High Courts22 Jan 2013
Pradip Kumar Shah Vs Union of India and Others
Calcutta High Court · (2013) 3 ACC 864 : AIR 2013 Cal 132
Railways Act, 1989 — Section 78, 79
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 52 of 54
High Courts21 Jan 2013Dismissed
Dr. Dipak Kumar De. Vs The West Bengal University of Animal and Fishery Sciences and Others
Calcutta High Court · (2013) 137 FLR 345
General Clauses Act, 1897 — Section 22
High Courts21 Jan 2013Dismissed
Shiv Om Polynets Private Ltd. Vs Marine Fabrics and Another
Calcutta High Court · (2013) 3 ARBLR 182 : (2013) 1 CALLT 592 : (2013) 5 CHN 576
Arbitration and Conciliation Act, 1996 — Section 8
High Courts18 Jan 2013
Smt. Shibani Ghosh and Another Vs State Bank of India and Others
Calcutta High Court · (2013) 5 CHN 271 : (2013) 137 FLR 670 : (2013) 2 WBLR 210
High Courts18 Jan 2013
Narayan Debnath @ Harinarayan Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0077
Constitution of India, 1950 — Article 226
High Courts18 Jan 2013Disposed Off
Sandhya Barik and Others Vs State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 410 : (2013) 3 CHN 157 : (2013) 3 EFLT 448 : (2013) 3 WBLR 860
Constitution of India, 1950 — Article 48, 48A, 51A(g)Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts18 Jan 2013
Mr. Shiv Shankar Banerjee, Mr. Arik Banerjee and Mr. Dipak Kumar Mukhopadhyay Vs Mr. Aniruddha Chatterjee, Mr. Rahul Karmakar and Mr. Ashoke Bhowmick
Calcutta High Court · (2013) 01 CAL CK 0027
High Courts18 Jan 2013
Smt. Sabita Shaw Vs The West Bengal University of Animal and Fishery Sciences and Another
Calcutta High Court · (2013) 2 CALLT 553 : (2013) 137 FLR 75 : (2013) LabIC 843
High Courts18 Jan 2013Dismissed
Central Bank of India Vs Union of India
Calcutta High Court · (2013) 4 CHN 656
High Courts17 Jan 2013Dismissed
Ashim Kumar Banerjee Vs Swapan Kumar Mallick and Others
Calcutta High Court · (2013) 5 CHN 604
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 144(1), 151Partition Act, 1893 — Section 4
High Courts17 Jan 2013
Prosenjit Muhuri Vs Gita Chakraborty
Calcutta High Court · (2013) 01 CAL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Tenancy Act, 1997 — Section 13(2), 17(2), 21, 21(3), 22
High Courts17 Jan 2013
Jogeswar Bhattacharya and Another Vs The Bhatpara Municipality and Others
Calcutta High Court · (2013) 01 CAL CK 0063
Constitution of India, 1950 — Article 220, 226West Bengal Municipal Act, 1993 — Section 220
High Courts17 Jan 2013Allowed
Sri Shri Hari Patra Vs State of West Bengal and Others
Calcutta High Court · (2013) 2 CHN 378
West Bengal Estates Acquisition Act, 1953 — Section 10(2), 4, 5, 6, 6(1)
High Courts17 Jan 2013
Stewarts and Lloyds of India Limited Vs CESTAT
Calcutta High Court · (2013) 294 ELT 25
High Courts17 Jan 2013
Coal India Limited Vs Gajraj Chemicals
Calcutta High Court · (2013) 01 CAL CK 0047
High Courts16 Jan 2013
Bagri Impex (P.) Ltd. Vs Assistant Commissioner of Income Tax
Calcutta High Court · (2013) 259 CTR 553 : (2013) 214 TAXMAN 305
Income Tax Act, 1961 — Section 2(47), 2(47)(v), 48, 50C, 50C(1)
High Courts16 Jan 2013
Sk. Mahammad Ali Vs Chairman, Burdwan Municipality and Others
Calcutta High Court · (2013) 01 CAL CK 0049
Constitution of India, 1950 — Article 226
High Courts16 Jan 2013Dismissed
Himalaya Optico Vs Kolkata Municipal Corporation
Calcutta High Court · (2013) 1 CHN 554
Calcutta Municipal Corporation Act, 1980 — Section 411
High Courts16 Jan 2013Dismissed
Coal India Limited Vs Apeejay House Private Ltd.
Calcutta High Court · AIR 2013 Cal 66
Court Fees Act, 1870 — Section 7General Clauses Act, 1897 — Section 6(c), 8Transfer of Property Act, 1882 — Section 106, 8
High Courts16 Jan 2013
Smt. Jolly Chakraborty Vs State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0034
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8