COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 40 of 53

High Courts20 Mar 2015Allowed

Mitali Panda and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 3 CHN 575 : (2015) CriLJ 2680

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 239, 401Penal Code, 1860 (IPC) - Section 304-A, 34

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High Courts20 Mar 2015

Moslema Bibi Vs Aleya Bibi

Calcutta High Court · (2015) 3 CHN 478

Limitation Act, 1963 - Section 5Registration Act, 1908 - Section 61West Bengal Land Reforms Act, 1955 - Section 14M, 5, 5(4), 5(5), 8

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High Courts19 Mar 2015Allowed

Purushottom Dubey Vs Union of India and Others

Calcutta High Court · (2015) 2 CALLT 140 : (2015) 3 CHN 545 : (2015) 146 FLR 465

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High Courts19 Mar 2015Dismissed

Sadhu Barman Vs The State of West Bengal

Calcutta High Court · (2015) 03 CAL CK 0087

Criminal Procedure Code, 1973 (CrPC) - Section 161, 174Penal Code, 1860 (IPC) - Section 201, 221, 302, 313, 34

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High Courts19 Mar 2015

Commissioner of Income Tax Vs Savi Commercial Pvt. Ltd.

Calcutta High Court · (2015) 373 ITR 243 : (2015) 233 TAXMAN 289

Income Tax Act, 1961 - Section 73

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High Courts19 Mar 2015Dismissed

Prasanta Sett Vs Alo Mookerjee

Calcutta High Court · (2015) 2 CALLT 314 : (2015) 3 CHN 501

Easements Act, 1882 - Section 52Transfer of Property Act, 1882 - Section 105

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High Courts19 Mar 2015Dismissed

Krishna Sengupta (Das) Vs Ashok Ranjan Sengupta

Calcutta High Court · (2015) 03 CAL CK 0048

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 5(i)Penal Code, 1860 (IPC) - Section 495, 498A

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High Courts19 Mar 2015Disposed off

Kumar Chattopadhyay Vs State of West Bengal and Others

Calcutta High Court · (2015) 3 CHN 408

Constitution of India, 1950 - Article 12, 14, 226Right to Information Act, 2005 - Section 2(h)

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High Courts19 Mar 2015Disposed off

Calcutta Ladies'' Golf Club and Others Vs Kolkata Municipal Corporation and Others

Calcutta High Court · (2015) 3 CHN 496

Calcutta Municipal Corporation Act, 1980 - Section 199, 238, 238(2), 307, 333Constitution of India, 1950 - Article 285

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High Courts19 Mar 2015

Rani Leasing and Finance Ltd. Vs Sanjay Khemani

Calcutta High Court · (2015) 3 CHN 553

Contract Act, 1872 - Section 172, 173, 174, 175, 176Evidence Act, 1872 - Section 34

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High Courts19 Mar 2015Disposed off

Mahammad Ali Mondal Vs Snehasish Mukhopadhyay and Others

Calcutta High Court · (2015) 3 ACC 561

Motor Vehicles Act, 1988 - Section 166

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High Courts18 Mar 2015

Samir Kumar Mitra and Others Vs Sujay Ganguly and Others

Calcutta High Court · (2015) 2 CALLT 396

Constitution of India, 1950 - Article 227

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High Courts18 Mar 2015Dismissed

Arun Chandra Dey Vs Debasish Ghosh and Others

Calcutta High Court · AIR 2015 Cal 148 : (2015) 3 WBLR 935

Succession Act, 1925 - Section 263

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High Courts18 Mar 2015Dismissed

Hriday Ghosh and Others Vs State of West Bengal

Calcutta High Court · (2015) 3 CHN 579

Criminal Procedure Code, 1973 (CrPC) - Section 174, 350, 397, 401, 482Penal Code, 1860 (IPC) - Section 174

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High Courts18 Mar 2015Dismissed

Mustari Khatoon Vs Mallick Hussain and Others

Calcutta High Court · (2015) 3 CHN 387

Waqf Act, 1995 - Section 33, 35, 47, 48, 51

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High Courts18 Mar 2015Dismissed

Reba Kalyan Mitra Vs State of West Bengal

Calcutta High Court · (2015) 03 CAL CK 0020

Companies Act, 1956 - Section 630Criminal Procedure Code, 1973 (CrPC) - Section 397(1), 397(3), 482

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High Courts18 Mar 2015

Mani Square Ltd. Vs Additional Registrar of Assurances-1 and Others

Calcutta High Court · (2015) 2 CHN 687 : (2015) 4 WBLR 260

Stamp Act, 1899 - Section 2(10)

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High Courts18 Mar 2015Dismissed

Nirmala Pandey Vs Gouri Raha and Others

Calcutta High Court · (2015) 03 CAL CK 0013

Limitation Act, 1963 - Section 5West Bengal Land Reforms Act, 1955 - Section 14, 14(1), 2 (6), 2(6), 5(5)

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High Courts17 Mar 2015

Hussain and Others Vs Union of India

Calcutta High Court · (2015) 03 CAL CK 0062

Constitution of India, 1950 - Article 13(3)(b), 141, 20(3), 21, 32Criminal Procedure Code, 1973 (CrPC) - Section 439Drugs and Cosmetics Act, 1940 - Section 13(b), 26A

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High Courts17 Mar 2015Dismissed

Harisadhan Singha Vs State of West Bengal

Calcutta High Court · (2015) 03 CAL CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 164, 209Penal Code, 1860 (IPC) - Section 34, 376, 498A

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