High Courts13 Mar 2015Disposed Off
Amit Mines Private Limited Vs Maithan Alloys Ltd.
Calcutta High Court · (2015) 3 CHN 530
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 41 of 53
High Courts13 Mar 2015Partly Allowed
National Highway Authority of India Vs B. Seenaiah and Company (Projects) Ltd.
Calcutta High Court · (2016) 1 ARBLR 50
Arbitration and Conciliation Act, 1996 - Section 2, 2(e), 33, 34, 42Constitution of India, 1950 - Article 236General Clauses Act, 1897 - Section 3(17)
High Courts13 Mar 2015Dismissed
Indian Oil Corporation Ltd. Vs Ram Mirchandani
Calcutta High Court · (2015) 2 CHN 727
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17West Bengal Premises Tenancy Act, 1997 - Section 6(a)
High Courts13 Mar 2015Disposed off
Shyamal Majumdar Vs State of West Bengal and Others
Calcutta High Court · (2015) LabIC 2358
High Courts13 Mar 2015Disposed Off
Rashmi Metaliks Ltd. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 4 CHN 332 : (2015) 4 WBLR 156
High Courts13 Mar 2015Dismissed
Ujjwal Kanti Bandyopadhyay and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 03 CAL CK 0046
Constitution of India, 1950 - Article 226
High Courts13 Mar 2015Disposed off
Upen Mandi Vs The Union of India and Others
Calcutta High Court · (2015) 03 CAL CK 0045
High Courts13 Mar 2015Disposed off
Deepak Kumar Srivastava Vs The Union of India and Others
Calcutta High Court · (2015) 03 CAL CK 0044
High Courts13 Mar 2015Disposed off
Kishor Behera Vs The Union of India and Others
Calcutta High Court · (2015) 3 CALLT 349
High Courts13 Mar 2015
United India Insurance Co. Ltd. Vs Shri Buro Mahara and Others
Calcutta High Court · (2015) ACJ 2561 : (2016) 1 AnWR 95 : (2015) 3 CHN 515
Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 166, 168
High Courts13 Mar 2015Disposed off
Das Organochem Pvt. Ltd. Vs Calcutta Bone Mills and Fertilisers Pvt. Ltd.
Calcutta High Court · (2015) 03 CAL CK 0038
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(1), Order 7 Rule 11West Bengal Premises Tenancy Act, 1956 - Section 17(3)
High Courts13 Mar 2015
Mima Flour Mills Pvt. Ltd. Vs Food Corporation of India
Calcutta High Court · (2015) 03 CAL CK 0015
High Courts13 Mar 2015
Sibco Investment Pvt. Ltd. Vs Small Industries Development Bank of India
Calcutta High Court · (2015) 03 CAL CK 0014
Civil Procedure Code, 1908 (CPC) - Section 34Companies Act, 1956 - Section 531Contract Act, 1872 - Section 8
High Courts12 Mar 2015Dismissed
Debasish Biswas Vs Union of India and Others
Calcutta High Court · (2015) 2 CALLT 151
High Courts12 Mar 2015Allowed
Satarupa Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 253 : (2015) 4 WBLR 166
High Courts11 Mar 2015Allowed
Prasanta Kumar Chakroborty and Others Vs Kalyani Kali and Others
Calcutta High Court · (2015) 3 CHN 593 : (2015) 4 WBLR 974
High Courts11 Mar 2015Allowed
Prasanta Kumer Kundu and Others Vs Kanailal Khan
Calcutta High Court · (2015) 3 CHN 564 : (2015) 4 WBLR 1008
West Bengal Premises Tenancy Act, 1956 - Section 21
High Courts11 Mar 2015Disposed off
United India Insurance Company Limited Vs Pratima Murmu Besra and Others
Calcutta High Court · (2015) 03 CAL CK 0040
Motor Vehicles Act, 1988 - Section 166
High Courts11 Mar 2015
Sadhana Bala Das Vs Niyoti Sen
Calcutta High Court · (2015) 3 CHN 683
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 10, 10 (a), 14, 2(6), 8
High Courts11 Mar 2015Dismissed
Calcutta Metropolitan Development Authority''s Karmachari Union and Others Vs Calcutta Metropolitan Development Authority and Others
Calcutta High Court · (2015) 2 CALLT 218 : (2015) 2 ESC 855
Constitution of India, 1950 - Article 14, 226, 309