High Courts19 May 2016Disposed Off
State of West Bengal Vs Palash Ghosh
Calcutta High Court · (2016) 164 AIC 531
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 27 of 60
High Courts19 May 2016Allowed
M/s. Arun Sign Service Vs Trade Wings Limited
Calcutta High Court · (2016) 164 AIC 539 : (2016) AIRCC 2285
High Courts19 May 2016Dismissed
Tamal Sen Vs Food Corporation of India
Calcutta High Court · (2016) 2 RSJ 626
Constitution of India, 1950 — Article 14, 226Food Corporation of India Staff Regulations, 1971 — Regulation 63(1)Penal Code, 1860 (IPC) — Section 498A
High Courts19 May 2016Partly Allowed
Dipak Kumar Lahiri @ D.K. Lahiri Vs National Insurance Company Limited & Others
Calcutta High Court · (2016) 2 CLR 678
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 - Rule 25General Insurance (Employees) Pension Scheme, 1995 - Paragraphs 44, 47
High Courts19 May 2016Disposed Off
The State of West Bengal Vs Sri Binay Majhi
Calcutta High Court · (2016) 3 CalCriLR 348
Evidence Act, 1872 - Section 106, 118Penal Code, 1860 (IPC) - Section 201, 302, 363, 376(2)(f)
High Courts18 May 2016Dismissed
Dr. Aloke Kumar Jaldata Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 279
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts18 May 2016Allowed
Smt. Manjura Khatun Vs Nurul Hasan Khan
Calcutta High Court · (2016) 4 CalHCN 436 : (2017) 1 CalLJ 170
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts18 May 2016Dismissed
Sri Gorakhnath Gupta - Petitioner @HASH Sri Pranab Kumar Dutta and Others - Opposite Parties
Calcutta High Court · (2017) 1 RCRRent 140 : (2016) 2 RentLR 14 : (2016) 5 WBLR 625
Constitution of India, 1950 - Article 226
High Courts18 May 2016Dismissed
Mr. Arvind P Shah Vs Mussamat Zohra Hasani Vadnagarwala
Calcutta High Court · (2016) 3 ICC 595 : (2016) 6 WBLR 638
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts18 May 2016Disposed Off
Pramod Kumar Nathani Vs Union of India
Calcutta High Court · (2016) 340 ELT 642
High Courts18 May 2016Dismissed
M/s. GKW Ltd. Vs Deputy Labour Commissioner & Appellate Authority and Others
Calcutta High Court · (2016) 3 CalLT 398 : (2017) 1 CLR 230 : (2016) 3 SCT 576
Payment of Gratuity Act, 1972 - Section 14, 2(5), 4(2)
High Courts18 May 2016Partly Allowed
Kalipada Ghosh & Ors. Vs State of West Bengal
Calcutta High Court · (2016) 167 AIC 484 : (2016) 4 CalCriLR 347 : (2016) 4 CalHCN 414 : (2016) 3 CalLT 154
Penal Code, 1860 (IPC) - Section 302
High Courts18 May 2016Disposed Off
Supriya Chowdhury Sarcar @ Supriya Sarcar Vs Mst. Hafiza Begum & anr.
Calcutta High Court · (2016) 3 CalLT 192
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 38
High Courts18 May 2016Disposed Off
Smt Putul Rabidas Vs Eastern Coalfields Limited and Others
Calcutta High Court · (2016) 3 CalLT 217
High Courts18 May 2016Disposed Off
West Bengal Housing Infrastructure Development Corporation Vs M/s. Impression
Calcutta High Court · (2016) AIR(Calcutta) 236 : (2016) 4 ArbiLR 435 : (2016) 3 CalHCN 153 : (2016) 2 CalLJ 545 : (2016) 2 CalLT 631 : (2016) 3 ICC 649 : (2016) 3 KLT 63 : (2016) 4 LawHeraldSC 2816 : (2017) 1 RAJ 136 : (2016) 3 RCRCivil 859 : (2016) 6 WBLR 644
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 42Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 - Section 8(2)Constitution of India, 1950 - Article 233, 236
High Courts18 May 2016Disposed Off
Namita Mandal (Maity) Vs State of West Bengal
Calcutta High Court · (2016) 4 WBLR 663
Constitution of India, 1950 - Article 14, 16
High Courts18 May 2016Dismissed
M/s. GSB Toolcrafts Pvt. Ltd. Vs CESC Ltd. and Others
Calcutta High Court · (2016) 166 AIC 284 : (2016) AIR(Calcutta) 267 : (2016) 4 CalHCN 142 : (2016) 2 CalLT 564 : (2016) 5 WBLR 637
Electricity Act, 2003 - Section 181
High Courts17 May 2016Dismissed
Dr. Subhenjit Ray Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 146
High Courts17 May 2016Disposed Off
Prova Chowdhury Vs Deepak Chowdhury
Calcutta High Court · (2017) 1 CalLJ 206 : (2017) 2 ICC 184
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts17 May 2016Disposed Off
Madhusri Konar Vs New Central Book Agency Pvt. Ltd.
Calcutta High Court · (2016) 3 ICC 341
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 226