High Courts05 May 2015Allowed
State of West Bengal Vs Goutam Dey and Others
Calcutta High Court · (2015) 05 CAL CK 0054
Land Acquisition Act, 1894 - Section 18, 19(1)(d), 23(1), 4, 4(1)
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 31 of 53
High Courts05 May 2015Dismissed
Bimal Kr. Mondal Vs The State of West Bengal
Calcutta High Court · (2015) 3 CHN 724
Criminal Procedure Code, 1973 (CrPC) - Section 161, 211, 211(4), 215, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 149, 150
High Courts05 May 2015Disposed off
Shyam Sel and Power Ltd. Vs Coal India Limited and Others
Calcutta High Court · (2015) 05 CAL CK 0045
Constitution of India, 1950 - Article 14Specific Relief Act, 1963 - Section 11, 14(1)(a), 14(1)(c), 14(1)(d), 41(e)
High Courts05 May 2015Dismissed
Hindustan Petroleum Corporation Ltd. and Others Vs Dharamnath Singh and Others
Calcutta High Court · (2015) 5 CHN 16
Criminal Procedure Code, 1973 (CrPC) - Section 100, 47Penal Code, 1860 (IPC) - Section 187
High Courts05 May 2015
Power Grid Corporation of India Limited Vs Musluck Corporation and Others
Calcutta High Court · (2015) 2 CALLT 379
Arbitration and Conciliation Act, 1996 - Section 11, 14, 15, 2(1)(e), 2(e)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10A, 24, 24(1)(b), 25Constitution of India, 1950 - Article 227
High Courts05 May 2015Dismissed
Sunita Tannery and Others Vs Beekay Niryat (P) Ltd.
Calcutta High Court · (2015) 05 CAL CK 0039
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 10
High Courts04 May 2015
C.P. Re-Rollers Ltd. Vs Union of India
Calcutta High Court · (2015) 322 ELT 824
Central Excises and Salt Act, 1944 - Section 11, 32E, 32F, 32-OFinance Act, 2007 - Section 122
High Courts04 May 2015Dismissed
Ananda Mohan Roy Vs Hara Prasad Mookerji
Calcutta High Court · AIR 2015 Cal 165 : (2015) 4 BC 1 : (2015) 4 CHN 526
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts04 May 2015
Rajaram Bohra Vs Union of India
Calcutta High Court · (2015) 322 ELT 337
Customs Act, 1962 - Section 110, 115, 123, 125
High Courts04 May 2015Disposed off
Promita Dutta Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 363
Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 142, 20, 226Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 173(8), 200, 235, 300
High Courts04 May 2015Allowed
Harun Rasid Ansari and Others Vs The State of West Bengal
Calcutta High Court · (2015) 05 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 3, 60, 62, 64Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 325
High Courts04 May 2015Allowed
Shipra Dey and Others Vs Sandhya Dey and Others
Calcutta High Court · (2015) 05 CAL CK 0037
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151, 16Constitution of India, 1950 - Article 227Partition Act, 1893 - Section 4
High Courts04 May 2015Allowed
Rama Kanta Chowdhury Vs Union of India and Others
Calcutta High Court · (2015) 3 ESC 1492
Constitution of India, 1950 - Article 14, 16, 21
High Courts04 May 2015
Mijanur Alam Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 94 : (2015) 3 ESC 1515
High Courts04 May 2015Allowed
Lokdeep Roy Vs Nihar Kumar Roy
Calcutta High Court · (2015) 05 CAL CK 0034
Evidence Act, 1872 - Section 63 (c), 68Succession Act, 1925 - Section 276, 63, 63(c)
High Courts04 May 2015Allowed
Gour Sankar Maity Vs State of West Bengal
Calcutta High Court · (2015) 5 CHN 144
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 222, 313Penal Code, 1860 (IPC) - Section 307, 326, 34
High Courts04 May 2015Disposed off
Dalmore tea Estate Pvt. Ltd. Vs Regional Provident Fund Commissioner-1 and Others
Calcutta High Court · (2015) 146 FLR 747 : (2015) 2 LLJ 655 : (2015) LLR 1040
High Courts30 Apr 2015Partly Allowed
Nakul Mondal Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 161, 300, 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 325, 326
High Courts30 Apr 2015Dismissed
Nil Kamal Singh Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313, 428Evidence Act, 1872 - Section 134, 27, 32Penal Code, 1860 (IPC) - Section 302
High Courts30 Apr 2015Disposed off
Dhariwal Infrastructure Limited Vs Naresh Dhanraj Jain
Calcutta High Court · (2015) 04 CAL CK 0086
Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 38 Rule 38, Order 38 Rule 5, Order 39 Rule 39