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Calcutta High Court judgments, 2016

1,186 judgments · page 20 of 60

High Courts14 Jul 2016Disposed Off

In Re Sant Lal Gupta @ Sant Lal Ram Shaw

Calcutta High Court · (2016) 4 CalCriLR 475 : (2016) 3 CalCriLR 606 : (2016) 4 CalHCN 728

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468, 471
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High Courts14 Jul 2016Disposed Off

Raju Singha Vs State of West Bengal

Calcutta High Court · (2016) 4 AICLR 206 : (2017) 1 Crimes 683 : (2017) 1 RCRCriminal 441

Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60(3)
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High Courts13 Jul 2016Dismissed

Mallikarjuna Rao and Others Vs State of West Bengal

Calcutta High Court · (2017) 171 AIC 444 : (2017) 1 AICLR 584 : (2016) 4 CalCriLR 85 : (2016) 3 CalLJ 436 : (2016) 4 CalLT 617 : (2016) 4 LawHeraldSC 2988 : (2016) 3 RCRCivil 877 : (2016) 3 RCRCriminal 846

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, 114, 151, 152
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High Courts12 Jul 2016Allowed

Sk. Mabut Vs State of West Bengal

Calcutta High Court · (2017) 1 CalCriLR 121 : (2016) 4 CalLT 659

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, Section 149, Section 308, Section 325, Section 326, Section 506
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High Courts12 Jul 2016Dismissed

Sri Debidas Mondal Vs Maya Bhowmick

Calcutta High Court · (2016) 165 AIC 448

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Article 64, 65Specific Relief Act, 1963 — Section 34
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