High Courts30 Jan 2013Allowed
Provas Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 649
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 51 of 54
High Courts29 Jan 2013Disposed Off
Shukeshwari Roy and Others Vs National Insurance Company Ltd. and Another
Calcutta High Court · (2013) 4 WBLR 868
High Courts29 Jan 2013Dismissed
Smt. Amrita Mukhopadhyay Vs Subrata Mukhopadhyay and Others
Calcutta High Court · (2013) 01 CAL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406
High Courts29 Jan 2013
Shyamal Kumar Basu @ Shyamal Bose @ Shyamal Basu Vs Rabindra Chandra Dhar
Calcutta High Court · (2013) 2 JCC 142
Criminal Procedure Code, 1973 (CrPC) — Section 357, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jan 2013Disposed Off
Amal Banerjee Vs Sanjib Kumar Dey
Calcutta High Court · (2013) 2 CHN 368
Constitution of India, 1950 — Article 227West Bengal Court Fees Act, 1970 — Section 11, 6, 7, 7(iv)(b), 7(iv)(c)
High Courts29 Jan 2013Disposed Off
Ashok Dutta Vs Archana Jash
Calcutta High Court · (2013) 2 CHN 559
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Constitution of India, 1950 — Article 227
High Courts28 Jan 2013Dismissed
Dr. Titil Datta Samanta Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0072
High Courts28 Jan 2013Allowed
Md. Masum Ali Vs Md. Sayeed
Calcutta High Court · (2013) 1 CALLT 556 : (2013) 2 CHN 197
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts28 Jan 2013
The State of West Bengal and Others Vs Gautam Kumar Acharjee
Calcutta High Court · (2013) 3 WBLR 168
Constitution of India, 1950 — Article 226
High Courts28 Jan 2013Allowed
Renuka Sen and Another Vs Jagdish Pandey and Another
Calcutta High Court · (2013) 3 ACC 216 : (2013) ACJ 2670
High Courts28 Jan 2013Disposed Off
In Re. Sushil Kumar Behati
Calcutta High Court · (2013) ALLMR(Cri) 268 : (2014) 2 BC 185
High Courts28 Jan 2013
Shree Krishna Timbers Pvt. Ltd. Vs Union of India
Calcutta High Court · (2014) 306 ELT 260
High Courts24 Jan 2013Allowed
Jarina Bibi @ Kajal Vs State of West Bengal
Calcutta High Court · (2013) 01 CAL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 363Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 32, 34, 361, 363, 372
High Courts24 Jan 2013
Ranu Bhandari Vs Nilima Das and Others
Calcutta High Court · (2013) 01 CAL CK 0062
Penal Code, 1860 (IPC) — Section 306West Bengal Premises Tenancy Act, 1997 — Section 17(2)
High Courts24 Jan 2013
Mabud Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 2 CHN 281 : (2013) CriLJ 3721
Evidence Act, 1872 — Section 25, 26, 27, 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jan 2013Allowed
Bangur Brothers Limited (In Liquidation) and PDGD Investments and Trading (P) Ltd. Vs The Official Liquidator
Calcutta High Court · (2013) 3 CHN 306 : (2013) 176 CompCas 445 : (2013) 2 CompLJ 387 : (2013) 1 WBLR 848
Companies Act, 1956 — Section 391, 392, 446, 446(2), 535West Bengal Premises Tenancy Act, 1956 — Section 14, 16West Bengal Premises Tenancy Act, 1997 — Section 17, 20, 26, 5
High Courts22 Jan 2013Allowed
Bank of Baroda Vs Banwarilal Gupta and Another
Calcutta High Court · (2013) 2 CHN 177
Transfer of Property Act, 1882 — Section 116
High Courts22 Jan 2013Dismissed
Sumit Sen Vs State of West Bengal
Calcutta High Court · (2013) 5 CHN 480
High Courts22 Jan 2013Allowed
Gujarat NRE Coke Ltd. and Another Vs Gregarious Estates Incorporated and Others
Calcutta High Court · (2014) 1 CHN 64
Arbitration and Conciliation Act, 1996 — Section 13, 45, 5, 8, 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 41(b)
High Courts22 Jan 2013Dismissed
Jyotsna Mondal Vs Bhim Chandra Mondal
Calcutta High Court · (2013) 3 CHN 653