High Courts10 Jan 2013Allowed
Union of India and Another Vs Subhasish Basak
Calcutta High Court · (2013) 2 CHN 364 : (2013) 137 FLR 84 : (2013) 1 LLJ 609
Hindu Marriage Act, 1955 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 54 of 54
High Courts10 Jan 2013Dismissed
Sk. Ali Mohammad Vs State of West Bengal
Calcutta High Court · (2013) 1 CALLT 628 : (2013) 1 CHN 645 : (2013) 2 DMC 745
Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 302, 326, 34, 498A
High Courts10 Jan 2013Disposed Off
Anthoni Cornalious Vs Usha Cornalious
Calcutta High Court · (2013) 2 CHN 443
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6D
High Courts09 Jan 2013Dismissed
Sri Kartick Chandra Naha Vs Sri Akhil Bandhu Ghosh and Others
Calcutta High Court · (2013) 2 CALLT 634 : (2013) 2 CHN 423
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jan 2013
Vishnu Deb @ Viswa Dev Chatterjee and Others Vs Kali Prosad Paswan and Another
Calcutta High Court · (2013) 4 WBLR 914
High Courts08 Jan 2013
Amiya Kumar Das Vs Tarak Nath Sinha and Others
Calcutta High Court · (2013) 01 CAL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 90, Order 21 Rule 99Constitution of India, 1950 — Article 227
High Courts08 Jan 2013Dismissed
The Manager, Dulichand Finance and Leasing Ltd. Vs Subrata Roy and Others
Calcutta High Court · (2013) 2 CHN 194
Consumer Protection Act, 1986 — Section 12, 2(1)(d)
High Courts08 Jan 2013
Guru Charan Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 917
High Courts07 Jan 2013
Sarada Kanta Paul Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0001
Payment of Gratuity Act, 1972 — Section 8
High Courts04 Jan 2013
Iswar Chandra Jana Vs State of West Bengal and Others
Calcutta High Court · (2013) LabIC 2402
Constitution of India, 1950 — Article 226
High Courts04 Jan 2013Dismissed
Raj Grihi Ram Vs Anand Kumar Shaw and Others
Calcutta High Court · (2013) 1 CALLT 588 : (2013) 3 CHN 137 : (2013) 2 RCR(Rent) 487 : (2013) 1 WBLR 883
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 11
High Courts04 Jan 2013Dismissed
Bilbhadra Barman Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 70
High Courts04 Jan 2013
Md. Nadim and Others Vs The State
Calcutta High Court · (2013) 2 Crimes 92
Arms Act, 1959 — Section 25(1B)(a)Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 395, 397
High Courts04 Jan 2013Allowed
State of West Bengal Vs Tapas Hazra
Calcutta High Court · (2013) 5 CHN 267
High Courts03 Jan 2013
Vogue Vs Union of India
Calcutta High Court · (2013) 3 CHN 684 : (2014) 33 STR 139
High Courts03 Jan 2013Dismissed
Madhab Kumar Bandhopadhyay Vs The State Chief Information Commissioner etc. and Others
Calcutta High Court · AIR 2013 Cal 128 : (2014) 300 ELT 68
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 18, 20, 20(1), 3, 6
High Courts03 Jan 2013
Steel Authority of India Ltd. Vs CESTAT
Calcutta High Court · (2013) 199 ECR 204 : (2013) 293 ELT 510 : (2013) 23 GSTR 198
High Courts03 Jan 2013Dismissed
The Indian Iron and Steel Co. Ltd. Vs M/s. J.G. Engineers Pvt. Ltd.
Calcutta High Court · (2013) 3 ARBLR 437 : (2013) 1 CALLT 641 : (2013) 3 CHN 521 : (2013) 1 WBLR 774
Arbitration and Conciliation Act, 1996 — Section 30, 33, 34
High Courts03 Jan 2013
Cipla Ltd. Vs Deputy Commissioner and Others
Calcutta High Court · (2014) 78 KarLJ 118 : (2013) 61 VST 445
Central Sales Tax Act, 1956 — Section 6A, 8(2)(b), 9(2)
High Courts01 Jan 2013Disposed Off
Basiruddin Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 89