COURT ARCHIVE

Calcutta High Court judgments, 2016

1,186 judgments · page 23 of 60

High Courts22 Jun 2016Disposed Off

Sri Haridas Mondal Vs State of West Bengal

Calcutta High Court · (2016) 3 AICLR 730 : (2016) CriLJ 4335 : (2016) 4 Crimes 530

Penal Code, 1860 (IPC) — Section 21, 409West Bengal Co-operative Societies Act, 1983 — Section 8

High Courts22 Jun 2016Dismissed

CIT Vs ITC Limited

Calcutta High Court · (2016) 386 ITR 487

Income Tax Act, 1961 - Section 80HHC, 80HHD

High Courts21 Jun 2016Disposed Off

Mihir Das Vs State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 699

Penal Code, 1860 (IPC) - Section 302, Section 325, Section 34, Section 341

High Courts21 Jun 2016Disposed Off

Bhagwan Shaw and Another - Petitioner @HASH The State of West Bengal and Another

Calcutta High Court · (2016) CriLJ 4923

Penal Code, 1860 (IPC) - Section 304, Section 34

High Courts21 Jun 2016Allowed

Bhagirath Das and Others - Appellants @HASH The State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 131

Penal Code, 1860 (IPC) - Section 307, Section 325, Section 34

High Courts21 Jun 2016Disposed Off

Shaunak Properties Pvt. Ltd. Vs Manjula Sengupta

Calcutta High Court · (2016) 3 ICC 544 : (2016) 6 WBLR 290

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227

High Courts21 Jun 2016Allowed

Abdul Rahaman Vs State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 458 : (2016) 4 CalHCN 101

Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364

High Courts21 Jun 2016Disposed Off

Contai Cooperative Bank Ltd. Vs Assistant C.I.T.

Calcutta High Court · (2016) 386 ITR 144

High Courts20 Jun 2016Disposed Off

Saroj Kumar Das Vs State of West Bengal

Calcutta High Court · (2016) 3 AICLR 718 : (2016) 4 CalCriLR 14 : (2016) CriLJ 3602 : (2017) 2 RCRCriminal 8

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 294Penal Code, 1860 (IPC) - Section 376(2)(6)

High Courts20 Jun 2016Dismissed

Mr Mahesh Kumar Agarwal (Partner) - Petitioner @HASH Ms. Expandable Enterprises (P) Ltd. - Opposite Party

Calcutta High Court · (2017) 1 ICC 442 : (2016) 5 WBLR 507

Constitution of India, 1950 - Article 227Consumer Protection Act, 1986 - Section 13(4), Section 19

High Courts20 Jun 2016Disposed Off

Simplex Infrastructures Ltd. - Appellant @HASH Union of India

Calcutta High Court · (2016) AIRCC 2674

Arbitration and Conciliation Act, 1996 - Section 34Limitation Act, 1963 - Section 29(2), Section 5

High Courts20 Jun 2016Dismissed

Commissioner of Income-Tax, Kolkata-II Vs West Bengal Infrastructure Development Finance Corporation Ltd.

Calcutta High Court · (2016) 385 ITR 672

Income Tax Act, 1961 - Section 254(2)

High Courts20 Jun 2016Allowed

Shri V. Ravichandran - Appellant @HASH Shri K. Kannaiah

Calcutta High Court · (2017) 1 AICLR 363 : (2016) 4 CalCriLR 196

Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141, Section 142

High Courts17 Jun 2016Dismissed

Sandhya Dutta Vs Khagendra Nath Burman

Calcutta High Court · (2017) 2 ICC 247 : (2017) 1 WBLR 227

West Bengal Premises Tenancy Act, 1956 - Section 13(1)(ff)

High Courts17 Jun 2016Disposed Off

Narendra Nath Bhattacharya Vs Putul Rani Chakraborty

Calcutta High Court · (2016) AIR(Calcutta) 279 : (2016) 4 CivCC 541 : (2017) 1 ICC 398

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4

High Courts17 Jun 2016Dismissed

Chief Manager, State Bank of India, Vs Sagar Villa Apartment Owners Association

Calcutta High Court · (2016) 3 ICC 560

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)(4), Section 34

High Courts17 Jun 2016Disposed Off

M/s Ramprasad Ompraksh Vs Loknath Choudhury

Calcutta High Court · (2016) 2 RentLR 74

Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1997 - Section 7(1)(2)

High Courts17 Jun 2016Allowed

Central Bureau of Investigation Vs Pranab Kumar Mukherjee

Calcutta High Court · (2016) 4 CalCriLR 118 : (2016) 4 CalHCN 107 : (2016) CriLJ 4304 : (2017) 1 Crimes 122

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 2(s)Delhi Special Police Establishment Act, 1946 — Section 5(3)

High Courts17 Jun 2016Dismissed

Rick Lunsford Trade & Investment Limited Vs Commissioner Of Income Tax, Kolkata - I

Calcutta High Court · (2016) 385 ITR 399

Income Tax Act, 1961 - Section 68

High Courts17 Jun 2016Allowed

Harapada Mondal and Others - Petitioners @HASH Nishikanta Mondal and Others - Opposite Parties

Calcutta High Court · (2016) AIR(Calcutta) 340 : (2016) 3 ICC 564 : (2016) 5 WBLR 514

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3