High Courts11 Jun 2015Disposed off
Andaman Plantation and Development Corporation Private Limited and Others Vs The Union of India and Others
Calcutta High Court · (2015) 06 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 25 of 53
High Courts11 Jun 2015
McNally Bharat Engineering Company Limited Vs Maharashtra State Power Generation Company Ltd.
Calcutta High Court · AIR 2015 Cal 207 : (2016) 1 WBLR 615
Arbitration and Conciliation Act, 1996 - Section 11, 2, 8, 9Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 20(c)Contract Act, 1872 - Section 23, 28
High Courts11 Jun 2015Allowed
Khan Mohamad Khan and Others Vs Jam Mohammad Khan
Calcutta High Court · (2015) 06 CAL CK 0005
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 41
High Courts09 Jun 2015Dismissed
Air India Limited Vs The Presiding Officer and Others
Calcutta High Court · (2015) LabIC 3071
Advocates Act, 1961 - Section 29, 30, 33Constitution of India, 1950 - Article 19(1)(g), 226, 32Customs Act, 1962 - Section 129(6)
High Courts09 Jun 2015Dismissed
Saran Singh Vs Union of India and Others
Calcutta High Court · (2015) 06 CAL CK 0021
Constitution of India, 1950 - Article 239, 239 (1), 239(1), 240, 240(1)General Clauses Act, 1897 - Section 3(60)(c)Mines and Minerals (Development and Regulation) Act, 1957 - Section 13, 15, 2, 28
High Courts09 Jun 2015
Fairdeal Supplies Ltd. and Others Vs R. Piyarelal Iron and Steel Pvt. Ltd.
Calcutta High Court · (2015) 06 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 190, 200, 202, 204, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts08 Jun 2015
Commissioner of Income Tax, Central-III Vs Brijendra Gupta
Calcutta High Court · (2015) 234 TAXMAN 51
Income Tax Act, 1961 - Section 132, 132(4), 139, 139(1), 153A
High Courts05 Jun 2015Dismissed
Adil Vs State of West Bengal
Calcutta High Court · (2015) 3 CALLT 470
Criminal Procedure Code, 1973 (CrPC) - Section 155, 313, 428Penal Code, 1860 (IPC) - Section 120B, 489(B), 489(C), 489B, 489C
High Courts05 Jun 2015Allowed
Gulu Mohan Alim Chandani Vs Harish Mohan Alim Chandani and Others
Calcutta High Court · (2015) 3 CALLT 514
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2(b), Order 5 Rule 1, Order 8 Rule 1, 151Constitution of India, 1950 - Article 227
High Courts05 Jun 2015Allowed
Reliance General Insurance Co. Ltd. Vs Majda Khatoon and Others
Calcutta High Court · (2015) 4 ACC 271
High Courts05 Jun 2015Dismissed
Sudeshna Chakravarty Vs Promit Sen
Calcutta High Court · (2015) 3 CALLT 533 : (2015) CriLJ 3250
Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 482Penal Code, 1860 (IPC) - Section 499, 500Press and Registration of Books Act, 1867 - Section 1, 7
High Courts05 Jun 2015
Commissioner of Central Excise Vs Indian Oil Blending Ltd.
Calcutta High Court · (2015) 06 CAL CK 0057
High Courts05 Jun 2015
Commissioner of Central Excise Vs Indian Oil Blending Ltd. and Others
Calcutta High Court · (2015) 322 ELT 43 : (2015) 51 GST 746
High Courts05 Jun 2015Partly Allowed
State of West Bengal Vs Laxmikanta Karmakar
Calcutta High Court · (2015) 2 CALLT 565
Criminal Procedure Code, 1973 (CrPC) - Section 103, 313Evidence Act, 1872 - Section 106, 157, 27Penal Code, 1860 (IPC) - Section 201, 302
High Courts05 Jun 2015Allowed
Gulam Kaberia and Others Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 3680
Criminal Procedure Code, 1973 (CrPC) - Section 313Essential Commodities Act, 1955 - Section 11, 7(1)(a)
High Courts05 Jun 2015Dismissed
Narendra Kumar Singh and Others Vs Gursharan Kaur and Others
Calcutta High Court · (2015) 06 CAL CK 0027
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 14, 2 (10), 2 (7), 2(6), 5
High Courts05 Jun 2015Dismissed
Selamuddin Mia and Others Vs Dinesh Chandra Karmakar
Calcutta High Court · (2015) 06 CAL CK 0026
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 14, 2 (6), 26 (1) (a), 51 (5), 8
High Courts05 Jun 2015Disposed off
Labanya Shee Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 ACC 358 : AIR 2015 Cal 295
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 68, 68(3)(b), 71(3)(a)
High Courts05 Jun 2015Dismissed
Bindeswari Dubey Vs Uttama Debi and Others
Calcutta High Court · (2015) 06 CAL CK 0016
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 107Evidence Act, 1872 - Section 114(e), 63, 65(c)Registration Act, 1908 - Section 17, 18(c), 27, 32, 34
High Courts05 Jun 2015Dismissed
Natural Agro Products Ltd. and Others Vs The Central Bureau of Investigation
Calcutta High Court · (2015) 06 CAL CK 0015
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 321, 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471