High Courts04 Jun 2015Allowed
Global Enterprise and Others Vs The Board of Trustees for the Port of Kolkata and Others
Calcutta High Court · (2015) 3 CALLT 493
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 26 of 53
High Courts04 Jun 2015Allowed
Road Builder (M) SDN BHD Vs Tantia Constructions Limited
Calcutta High Court · (2015) 06 CAL CK 0042
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Sales of Goods Act, 1930 - Section 2(8), 4
High Courts04 Jun 2015Dismissed
Krishna Bera Vs Buddhadeb Mudli and Others
Calcutta High Court · (2015) 06 CAL CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 437(1), 439 (2), 439(1), 439(2)Penal Code, 1860 (IPC) - Section 354
High Courts04 Jun 2015Dismissed
Subhrasukti Swarnakar Vs The State of West Bengal and Others
Calcutta High Court · (2015) 06 CAL CK 0013
High Courts03 Jun 2015Dismissed
Subhra Saha Vs Ranjit Deb
Calcutta High Court · (2015) 06 CAL CK 0023
West Bengal Premises Tenancy Act, 1997 - Section 13, 13(1), 17, 2 (b), 7
High Courts03 Jun 2015
Manik Kumar Halder Vs The State of West Bengal and Others
Calcutta High Court · (2015) 06 CAL CK 0012
Constitution of India, 1950 - Article 16, 226Specific Relief Act, 1963 - Section 34
High Courts03 Jun 2015Disposed off
D.P.T. Construction and Others Vs Prasenjit Chatterjee and Others
Calcutta High Court · (2015) 06 CAL CK 0011
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52
High Courts03 Jun 2015Dismissed
Hari Om Export of Mahabirsthan Vs The State of West Bengal
Calcutta High Court · (2016) CriLJ 1014
Criminal Procedure Code, 1973 (CrPC) - Section 397, 398, 399, 400, 401Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34, 364
High Courts02 Jun 2015Disposed Off
Mita Basu Vs Ajoy Kumar Dutta and Others
Calcutta High Court · (2015) 4 ACC 561
High Courts02 Jun 2015
Commissioner of Income Tax Vs Hallmark Construction Co. P. Ltd.
Calcutta High Court · (2015) 06 CAL CK 0056
High Courts02 Jun 2015
Commissioner of Income Tax Vs Contain Cooperative Bank Limited
Calcutta High Court · (2015) 06 CAL CK 0055
Banking Regulation Act, 1949 - Section 5, 5(b), 56(c)Income Tax Act, 1961 - Section 143(3), 80P(2)(a)(i)
High Courts02 Jun 2015Disposed off
Avradipta Sinha Vs State of West Bengal and Others
Calcutta High Court · (2015) 06 CAL CK 0017
Constitution of India, 1950 - Article 14, 16
High Courts02 Jun 2015Allowed
Pratima Banerjee and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 06 CAL CK 0014
Constitution of India, 1950 - Article 136
High Courts02 Jun 2015Dismissed
Rathin Pal Vs The State of West Bengal and Others
Calcutta High Court · (2015) 06 CAL CK 0009
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 216, 216(1), 482Penal Code, 1860 (IPC) - Section 120B, 201, 302, 376, 506
High Courts02 Jun 2015Dismissed
Jyotirmoy Uthasini Vs The Calcutta Port Trust and Others
Calcutta High Court · (2016) 1 WBLR 335
Constitution of India, 1950 - Article 136, 226
High Courts02 Jun 2015Dismissed
Amartya Mukherjee and Others Vs Board of Councillors, South Dum Dum Municipality and Others
Calcutta High Court · (2015) 4 CHN 678 : (2015) 4 WBLR 754
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 2(c), 2(i)(e)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 - Section 19, 20, 21, 25Civil Procedure Code, 1908 (CPC) - Section 2(4)
High Courts02 Jun 2015Dismissed
Nilkanta Pradhan and Others Vs Srimatya Gita Pradhan and Others
Calcutta High Court · (2015) 06 CAL CK 0006
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14(2), Order 14 Rule 2, Order 21 Rule 90, Order 7 Rule 11(d)Limitation Act, 1963 - Section 17West Bengal Co-operative Societies Act, 2006 - Section 102(4)
High Courts01 Jun 2015Dismissed
Shyamali Das Vs Debasis Mali
Calcutta High Court · (2015) 06 CAL CK 0022
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts01 Jun 2015
Vishak Bhattacharya and Others Vs The State of West Bengal and Others
Calcutta High Court · AIR 2015 Cal 187 : (2015) 4 CHN 258 : (2015) 3 ESC 1393
Constitution of India, 1950 - Article 14, 154, 162, 163, 164
High Courts21 May 2015
Saarthak Vanijya India Ltd. and Others Vs The Chief Commissioner of Income Tax and Others
Calcutta High Court · (2015) 05 CAL CK 0078
Income Tax Act, 1961 - Section 127, 127(1), 127(ii)(a)