High Courts06 Jun 2016Allowed
Najrul Islam Vs State of West Bengal
Calcutta High Court · (2016) 165 AIC 443
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 26 of 60
High Courts06 Jun 2016Disposed Off
Binoy Sarkar @ Binay Sarkar Vs State of West Bengal
Calcutta High Court · (2016) CriLJ 4382 : (2017) 1 Crimes 187
Criminal Procedure Code, 1973 (CrPC) — Section 227Information Technology Act, 2000 — Section 67APenal Code, 1860 (IPC) — Section 354A
High Courts20 May 2016Disposed Off
State of West Bengal Vs Companion Traders Pvt. Ltd.
Calcutta High Court · (2016) 4 CalHCN 17 : (2017) 2 WBLR 536
High Courts20 May 2016Disposed Off
Osman Ghani Vs Mr. Khalil Ahmed
Calcutta High Court · (2016) 6 WBLR 743
High Courts20 May 2016Allowed
Srei Equipment and Finance Pvt. Ltd. Vs Khyoda Apik
Calcutta High Court · (2016) AIR(Calcutta) 293 : (2017) 1 ICC 598 : (2017) 2 RAJ 676
Arbitration and Conciliation Act, 1996 — Section 35, 36Civil Procedure Code, 1908 (CPC) — Section 38
High Courts20 May 2016Disposed Off
State of West Bengal - Appellant @HASH Binita Das and Others
Calcutta High Court · (2016) AIRCC 2620 : (2017) 1 CalLJ 191 : (2016) 4 CalLT 173 : (2016) 3 ICC 584
Land Acquisition Act, 1894 - Section 23(1-A), Section 31West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 8(2)
High Courts20 May 2016Dismissed
Munnilal Shaw @ Sau Vs Sanjay Kumar Agarwal
Calcutta High Court · (2016) 3 ICC 311
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 116
High Courts20 May 2016Disposed Off
Sri Lalit Kumar Bagla Vs Rajiv Kumar Podder
Calcutta High Court · (2016) 3 CalLJ 281
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 99
High Courts20 May 2016Dismissed
Golden Trust Financial Services Vs Union of India
Calcutta High Court · (2016) 165 AIC 295
Constitution of India, 1950 — Article 226
High Courts20 May 2016Dismissed
Star Track Agency Private Limited Vs Efcalon Tie Up Private Limited
Calcutta High Court · (2016) AIRCC 3267 : (2016) 3 CalLT 526 : (2017) 1 WBLR 721
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)Evidence Act, 1872 — Section 116
High Courts20 May 2016Dismissed
Angel Distribution Co. Pvt. Ltd. Vs Kotak Mahindra Bank Ltd.
Calcutta High Court · (2016) 165 AIC 288
Constitution of India, 1950 — Article 226
High Courts20 May 2016Dismissed
Smt. Debjani Sanyal Vs Chief Secretary, Public Works Department, W.B.
Calcutta High Court · (2016) AIR(Calcutta) 269 : (2016) 4 ICC 300
High Courts20 May 2016Dismissed
Fagu Mondal Vs The State of West Bengal
Calcutta High Court · (2016) 165 AIC 455 : (2016) 164 AIC 847 : (2016) 3 CalCriLR 302 : (2016) CriLJ 3116 : (2016) 4 Crimes 15
High Courts20 May 2016Dismissed
Sri Sourabh Dutta Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 343
High Courts20 May 2016Dismissed
Bani Dhar Vs Rina Dhar
Calcutta High Court · (2017) 171 AIC 458 : (2016) 4 CalLT 483
Arbitration Act, 1940 - Section 39Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Section 104
High Courts20 May 2016Disposed Off
Star Track Agency Pvt. Ltd. Vs Efcalon Tie Up Pvt. Ltd.
Calcutta High Court · (2016) 4 CalHCN 37 : (2016) 3 CalLT 555 : (2016) 6 WBLR 569
Contract Act, 1872 — Section 64, 65Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 69A
High Courts19 May 2016Allowed
Ashok Kumar Singh Vs State of West Bengal
Calcutta High Court · (2016) 338 ELT 255
High Courts19 May 2016Dismissed
Tapas Karanga alias Handa Vs State of West Bengal
Calcutta High Court · (2016) CriLJ 4257 : (2017) 1 Crimes 89
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
High Courts19 May 2016Dismissed
Chitta Ranjan Ghosh Vs UCO Bank and others
Calcutta High Court · (2016) 2 CLR 1011 : (2016) LIC 4020 : (2016) 5 SLR 368
Constitution of India, 1950 - Article 226UCO Bank (Officers) Service Regulations, 1976 - Regulation 46(1), Regulation 46(2), Regulation 47, Regulation 48
High Courts19 May 2016Dismissed
Dayanand Paswan Vs Coal India Ltd. & Others
Calcutta High Court · (2016) 2 CLR 667 : (2016) LabLR 775 : (2016) LIC 3461 : (2016) 3 LLJ 646 : (2016) 5 SLR 658
Constitution of India, 1950 - Article 226