High Courts19 Apr 2016Dismissed
Commissioner of Income Tax, Kolkata Vs Peerless General Finance & Investment Co. Ltd.
Calcutta High Court · (2016) 385 ITR 130
Income Tax Act, 1961 - Section 115J, 115JA(2)
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 34 of 60
High Courts19 Apr 2016Allowed
Amit Agarwal Vs State of West Bengal
Calcutta High Court · (2016) 4 WBLR 527
Disaster Management Act, 2005 - Section 30(2)(xxiii)
High Courts18 Apr 2016Dismissed
ABP Pvt. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2016) AIRCC 2012 : (2016) 3 CalHCN 683 : (2016) 2 CalLJ 649 : (2016) 2 CalLT 469 : (2016) 4 WBLR 496
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Rules, 1976 - Rule 18, 20, 26, 27, 38, 5(1), 5(3), 6(1), 9, 2(L)
High Courts18 Apr 2016Disposed Off
Dr. Dilip Bajaj Vs Raj Kumar Agarwal & Others
Calcutta High Court · (2016) 2 RCRRent 241 : (2016) 1 RentLR 441
Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1956 - Section 17(2)
High Courts18 Apr 2016Disposed Off
Sudhir Kumar Singh Vs Union of India
Calcutta High Court · (2016) 4 WBLR 521
Railway Protection Force Rules, 1987 - Rule 117, 135, 141
High Courts15 Apr 2016Dismissed
Raman Chandra Mahato Vs Smt. Anjana Mahato
Calcutta High Court · (2016) 3 CalHCN 459
West Bengal Panchayat Election Rules, 2003 - Rule 79(1)(a)
High Courts15 Apr 2016Dismissed
Daulal Sarda Vs Union of India
Calcutta High Court · (2016) 3 CalHCN 500 : (2016) 338 ELT 200
High Courts15 Apr 2016Partly Allowed
Ashok Surana Vs Commissioner of Income Tax-XX, Kolkata
Calcutta High Court · (2016) 384 ITR 267
Income Tax Act, 1961 - Section 2(14)
High Courts15 Apr 2016Disposed Off
Ajit Kumar Sardar Vs Smt. Rupa Mondal alias Rupa Bachhar
Calcutta High Court · (2016) 3 CalHCN 293 : (2016) 2 ICC 741 : (2016) 4 WBLR 530
West Bengal Land Reforms Act, 1955 - Section 8
High Courts15 Apr 2016Disposed Off
Joynal Abedin Khan & Others Vs Kadar Sk. @ Maniruddin Sk. & Others
Calcutta High Court · (2016) 2 AICLR 922 : (2017) 1 CalCriLR 217
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts15 Apr 2016Allowed
Yasmin Parvin Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalCriLR 462
Criminal Procedure Code, 1973 (CrPC) - Section 407, 482
High Courts15 Apr 2016Dismissed
Dynametic Overseas Private Limited Vs State Bank of India
Calcutta High Court · (2016) AIR(Calcutta) 303 : (2017) 1 WBLR 238
Advocates Act, 1961 — Section 30Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 2016Dismissed
M/s. Laxmi Business Promotions Pvt. Ltd. Vs CIT
Calcutta High Court · (2016) 386 ITR 558
Income Tax Act, 1961 - Section 260A
High Courts12 Apr 2016Dismissed
G.G.L. Hotels and Resort Company Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2017) 390 ITR 160
Income Tax Act, 1961 - Section 260A
High Courts12 Apr 2016Dismissed
Fresenius Kabi Oncology Ltd. Vs Union of India
Calcutta High Court · (2016) 336 ELT 289
High Courts12 Apr 2016Dismissed
Suresh Kumar Ray @ Raj Kumar Ray Vs Investigating Officer, Narcotics Control Bureau & Ors.
Calcutta High Court · (2016) 3 CalHCN 583 : (2016) 3 CalLT 1
Constitution of India, 1950 - Article 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 - Section 3(1), 8
High Courts12 Apr 2016Disposed Off
Pintu Ranjan Dey Vs CESC Limited & Ors.
Calcutta High Court · (2016) 2 CalLJ 391 : (2017) 1 WBLR 268
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Allowed
Amit Tiwari, Trustee of K.P. Foundation & Ors. Vs Marco Polo Restaurant Pvt. Ltd.
Calcutta High Court · (2016) AIRCC 2008 : (2016) 3 CivCC 860 : (2016) 2 RentLR 421 : (2016) 4 WBLR 536
Transfer of Property Act, 1882 - Section 105, 106
High Courts12 Apr 2016Disposed Off
Parimal Kumar Das & Others Vs Smt. Nilima Thakur @ Paira & Others
Calcutta High Court · (2016) 2 ICC 847
Limitation Act, 1963 - Article 137West Bengal Land Reforms Act, 1955 - Section 8
High Courts12 Apr 2016Disposed Off
Gangjee @ Ganjee Sajun & Co. Vs Punjab National Bank
Calcutta High Court · (2016) 2 ICC 744 : (2016) 1 RentLR 516 : (2016) 5 WBLR 306
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5Specific Relief Act, 1963 - Section 34