High Courts16 Jun 2016Disposed Off
Samar Chowdhury Vs The State of West Bengal
Calcutta High Court · (2016) CriLJ 3557
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 304, 34
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 24 of 60
High Courts16 Jun 2016Disposed Off
Pankaj Kumar Mallick @ Pankaj Mallick Vs State of West Bengal
Calcutta High Court · (2016) CriLJ 3817 : (2017) 2 RCRCriminal 24
Penal Code, 1860 (IPC) — Section 409
High Courts16 Jun 2016Dismissed
Rajen Vs The State of West Bengal
Calcutta High Court · (2016) CriLJ 3455 : (2016) 4 Crimes 1
High Courts15 Jun 2016Allowed
Indian Oil Officer''s Association Vs Indian Oil Corporation Ltd
Calcutta High Court · (2016) 4 CalHCN 743
Trade Unions Act, 1926 - Section 13
High Courts15 Jun 2016Disposed Off
Ashish Banik @ Asis Kumar Banik and Others - Petitioners @HASH The State of West Bengal and another - Opposite Parties
Calcutta High Court · (2016) 4 CalCriLR 32
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts15 Jun 2016Disposed Off
Pritam Sarkhel - Petitioner @HASH The State of West Bengal and another - Opposite parties
Calcutta High Court · (2016) 3 HLR 254
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, Section 307, Section 323, Section 328, Section 498A
High Courts15 Jun 2016Dismissed
Sri Anindya Deb - Appellant/Petitioner @HASH Smt. Debjani Deb and Another /opposite parties
Calcutta High Court · (2016) AIR(Calcutta) 326 : (2017) 1 DMC 590
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts15 Jun 2016Dismissed
M/s. Kalyani Medical Stores Vs Commissioner of Income-Tax, Burdwan
Calcutta High Court · (2016) 386 ITR 387
High Courts15 Jun 2016Allowed
Rabindra Nath Munsi Vs State of West Bengal
Calcutta High Court · (2016) LIC 3037 : (2016) 6 WBLR 103
West Bengal Comprehensive Area Development Act, 1974 - Section 38West Bengal Comprehensive Area Development Corporation Employee s (Death-cum-Retirement) Benefit Regulations, 2008 - Regulation 2
High Courts15 Jun 2016Disposed Off
Sri Asim Nandy Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 365 : (2017) 1 WBLR 655
High Courts14 Jun 2016Disposed Off
Sudipta Saha Roy @ Tubai - Petitioner @HASH Dola Roy - Opposite Party
Calcutta High Court · (2016) 3 HLR 241
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 2(a)
High Courts14 Jun 2016Dismissed
Talbot & Company Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalLJ 215 : (2017) 1 ICC 218
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts14 Jun 2016Partly Allowed
Panjatan Sk. Vs The State of West Bengal
Calcutta High Court · (2016) 3 CalCriLR 333
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 304, 498A
High Courts14 Jun 2016Disposed Off
Parivar Enclave Pvt. Ltd. - Petitioner @HASH Samir Dutta - Opposite Party
Calcutta High Court · (2016) 2 CalLJ 641
Limitation Act, 1963 - Section 5West Bengal Premises Tenancy Act, 1997 - Section 40, Section 7(2)
High Courts13 Jun 2016Disposed Off
Shri Dharamraj Vs Shri Akshay Pant
Calcutta High Court · (2016) 3 CalLJ 1
Administrative Tribunals Act, 1985 - Section 14, Section 19, Section 28Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Allowed
Sanjoy Kumar Sett Vs Dharamraj Prasad
Calcutta High Court · (2016) 3 CalLJ 273 : (2016) 3 ICC 569
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts13 Jun 2016Disposed Off
Jiauddin Mollah Vs CIT. KOL-XVI
Calcutta High Court · (2016) 385 ITR 394
Income Tax Act, 1961 - Section 194C(2), 40(a)(ia)
High Courts13 Jun 2016Disposed Off
M/s Video Plaza Vs I.T. Officer, Ward1(4), Durgapur
Calcutta High Court · (2016) 385 ITR 404
Income Tax Act, 1961 - Section 37
High Courts10 Jun 2016Disposed Off
The Divisional Manager, National Insurance Company Limited - Appellant @HASH Sri Jati Ranjan Banik and another - Opposite Parties
Calcutta High Court · (2017) 1 AICLR 348 : (2016) 4 CalCriLR 137 : (2016) 4 CalHCN 616
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 209, Section 406, Section 420, Section 468, Section 471, Section 477A
High Courts10 Jun 2016Disposed Off
Prabha Agarwal Vs Aditi Oil Mill
Calcutta High Court · (2016) 3 ICC 532
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, Order 9 Rule 9Limitation Act, 1963 - Section 5