High Courts08 May 2015Dismissed
The Assistant Engineer (O and M) W.B.S.E.B. and Others Vs Mahima Ghosh and Others
Calcutta High Court · (2015) 4 CHN 545 : (2016) 1 WBLR 605
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 30 of 53
High Courts08 May 2015Allowed
Rakhi Arora Vs The State of West Bengal and Others
Calcutta High Court · (2015) 05 CAL CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 125, 401, 482Penal Code, 1860 (IPC) - Section 408, 498AProtection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 22
High Courts08 May 2015Allowed
Mansur Haque Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 402
Constitution of India, 1950 - Article 14, 16, 21
High Courts08 May 2015Allowed
Sharmila Shetty Vs Somnath Chatterjee and Others
Calcutta High Court · AIR 2015 Cal 239 : (2015) 3 CALLT 599 : (2015) 5 CHN 641 : (2016) 1 WBLR 193
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Companies Act, 1956 - Section 155, 397, 398, 402
High Courts08 May 2015
Steel Authority of India Ltd. Vs Mackinnon Mackenzie and Co. Ltd. and Others
Calcutta High Court · (2015) 05 CAL CK 0002
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 2(1), Order 1 Rule 8, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2)Limitation Act, 1963 - Section 22
High Courts07 May 2015Allowed
High Court Legal Services Committee Vs ICICI Bank Ltd.
Calcutta High Court · (2016) AIR (Cal) 88 : (2015) 3 CHN 345
Civil Procedure Code, 1908 (CPC) - Section 89Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 19, 20
High Courts07 May 2015Disposed off
M.A.V. Raju Vs State of West Bengal and Others
Calcutta High Court · (2015) 146 FLR 271
Contract Labour (Regulation and Abolition) Act, 1970 - Section 1(4), 23
High Courts07 May 2015Allowed
Krishna Pada Chakraborty Vs State of West Bengal and Others
Calcutta High Court · (2015) 05 CAL CK 0058
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 323, 342, 354, 384, 506
High Courts07 May 2015Dismissed
Nasir and Others Vs The State of West Bengal
Calcutta High Court · (2015) 3 CHN 697
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 34, 498A
High Courts07 May 2015Dismissed
Shyam Sabar and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 713
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 164, 174, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 May 2015
Matang Sinh Vs The Central Bureau of Investigation
Calcutta High Court · (2015) 05 CAL CK 0015
Constitution of India, 1950 - Article 22, 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 160, 167, 167(1), 167(2), 397Penal Code, 1860 (IPC) - Section 120B, 406, 409, 420
High Courts06 May 2015Disposed Off
Rakhee Goyal Vs Union of India
Calcutta High Court · (2017) 345 ELT 474
High Courts06 May 2015Disposed off
Joy Chowdhury Vs Kumkum Ray and Others
Calcutta High Court · (2015) 05 CAL CK 0055
High Courts06 May 2015Dismissed
Samarendra Nath Das Vs Bengal Central Building Society Limited and Others
Calcutta High Court · (2015) 5 CHN 23
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts06 May 2015Dismissed
State Bank of India and Others Vs Swati Mukherjee and Others
Calcutta High Court · (2015) 05 CAL CK 0043
High Courts06 May 2015Dismissed
Amit Chowdhury Vs The State of West Bengal
Calcutta High Court · (2015) 05 CAL CK 0042
Arms Act, 1959 - Section 25(i)(d)Criminal Procedure Code, 1973 (CrPC) - Section 267, 482Evidence Act, 1872 - Section 27
High Courts06 May 2015Disposed off
AI Champdany Industries Limited and Others Vs Union of India and Others
Calcutta High Court · (2015) 05 CAL CK 0014
Constitution of India, 1950 - Article 14, 16, 19(I)(g)
High Courts06 May 2015Disposed off
Babu Ali and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 05 CAL CK 0013
Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 - Section 5, 6
High Courts06 May 2015Allowed
Maya Rani Halder Vs Mrityunjoy Kayal and Others
Calcutta High Court · (2015) 05 CAL CK 0003
Partition Act, 1893 - Section 4, 4(1)
High Courts05 May 2015
Fresenius Kabi Oncology Limited and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 05 CAL CK 0079
Companies Act, 1956 - Section 173(2), 21, 22, 23, 394