High Courts26 Mar 2015Disposed off
G. Barna Bas Vs State
Calcutta High Court · (2015) 03 CAL CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 34, 354, 363, 376, 511
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 39 of 53
High Courts25 Mar 2015Dismissed
Steel Authority of India Vs Employees'' State Insurance Corporation and Others
Calcutta High Court · (2015) 4 WBLR 682
Employees State Insurance Act, 1948 - Section 45A, 45AALand Acquisition Act, 1894 - Section 18
High Courts25 Mar 2015Disposed off
Jetage Construction Pvt. Ltd. Vs Abdul Khalique and Sons Restaurant and Others
Calcutta High Court · (2015) 2 CALLT 206 : (2015) 4 CHN 613
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, Order 5 Rule 9(5), Order 8 Rule 1, Order 9 Rule 7
High Courts25 Mar 2015Allowed
Gurubari Jana and Others Vs State of West Bengal
Calcutta High Court · (2015) 03 CAL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 306, 34
High Courts25 Mar 2015
Nirupama Saha Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 436
Criminal Procedure Code, 1973 (CrPC) - Section 200, 200, 201, 202, 202Negotiable Instruments Act, 1881 (NI) - Section 138, 145
High Courts25 Mar 2015Disposed off
Saket Kumar Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 534
High Courts25 Mar 2015
Mridula Ghosh and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 174
West Bengal School Service Commission (Second Amendment) Act, 2010 - Section 2
High Courts25 Mar 2015Dismissed
P. Alambari Vs State
Calcutta High Court · (2015) CriLJ 3590
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 304
High Courts24 Mar 2015Dismissed
Jute Textiles Workers'' Union and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 145 FLR 889 : (2015) LLR 848
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 17(1), 17(4), 17(5)
High Courts24 Mar 2015Allowed
Rashmi Metaliks Ltd. and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 03 CAL CK 0068
High Courts24 Mar 2015
State Trading Corporation of India Limited and Others Vs Glencore Grain B.V.
Calcutta High Court · (2015) 03 CAL CK 0059
Arbitration and Conciliation Act, 1996 - Section 1, 10, 11, 12, 13Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 10, 151Evidence Act, 1872 - Section 3
High Courts23 Mar 2015
Binani Cement Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (2015) 2 CALLT 391 : (2015) 277 CTR 49 : (2016) 380 ITR 116 : (2015) 233 TAXMAN 340 : (2015) 4 WBLR 667
Income Tax Act, 1922 - Section 10(2)(xv), 66 (2)Income Tax Act, 1961 - Section 10(2)(xv), 37, 37(1)
High Courts23 Mar 2015Partly Allowed
Dodul Paul Vs United India Insurance Company Ltd.
Calcutta High Court · (2015) 03 CAL CK 0064
Motor Vehicles Act, 1988 - Section 166Workmens Compensation Act, 1923 - Section 2
High Courts23 Mar 2015Disposed off
Lalita Devi and Others Vs National Insurance Co. Ltd. and Others
Calcutta High Court · (2015) 3 ACC 592
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2015Disposed off
Sen Pet (India) Limited Vs Development Commissioner and Others
Calcutta High Court · (2015) 03 CAL CK 0093
High Courts20 Mar 2015Disposed off
Prasanta Saha and Others Vs Susanta Kumar Saha and Others
Calcutta High Court · (2015) 3 CHN 492
Partition Act, 1893 - Section 2, 3, 3(1)
High Courts20 Mar 2015Dismissed
Saraf Infra Projects Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2015 Cal 136 : (2015) 2 CALLT 589 : (2015) 3 CHN 195
Cantonments Act, 2006 - Section 3, 4Constitution of India, 1950 - Article 14, 19(1)(g), 245, 246, 246(1)Works of the Defence Act, 1903 - Section 3, 3(2)
High Courts20 Mar 2015
R. Piyarelall Import and Export Ltd. Vs Glencore Grain B.V.
Calcutta High Court · (2016) 1 WBLR 227
Arbitration and Conciliation Act, 1996 - Section 34, 45, 48, 5, 7Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Evidence Act, 1872 - Section 3
High Courts20 Mar 2015Dismissed
Allahabad Bank Vs Dalia Roy and Others
Calcutta High Court · (2015) 03 CAL CK 0053
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Transfer of Property Act, 1882 - Section 111(a)West Bengal Premises Tenancy Act, 1997 - Section 3(f)
High Courts20 Mar 2015Dismissed
Mira Mondal Vs Jyotirmoy Mondal
Calcutta High Court · (2015) 2 CALLT 307 : (2015) 4 CHN 703 : (2015) 3 DMC 97 : (2015) 4 WBLR 293
Hindu Marriage Act, 1955 - Section 13, 13(1)(ib)