High Courts21 Jul 1981
Commissioner of Income Tax Vs Chamarchi Tea Textile and Engineering Industries Ltd.
Calcutta High Court · (1982) 10 TAXMAN 190
Income Tax Act, 1961 — Section 256(1), 36(v), 37(1), 40A(7)
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 9 of 21
High Courts21 Jul 1981
Commissioner of Income Tax Vs Suchitra Sen
Calcutta High Court · (1982) 135 ITR 797
Income Tax Act, 1961 — Section 271(1)
High Courts21 Jul 1981
Commissioner of Income Tax Vs Smt. Suchitra Sen
Calcutta High Court · (1982) 8 TAXMAN 200
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 256(2), 271(1)(c), 28
High Courts20 Jul 1981Dismissed
Naresh Chandra Ray and Others Vs Saradendu Roy
Calcutta High Court · AIR 1981 Cal 285
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 3
High Courts20 Jul 1981
Smt. Protima Roy Vs Commissioner of Income Tax
Calcutta High Court · (1982) 27 CTR 275 : (1982) 138 ITR 536 : (1982) 9 TAXMAN 182
Income Tax Act, 1961 — Section 22, 23, 45, 48, 55
High Courts20 Jul 1981Dismissed
Sukhesh Chandra Ghose Vs Smt. Bindu Bashini Debya and Others
Calcutta High Court · AIR 1981 Cal 387
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts20 Jul 1981Dismissed
Bihar State Electricity Board and Others Vs Patna Electric Supply Co. Ltd. and Another
Calcutta High Court · AIR 1982 Cal 74 : 86 CWN 43
Constitution of India, 1950 — Article 19(1), 31, 31(2)Electricity Act, 1910 — Section 6, 7
High Courts20 Jul 1981
Basudeb Pal Chowdhury Vs Dy. Inspector General of Police and Others
Calcutta High Court · 85 CWN 1039
High Courts20 Jul 1981
Kalpana Bishui Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 1069
Constitution of India, 1950 — Article 12, 226, 30, 311West Bengal College Teachers (security Of Service) Act, 1975 — Section 9
High Courts17 Jul 1981
Jyotish Kumar Saha Vs The State
Calcutta High Court · (1981) CriLJ 1334 : 85 CWN 987
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 194Prevention of Food Adulteration Act, 1954 — Section 12, 13, 14, 14A, 16
High Courts17 Jul 1981
Vivek Salvi Vs Second Industrial Tribunal and Others
Calcutta High Court · 85 CWN 1021
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17(1)
High Courts15 Jul 1981
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 53 : (1983) 140 ITR 114 : (1982) 9 TAXMAN 186
Income Tax Act, 1961 — Section 80E, 80I, 80J, 84
High Courts15 Jul 1981
In Re: Elvoc (P.) Ltd.
Calcutta High Court · (1982) 52 CompCas 308
Companies (Court) Rules, 1959 — Rule 272, 273
High Courts14 Jul 1981Allowed
Mamta Sen Vs Life Insurance Corporation of India
Calcutta High Court · (1982) ACJ 505 : AIR 1981 Cal 283 : 85 CWN 1012
Insurance Act, 1938 — Section 39, 39(2)Succession Act, 1925 — Section 214
High Courts14 Jul 1981
Indian Aluminium Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 258
Income Tax Act, 1961 — Section 154, 197(3), 80J, 84
High Courts14 Jul 1981
Sri Sri Iswar Gopal Jew and Others Vs Bhagwandas Shaw
Calcutta High Court · AIR 1982 Cal 12
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Limitation Act, 1963 — Article 113
High Courts14 Jul 1981Partly Allowed
Anadi Nath Chakraborty and Others Vs Dukhiram Ghose and Another
Calcutta High Court · AIR 1982 Cal 113 : 85 CWN 1033
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 100, 101, 146
High Courts13 Jul 1981
Amiya Prosad Vs Bejoy Krishna Chakraborty and Others
Calcutta High Court · AIR 1981 Cal 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts10 Jul 1981Dismissed
Mrigankya Biswas Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 126
Constitution of India, 1950 — Article 226
High Courts10 Jul 1981
Prakash Chandra Lahiri Vs Pratul Chandra Lahiri
Calcutta High Court · 85 CWN 1101
Bengal Money Lenders Act, 1940 — Section 30, 30(1)(a), 36, 36(1)(c), 36(6)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11, 47West Bengal Premises Tenancy Act, 1956 — Section 13