COURT ARCHIVE

Calcutta High Court judgments, 2015

1,046 judgments · page 32 of 53

High Courts29 Apr 2015Disposed off

Bibhashree Karan and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 3 CALLT 88

Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3(i)(b)

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High Courts29 Apr 2015Allowed

Hiren Thakur and Others Vs The State of West Bengal

Calcutta High Court · (2015) 04 CAL CK 0102

Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 26Penal Code, 1860 (IPC) - Section 201, 302, 34, 376 (2)(g), 376(2)(g)

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High Courts29 Apr 2015Disposed off

West Bengal State Electricity Regulatory Vs Impex Ferro Ltd. and Others

Calcutta High Court · (2015) AIR (Cal) 352 : (2015) 2 CALLT 551 : (2015) 3 CHN 155

Damodar Valley Corporation Act, 1948 - Section 14, 18Electricity Act, 2003 - Section 111, 61(d), 62, 64, 79Limitation Act, 1963 - Section 5

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High Courts29 Apr 2015

Barun Kumar Biswas Vs State of West Bengal and Others

Calcutta High Court · (2015) 04 CAL CK 0092

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 405, 406, 418, 420, 465

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High Courts29 Apr 2015Disposed off

Bibhashree Karan Vs State of West Bengal and Others

Calcutta High Court · (2015) 04 CAL CK 0091

Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3(i)(b)

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High Courts29 Apr 2015

Pawan Kumar Agarwal Vs State of West Bengal and Others

Calcutta High Court · (2016) 1 BC 377 : (2015) 4 CALLT 215 : (2015) 3 CHN 397

Criminal Procedure Code, 1973 (CrPC) - Section 156, 192, 200, 202, 203Negotiable Instruments Act, 1881 (NI) - Section 138, 141

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High Courts29 Apr 2015

Ashoke Kumar Gupta Vs Kankan Kumar Das and Others

Calcutta High Court · (2015) 04 CAL CK 0089

Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 145(2)

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High Courts29 Apr 2015Dismissed

Sajjad Ali Vs State of West Bengal

Calcutta High Court · (2015) 3 CALLT 547

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304, 34

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High Courts29 Apr 2015Dismissed

Stock Holding Corporation of India Limited Vs IndusInd Bank Limited and Others

Calcutta High Court · (2015) 4 CHN 423

Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 126

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High Courts29 Apr 2015

Shineup Fibres Ltd. Vs Premier Threads Private Limited and Others

Calcutta High Court · (2015) 04 CAL CK 0085

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 21 Rule 11, 152, 39(4), 48General Clauses Act, 1897 - Section 9Limitation Act, 1963 - Section 12, 12(1)

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High Courts29 Apr 2015Disposed off