMC
Calcutta High Court · (2016) 4 CalHCN 188 : (2016) LIC 2858
High Courts02 May 2016Allowed
Dipak Kumar Mukherjee Vs Coal India Ltd.
Calcutta High Court · (2016) 3 CalHCN 85 : (2016) 4 LLN 121
Constitution of India, 1950 — Article 226
High Courts02 May 2016Dismissed
Orissa Minerals Development Co. Ltd. Vs Balbir Sharma
Calcutta High Court · (2017) 1 ArbiLR 90 : (2016) 3 CalHCN 634 : (2016) 3 CalLT 434 : (2017) 1 WBLR 358
Arbitration and Conciliation Act, 1996 - Section 34, 37, 5
High Courts02 May 2016Allowed
Shahi Enclaves Private Limited Vs The State of West Bengal
Calcutta High Court · (2016) AIRCC 2075 : (2016) 4 CalHCN 190 : (2016) 3 CalLT 313
High Courts02 May 2016Disposed Off
M/s. Green Hut Private Limited - Petitioner @HASH State of West Bengal and Others
Calcutta High Court · (2016) 3 CalLJ 426 : (2016) 6 WBLR 671
High Courts29 Apr 2016Dismissed
Chayanika Bhattacharya Vs University of Calcutta
Calcutta High Court · (2016) 4 CalHCN 332
Kavikulaguru Kalidas Sanskrit Vishwavidyalaya (University) Act, 1997 - Section 4(1)University Grants Commission Act, 1956 - Section 12, Section 25, Section 26
High Courts29 Apr 2016Dismissed
Mehebuba Begum Vs State of West Bengal
Calcutta High Court · (2016) 3 CalHCN 666
High Courts29 Apr 2016Dismissed
Kumar Khamri Vs State of West Bengal
Calcutta High Court · (2016) 3 CalLT 630
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Apr 2016Disposed Off
Lakshman Chandra Das and Ors. Vs State of West Bengal and Ors.
Calcutta High Court · (2016) 3 CLR 191 : (2016) 150 FLR 369
Constitution of India, 1950 - Article 226
High Courts29 Apr 2016Disposed Off
Pranab Kumar Ray & Another Vs Shri Amal Kumar Dutta
Calcutta High Court · (2016) 2 AICLR 825 : (2016) 4 CalCriLR 214
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts29 Apr 2016Disposed Off
Anil Kanti Deb Vs State of West Bengal
Calcutta High Court · (2016) 04 CAL CK 0053
Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts29 Apr 2016Disposed Off
Uttam Kumar Sarkar Vs State of West Bengal
Calcutta High Court · (2016) 163 AIC 849
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts29 Apr 2016Disposed Off
T.P.G. Wholesale (P) Ltd. - Petitioner @HASH The State of West Bengal and Another - Opposite Parties
Calcutta High Court · (2016) 3 AICLR 104 : (2016) 2 MadWNCri 36
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts29 Apr 2016Allowed
Sri Swapan Roy Vs State of West Bengal
Calcutta High Court · (2016) 3 AICLR 6 : (2016) 3 CalCriLR 311
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 306, 34
High Courts28 Apr 2016Disposed Off
Md. Akbar Kamal Vs Tabraiz Alam Siddiqui
Calcutta High Court · (2016) 3 CalHCN 464
Consumer Protection Act, 1986 - Section 30
High Courts28 Apr 2016Disposed Off
Smt. Sabitri Debi Sharma & Anr. Vs Rajkumari Debi Sharma
Calcutta High Court · (2016) 163 AIC 860
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts28 Apr 2016Disposed Off
Rabindra Nath Das Gupta & Others Vs M/s. Karnani Properties Limited
Calcutta High Court · (2016) 3 CalHCN 313 : (2016) 3 CalLJ 329 : (2016) 3 ICC 29 : (2016) 1 RentLR 519
West Bengal Premises Tenancy Act, 1956 - Section 13(1)(ff)
High Courts28 Apr 2016Dismissed
M/s. Monarch India (P) Limited Vs M/s. Ashirwad Food Products Private Limited
Calcutta High Court · (2016) 3 CalCriLR 453
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Apr 2016Allowed
Gopal Saha Vs Union of India
Calcutta High Court · (2016) 3 CalHCN 577 : (2016) 336 ELT 230