High Courts14 May 2015Dismissed
Rajendra Kumar Jain and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 05 CAL CK 0064
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 28 of 53
High Courts14 May 2015Disposed off
Abhishek Karnani Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 05 CAL CK 0063
Calcutta Municipal Corporation Act, 1980 - Section 174, 179, 180, 186, 188Constitution of India, 1950 - Article 226Interest Act, 1978 - Section 2(c), 4(2)(a)
High Courts14 May 2015
Starlight Real Estate (ASCOT) Mauritius Limited and Others Vs Jagrati Trade Services Private Limited and Others
Calcutta High Court · (2015) 05 CAL CK 0025
Arbitration and Conciliation Act, 1996 - Section 2(1)(h), 34Banking Regulation Act, 1949 - Section 35ACivil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 47
High Courts14 May 2015Dismissed
Arvind Garach Vs Pragna Garach and Others
Calcutta High Court · (2015) 05 CAL CK 0023
Arbitration Act, 1940 - Section 20, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 48Constitution of India, 1950 - Article 227
High Courts14 May 2015Allowed
Bina Devi Binani Vs Ramesh Kumar Gupta
Calcutta High Court · (2015) 3 CALLT 384
Civil Procedure Code, 1908 (CPC) - Section 148, 151Limitation Act, 1963 - Section 13, 5West Bengal Premises Tenancy Act, 1997 - Section 45, 6, 7, 7(1)(b), 7(2)
High Courts13 May 2015Allowed
Sita Devi Agarwala and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 530
Constitution of India, 1950 - Article 226West Bengal Estates Acquisition Act, 1953 - Section 44(2)A, 6(3)
High Courts13 May 2015Disposed off
Swapan Kumar Dasgupta Vs Union of India and Others
Calcutta High Court · (2015) 2 ESC 1189 : (2015) LabIC 2738
Constitution of India, 1950 - Article 226, 309Official Secrets Act, 1923 - Section 5
High Courts13 May 2015Disposed off
Sumit Majumdar Vs Coal India Ltd. and Others
Calcutta High Court · (2015) LabIC 3020
High Courts13 May 2015
Nepa Agency Co. Pvt. Ltd. and Others Vs Union of India and Others
Calcutta High Court · (2015) 321 ELT 620
Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 129, 129A
High Courts13 May 2015Disposed off
Asita Mishra and Others Vs Ganesh Chandra Mukhopadhyay
Calcutta High Court · AIR 2015 Cal 170 : (2015) 2 CALLT 538 : (2015) 4 CHN 530
West Bengal Land Reforms Act, 1955 - Section 14, 8
High Courts13 May 2015
Budge Budge Company Ltd. Vs The Commissioner of Income Tax
Calcutta High Court · (2015) 05 CAL CK 0052
High Courts13 May 2015
Pasupati Dutta Vs Kalpana Dutta and Others
Calcutta High Court · (2015) 05 CAL CK 0051
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151
High Courts13 May 2015Allowed
Sudhir Gopal Biswas Vs Kharagpur Municipality and Others
Calcutta High Court · (2015) 2 CALLT 542
West Bengal Municipal Act, 1993 - Section 218, 304, 434, 440, 441
High Courts13 May 2015Allowed
Sentu Mondal and Others Vs State of West Bengal
Calcutta High Court · (2015) 05 CAL CK 0021
Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341
High Courts13 May 2015
Govinda Prasad Ladia and Others Vs WBHIDC Limited and Others
Calcutta High Court · (2015) 3 CALLT 142
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 12, 131, 14, 143(1), 154Prevention of Corruption Act, 1988 - Section 17
High Courts13 May 2015Allowed
Kakali Roy and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 05 CAL CK 0009
Constitution of India, 1950 - Article 14, 16, 21
High Courts13 May 2015Allowed
Ashoke Sadhya and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 755 : (2015) 146 FLR 273 : (2015) 4 LLN 636 : (2015) LLR 927
Criminal Procedure Code, 1973 (CrPC) - Section 482Employees State Insurance Act, 1948 - Section 2(17)Factories Act, 1948 - Section 7
High Courts12 May 2015Dismissed
Nirmal Kumar Chanda Vs State of West Bengal and Others
Calcutta High Court · (2015) 146 FLR 749
High Courts12 May 2015
Commissioner of Income Tax Vs H.K. Financers Private Limited
Calcutta High Court · (2015) 234 TAXMAN 43
High Courts12 May 2015Allowed
Pijush Giri Vs The State of West Bengal
Calcutta High Court · (2015) 05 CAL CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 34