COURT ARCHIVE

Calcutta High Court judgments, 2016

1,186 judgments · page 22 of 60

High Courts28 Jun 2016Disposed Off

Dr. Niladri Sekhar Dutta Vs Smt. Maitrayee Dutta

Calcutta High Court · (2016) 4 CalHCN 151 : (2017) 2 WBLR 582

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 - Section 13(1), Section 6(1)

High Courts28 Jun 2016Dismissed

Dhirendra Nath Mondal Vs Chairman, Hindusthan Copper Limited

Calcutta High Court · (2017) 1 WBLR 649

Administrative Tribunals Act, 1985 - Section 14, Section 28, Section 29Constitution of India, 1950 - Article 226

High Courts28 Jun 2016Dismissed

The Commissioner of Police, Kolkata Vs Sudipta Mukherjee

Calcutta High Court · (2016) 165 AIC 452

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 80

High Courts28 Jun 2016Partly Allowed

Commissioner of Income Tax, Central-II, Kol. Vs Shyam Sel Limited

Calcutta High Court · (2016) 386 ITR 312

High Courts28 Jun 2016Dismissed

State of West Bengal Vs Smt. Jharna Bhattacharya

Calcutta High Court · (2016) 4 CalHCN 515

High Courts28 Jun 2016Dismissed

Himani Roy Vs State of West Bengal

Calcutta High Court · (2016) 4 CalHCN 452

West Bengal Panchayat Act, 1973 - Section 12(2)

High Courts28 Jun 2016Dismissed

Anil Chandra Debnath Vs State of West Bengal

Calcutta High Court · (2016) 165 AIC 431

Penal Code, 1860 (IPC) — Section 302

High Courts28 Jun 2016Disposed Off

Rita Poddar Vs New India Assurance Co. Ltd.

Calcutta High Court · (2016) 4 ACC 63 : (2016) 4 CalLT 96 : (2016) 3 TAC 592

Motor Vehicles Act, 1939 — Section 110A, 95

High Courts27 Jun 2016Disposed Off

Binapani Bairagi and Another - Petitioners @HASH State of West Bengal and Others - Opposite Parties

Calcutta High Court · (2016) 3 AICLR 734 : (2016) 4 CalCriLR 110 : (2016) 5 WBLR 499

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 24(8), Section 401

High Courts27 Jun 2016Allowed

Manjari Rungta Vs Commissioner of Central Excise, Kolkata-II

Calcutta High Court · (2016) 338 ELT 491

High Courts24 Jun 2016Disposed Off

Shyamsundar Agarwal Vs State of West Bengal

Calcutta High Court · (2016) CriLJ 3625

Essential Commodities Act, 1955 — Section 7(1)(a)

High Courts24 Jun 2016Partly Allowed

Yusuf Ali Gazi Vs State of W.B.

Calcutta High Court · (2016) 4 AICLR 457 : (2017) 1 CalCriLR 499 : (2016) CriLJ 3550 : (2016) 3 HLR 233

Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts24 Jun 2016Allowed

Commissioner of Income Tax-X, Kolkata Vs M/s. Vikas Coal Co.

Calcutta High Court · (2016) 385 ITR 536

Income Tax Act, 1961 - Section 194C

High Courts24 Jun 2016Allowed

Hightension Switchgears Private Limited Vs Commissioner of Income Tax

Calcutta High Court · (2016) 290 CurTR 97 : (2016) 385 ITR 575

Income Tax Act, 1961 - Section 194C

High Courts24 Jun 2016Allowed

Shankar Auto Service Vs Indian Oil Corporation Ltd.

Calcutta High Court · (2016) 4 CalLT 512 : (2017) 2 WBLR 254

Constitution of India, 1950 - Article 226

High Courts23 Jun 2016Partly Allowed

New Kenilworth Hotel Pvt. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2017) 292 CurTR 336 : (2016) 387 ITR 201

Income Tax Act, 1961 — Section 80HHD

High Courts23 Jun 2016Allowed

Priyanka Das Vs Sujit Kumar Das

Calcutta High Court · (2016) 168 AIC 279 : (2016) AIR(Calcutta) 276 : (2016) 4 CalHCN 723 : (2016) 3 CalLT 589 : (2016) 4 CivilLJ 528 : (2016) 2 HLR 797 : (2016) 4 ICC 160 : (2016) 5 WBLR 31

Hindu Marriage Act, 1955 — Section 11, 3(f), 5(v)

High Courts23 Jun 2016Disposed Off

State of West Bengal and Others - Appellants @HASH The High Court Employees'' Welfare Association and Others

Calcutta High Court · (2016) 3 CalLJ 448

High Courts23 Jun 2016Disposed Off

Bikash Chandra Nandy Vs Sri Dharmadas Paul

Calcutta High Court · (2017) AIRCC 1693 : (2017) 1 CalLJ 460 : (2017) 2 ICC 447 : (2016) 4 ICC 711 : (2016) 2 RentLR 497

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

High Courts23 Jun 2016Dismissed

Stone India Ltd. Vs Commissioner of Income-tax (Appeals-I)

Calcutta High Court · (2016) 385 ITR 542

Income Tax Act, 1961 - Section 115JB