High Courts24 Apr 2015
C.I.T. Vs Britannia Industries Ltd.
Calcutta High Court · (2015) 376 ITR 299 : (2015) 235 TAXMAN 259
Foreign Exchange Management Act, 1999 - Section 2Income Tax Act, 1961 - Section 37, 37(1), 43A
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 33 of 53
High Courts24 Apr 2015Allowed
Asha Murarka and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 3 CHN 421
Calcutta Municipal Corporation Act, 1980 - Section 171, 171(5), 178, 178(5), 2(5)Wealth Tax Act, 1957 - Section 18(2)
High Courts24 Apr 2015Dismissed
State of West Bengal Vs Jaydeb Sadhukhan and Others
Calcutta High Court · (2015) 04 CAL CK 0075
Land Acquisition Act, 1894 - Section 18West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3
High Courts24 Apr 2015
Ajay Kumar Saraff and Others Vs Sushil Kumar Agarwal
Calcutta High Court · (2015) 04 CAL CK 0070
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A, Order 8 Rule 6C, Order 8 Rule 6G
High Courts24 Apr 2015Dismissed
Manindra Nath Mondal Vs The Calcutta Municipal Corporation and Others
Calcutta High Court · (2015) 4 CALLT 85
High Courts24 Apr 2015Allowed
Munirul Haque and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 3 CALLT 457
Calcutta Municipal Corporation Act, 1980 - Section 5
High Courts24 Apr 2015Allowed
Abdur Rashid Khan and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0036
High Courts24 Apr 2015Dismissed
Ranajit Bhattacharya Vs Bidhan Chandra Krishi Viswavidyalaya and Others
Calcutta High Court · (2015) 2 CALLT 345 : (2015) 2 ESC 949
High Courts24 Apr 2015Allowed
Debrabata Mukherjee Vs Arup Guha and Others
Calcutta High Court · AIR 2015 Cal 172 : (2015) 2 CALLT 483 : (2015) 4 CHN 207 : (2015) 4 WBLR 113
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Presidency Small Cause Courts Act, 1882 - Section 41, 47, 49West Bengal Premises Tenancy Act, 1956 - Section 16, 16(3)
High Courts23 Apr 2015Disposed Off
Bharatiya Janata Party and Others Vs West Bengal State Election Commission and Others
Calcutta High Court · (2015) 3 CALLT 467
High Courts23 Apr 2015
C.I.T. Vs Duncan Industries Ltd.
Calcutta High Court · (2015) 04 CAL CK 0079
Income Tax Act, 1961 - Section 80HHC, 80HHC(3)(a), 80HHC(3)(b), 80J
High Courts23 Apr 2015Disposed off
Ahmed and Others Vs Captive Marketing and Services Limited
Calcutta High Court · (2015) 04 CAL CK 0074
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 3, Order 47 Rule 47, 151Constitution of India, 1950 - Article 227West Bengal Premises Tenancy Act, 1997 - Section 27, 35, 6(1), 6(1)(l)
High Courts23 Apr 2015
Subimal Kanti Paul Vs Parimal Paul and Others
Calcutta High Court · (2015) 5 CHN 292
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 22Specific Relief Act, 1963 - Section 34
High Courts23 Apr 2015Dismissed
Manoj Kumar Singh Vs New Hariyana Transport Company
Calcutta High Court · (2015) 190 CompCas 253
Companies Act, 1956 - Section 433(e), 434, 434(1)(a), 439(1)(b), 439(2)
High Courts23 Apr 2015Disposed off
Pawan Khaitan Vs Rahul Commerce Private Limited
Calcutta High Court · (2015) 190 CompCas 236
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21
High Courts23 Apr 2015Allowed
Avijit Banerjee Vs Chaya Ghosh and Others
Calcutta High Court · (2015) 04 CAL CK 0044
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 144, 437, 439(2)Penal Code, 1860 (IPC) - Section 120B, 188, 341, 380, 406
High Courts23 Apr 2015Dismissed
Debraj Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 282 : (2015) 3 CHN 622
High Courts22 Apr 2015
Southern Cooling Towers Pvt. Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2015) 322 ELT 38
High Courts22 Apr 2015Allowed
In Re: Satyendra Nath Nandi
Calcutta High Court · (2015) 04 CAL CK 0097
Succession Act, 1925 - Section 211, 307
High Courts22 Apr 2015Allowed
Pulak Mukherjee Vs Santosh Mukherjee and Others
Calcutta High Court · AIR 2015 Cal 345 : (2015) 2 CALLT 521 : (2015) 3 WBLR 259
Evidence Act, 1872 - Section 114, 68, 71Succession Act, 1925 - Section 63, 63 (c)