High Courts22 Apr 2016Dismissed
Sri Aditya Ganguly Vs Union of India And Others
Calcutta High Court · (2016) 3 CalLJ 481 : (2016) 337 ELT 54 : (2016) 4 WBLR 244
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110, 111, 112
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 33 of 60
High Courts22 Apr 2016Disposed Off
Matadin & Another Vs State of West Bengal & Others
Calcutta High Court · (2016) AIR(Calcutta) 251
Constitution of India, 1950 - Article 226Essential Commodities Act, 1955 - Section 3
High Courts22 Apr 2016Dismissed
Uttam Hazra & Ors. Vs State of West Bengal
Calcutta High Court · (2016) 4 AICLR 875 : (2016) 3 CalCriLR 238
Penal Code, 1860 (IPC) - Section 148, 307, 34
High Courts22 Apr 2016Disposed Off
M/s. I.R. Technology Services Pvt. Ltd. Vs State of West Bengal
Calcutta High Court · (2016) 3 CalHCN 137
Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts20 Apr 2016Dismissed
Prabhas Chandra Roy Vs Manjushree Roy
Calcutta High Court · (2017) 1 CalCriLR 439
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 128, Section 482
High Courts20 Apr 2016Disposed Off
Joydeb Dutta - Petitioner @HASH Atin Law - Opposite Party
Calcutta High Court · (2016) 3 CalLJ 382 : (2017) 1 ICC 446 : (2016) 5 WBLR 534
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 10A (1), Section 151
High Courts20 Apr 2016Dismissed
Deepa Singh - Petitioner @HASH Ratna Lal and Another
Calcutta High Court · (2016) 3 AICLR 422
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts20 Apr 2016Allowed
Khagendra Barik Vs Union of India
Calcutta High Court · (2016) 5 WBLR 240
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Disposed Off
Smt. Suchita Ruia & Others Vs Vikash Fabrics Pvt. Ltd. & Others
Calcutta High Court · (2016) 3 CalHCN 376 : (2016) 2 ICC 955 : (2016) 5 WBLR 370
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts20 Apr 2016Dismissed
Kanwal Manmohan Singh Nagra Vs Kolkata Port Trust
Calcutta High Court · (2016) 4 WBLR 489
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Disposed Off
M/s. Nirmal Naha & Beyond Vs The Authorised Officer, State Bank of India
Calcutta High Court · (2016) 2 CalHCN 506
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts20 Apr 2016Dismissed
Some Majhi Vs Coal India Ltd. and Others
Calcutta High Court · (2016) 2 CLR 432 : (2016) LabLR 797 : (2016) 4 LLN 326
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Dismissed
Sk. Abdul Matallib @ Sk. Saiful Islam - Petitioner @HASH Abu Naim Siddique - Opposite Party
Calcutta High Court · (2016) 168 AIC 292 : (2016) 3 CalLJ 69 : (2016) 5 WBLR 675
Waqf Act, 1995 - Section 6, Section 7, Section 83(1)
High Courts19 Apr 2016Dismissed
S.N. Bose & Co. Vs Indian Oil Corporation
Calcutta High Court · (2017) 1 WBLR 109
Carriage by Road Act, 2007 - Section 4
High Courts19 Apr 2016Partly Allowed
Anil Ari and Others - Appellants @HASH The State of West Bengal
Calcutta High Court · (2017) 1 CalCriLR 66 : (2016) 4 CalLT 384
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 342
High Courts19 Apr 2016Disposed Off
Registrar (Judicial Service), High Court Vs Moumita Sen
Calcutta High Court · (2016) 3 CalHCN 557
Constitution of India, 1950 - Article 14, Article 16
High Courts19 Apr 2016Dismissed
Sri Saptarshi Basu Vs Union of India
Calcutta High Court · (2016) 5 WBLR 245
Constitution of India, 1950 — Article 12, 226
High Courts19 Apr 2016Dismissed
In the matter of Krishna Garai and Others
Calcutta High Court · (2016) 2 CalCriLR 561
Criminal Procedure Code, 1973 (CrPC) - Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 10, 12
High Courts19 Apr 2016Dismissed
Sajeeb Gurung Vs State of West Bengal
Calcutta High Court · (2016) 3 CalLT 143
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Apr 2016Disposed Off
Sri Tanmoy Patra Vs Smt. Priyanka Adhikary (Bhattacharya) & Others
Calcutta High Court · (2016) 3 CalHCN 99 : (2016) 2 ICC 738
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227