High Courts17 May 2016Dismissed
Rabin Barat Vs State of West Bengal
Calcutta High Court · (2016) 4 CalLT 61 : (2017) 1 ICC 84
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114(E)Limitation Act, 1963 — Article 65
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 28 of 60
High Courts17 May 2016Disposed Off
A. Prabhakaran Vs Union of India
Calcutta High Court · (2016) 5 WBLR 37
Central Civil Services (Conduct) Rules, 1964 — Rule 14(5)(c)Constitution of India, 1950 — Article 14, 16, 21
High Courts17 May 2016Allowed
Sukumar Adak Vs M/s. Business Horizon (P) Limited and Another
Calcutta High Court · (2016) 2 CLR 684 : (2016) 150 FLR 597 : (2016) 3 LLJ 689 : (2016) 2 LLN 646 : (2016) 6 WBLR 597
Industrial Disputes Act, 1947 - Section 17B
High Courts17 May 2016Dismissed
C.D. Gurung Vs Union of India
Calcutta High Court · (2016) LIC 3059
Central Industrial Security Force Act, 1968 - Section 18Central Industrial Security Force Rules, 1969 - Rule 31, 34, 35
High Courts17 May 2016Allowed
Goutam Kumar Agrahari Vs Stock Holding Corporation of India Ltd.
Calcutta High Court · (2016) 165 AIC 299 : (2016) 4 ICC 779 : (2016) 5 WBLR 44
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts17 May 2016Dismissed
Principal Commissioner of Income Tax Vs M/s. Dutta Automobiles Pvt. Ltd.
Calcutta High Court · (2016) 287 CurTR 684
Income Tax Act, 1961 - Section 68
High Courts16 May 2016Dismissed
Biswanath Saha Vs State of West Bengal
Calcutta High Court · (2017) 2 WBLR 121
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 18, Section 3
High Courts16 May 2016Dismissed
Suparna Dalui Vs Bidhan Mondal
Calcutta High Court · (2016) 3 ICC 101
Hindu Marriage Act, 1955 - Section 13(1)
High Courts16 May 2016Dismissed
Union of India Vs Nabin Chandra Mondal
Calcutta High Court · (2016) 3 CalHCN 91 : (2016) 4 LLN 343 : (2016) 5 WBLR 379
Administrative Tribunals Act, 1985 — Section 14, 3(q)
High Courts16 May 2016Disposed Off
Sunita Saha Vs Chandan Kumar Saha
Calcutta High Court · (2016) 166 AIC 833 : (2016) 2 CalLJ 376 : (2016) 2 HLR 389 : (2016) 3 ICC 198 : (2016) 5 WBLR 641
Hindu Marriage Act, 1955 - Section 13(1)(i a)(i b)
High Courts16 May 2016Partly Allowed
Suranjan Mal Vs State of West Bengal
Calcutta High Court · (2016) 164 AIC 844 : (2016) 3 CalCriLR 402
High Courts16 May 2016Disposed Off
Commissioner of Income Tax, Kolkata IV Vs Ritika Limited
Calcutta High Court · (2016) 384 ITR 434
Income Tax Act, 1961 — Section 158BB(2), 68
High Courts16 May 2016Allowed
Biplab Karmakar @ Dilla Vs The State of West Bengal
Calcutta High Court · (2016) 4 AICLR 847 : (2016) 3 CalCriLR 730
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 May 2016Allowed
Khepu Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2016) 3 CalHCN 285 : (2016) 150 FLR 956 : (2016) 3 LLJ 135 : (2016) 5 SLR 437
Constitution of India, 1950 - Article 226
High Courts13 May 2016Disposed Off
Swapan Kumar Mandal Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 500
High Courts13 May 2016Allowed
Sri Sanatan Saha and another - Appellants @HASH Sri Dilip Kumar Dutta and another
Calcutta High Court · (2016) AIRCC 3129 : (2017) 1 ICC 368
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts13 May 2016Disposed Off
Montu Mondal - Petitioner @HASH State of West Bengal and Others - Opposite Parties
Calcutta High Court · (2016) 4 CalCriLR 36
Arms Act, 1959 - Section 25(i)(a), Section 27Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34
High Courts13 May 2016Disposed Off
Amit Kumar Chamaria Vs Bijay Kumar Singh
Calcutta High Court · (2016) 3 ICC 202
Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1997 - Section 7(2)
High Courts13 May 2016Dismissed
Shyam Sunder Jalan Vs United Bank of India
Calcutta High Court · (2016) 2 RentLR 153
Transfer of Property Act, 1882 - Section 106
High Courts13 May 2016Partly Allowed
C.I.T. Kol-II Vs Duncan Industries Ltd.
Calcutta High Court · (2016) 385 ITR 150