High Courts02 Apr 2015Dismissed
Union of India and Others Vs Subal Chandra Kandari and Others
Calcutta High Court · (2015) 04 CAL CK 0109
Requisitioning and Acquisition of Immovable Property Act, 1952 - Section 11, 13, 17(1), 2, 2(b)
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 37 of 53
High Courts02 Apr 2015Dismissed
Ruknuddin Vs The Hon''ble High Court at Calcutta and Others
Calcutta High Court · (2015) 5 CHN 157 : (2015) 146 FLR 256 : (2015) 4 WBLR 122
Constitution of India, 1950 - Article 226Information Technology Act, 2000 - Section 66A(b)
High Courts02 Apr 2015
Kalyani Maite and Others Vs Shridam Maite
Calcutta High Court · (2015) 3 WBLR 253
Succession Act, 1925 - Section 263
High Courts02 Apr 2015
Prabhat Kumar Didwania Vs Juthika Nath and Others
Calcutta High Court · (2015) 4 CHN 75
Limitation Act, 1963 - Section 27Transfer of Property Act, 1882 - Section 111(a)West Bengal Premises Tenancy Act, 1997 - Section 2(g)
High Courts01 Apr 2015Dismissed
Ananda Vs The State of West Bengal
Calcutta High Court · (2015) 04 CAL CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 164, 235, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 376
High Courts01 Apr 2015Allowed
Momita Ghosh Vs Partha Pratim Ghosh and Others
Calcutta High Court · (2015) 4 CHN 63
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 21 Rule 101, 144Constitution of India, 1950 - Article 142Protection of Women From Domestic Violence Act, 2005 - Section 17, 17(1)
High Courts01 Apr 2015Disposed off
Anath Nath Paul and Others Vs Employees'' Provident Fund Organization and Others
Calcutta High Court · (2015) 5 CHN 274
Constitution of India, 1950 - Article 226
High Courts01 Apr 2015Disposed off
Samir Kumar Mitra and Others Vs Sajay Ganguly and Others
Calcutta High Court · (2015) 2 CALLT 401
High Courts01 Apr 2015
Sushil Modi Vs C.I.T.
Calcutta High Court · (2015) 04 CAL CK 0051
Evidence Act, 1872 - Section 114Income Tax Act, 1961 - Section 139, 263, 69
High Courts01 Apr 2015
Sicpa India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 04 CAL CK 0050
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 14, Order 5 Rule 1, Order 7 Rule 9, Order 9 Rule 1, Order 9 Rule 2Income Tax Act, 1961 - Section 260A
High Courts01 Apr 2015
Jiban Krishna Ghosal and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 448
Penal Code, 1860 (IPC) - Section 120B, 419, 420, 460, 467
High Courts01 Apr 2015
Aveek Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CCR 68 : (2015) 3 CHN 285 : (2015) CriLJ 2503 : (2015) 3 Crimes 543 : (2015) 3 RCR(Criminal) 639
Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(1)(a), 190(1)(b), 190(a), 196Penal Code, 1860 (IPC) - Section 108A, 120B, 153A, 295A, 505
High Courts01 Apr 2015Allowed
Basudev Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 41A, 482Penal Code, 1860 (IPC) - Section 120B, 211, 323, 34, 379Specific Relief Act, 1963 - Section 6
High Courts01 Apr 2015Allowed
Radhyasham Prasad Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 76
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 4Penal Code, 1860 (IPC) - Section 489B, 489C
High Courts01 Apr 2015Partly Allowed
Subhankar Sarkar Vs State of West Bengal
Calcutta High Court · (2015) 4 Crimes 265
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 101, 114Penal Code, 1860 (IPC) - Section 375, 376, 506, 511
High Courts01 Apr 2015Allowed
Satyanarayan Chakraborty and Others Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 2883
Criminal Procedure Code, 1973 (CrPC) - Section 218, 219, 468Penal Code, 1860 (IPC) - Section 120B, 409, 468
High Courts01 Apr 2015Disposed off
Dulal Chandra Sarkar and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0002
Constitution of India, 1950 - Article 16, 16(4), 16(4A)West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1976 - Section 4, 5
High Courts01 Apr 2015Allowed
Narayan Chandra Dey Vs Kabita Dey
Calcutta High Court · (2015) 4 CHN 81
Hindu Marriage Act, 1955 - Section 13(1A)(ii), 13(IA)(II), 9Penal Code, 1860 (IPC) - Section 498A
High Courts31 Mar 2015Allowed
Syndicate Bank and Others Vs Kaliji Engineering Works and Others
Calcutta High Court · (2015) 4 BC 473 : (2015) 2 CALLT 471 : (2015) 3 CHN 543 : (2016) 1 WBLR 600
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts31 Mar 2015
Krishnapada Chanda Vs Commissioner of Income Tax XI
Calcutta High Court · (2015) 03 CAL CK 0082
Income Tax Act, 1961 - Section 269 SS, 269SS, 271D, 273B