High Courts24 Jun 1981Allowed
S.K. Basak and Others Vs D.K. Bhattacharya and Another
Calcutta High Court · (1982) CriLJ 210 : 85 CWN 1017
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 11 of 21
High Courts24 Jun 1981
Pasupati Nath Chatterjee and Others Vs Executive Officer and Others
Calcutta High Court · AIR 1981 Cal 391 : 85 CWN 1044
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts24 Jun 1981
Commissioner of Income Tax Vs Gillanders Arbuthnot and Co. Ltd.
Calcutta High Court · (1981) 24 CTR 339 : (1982) 138 ITR 763
Income Tax Act, 1961 — Section 36(2)
High Courts24 Jun 1981
S.K. Bajaj and Others Vs D.K. Bhattacharya and Others
Calcutta High Court · (1982) CriLJ 210 : 85 CWN 1017
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
High Courts23 Jun 1981
Davidson of India Private Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 27 CTR 291 : (1983) 140 ITR 344
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts23 Jun 1981
In Re: Soumitra Kumar De
Calcutta High Court · AIR 1982 Cal 32
Calcutta University Act, 1966 — Section 53Constitution of India, 1950 — Article 226
High Courts23 Jun 1981
COMMISSIONER OF INCOME TAX Vs ARUN DUA.
Calcutta High Court · (1982) 26 CTR 74
High Courts22 Jun 1981
Commissioner of Income Tax Vs Madanlal Sohanlal
Calcutta High Court · (1981) 24 CTR 272 : (1982) 137 ITR 29 : (1981) 7 TAXMAN 303
Income Tax Act, 1922 — Section 12(1B), 2(6A)Income Tax Act, 1961 — Section 147
High Courts19 Jun 1981Dismissed
Jaynal Haldar Vs Khorsed Sheikh
Calcutta High Court · AIR 1982 Cal 118 : 85 CWN 984
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jun 1981Dismissed
Smt. Nilima Ghosh and Another Vs Prakriti Bhusan Mitter
Calcutta High Court · AIR 1982 Cal 14 : (1981) 2 CHN 103 : 85 CWN 998
Civil Procedure Code, 1908 (CPC) — Section 90Trusts Act, 1882 — Section 34
High Courts19 Jun 1981Allowed
Debi Prasad Bagaria and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 587
Managing Committee of Aided Primary Schools in Calcutta Rules — Rule 6, 7
High Courts18 Jun 1981
Bhakta Prosad Paul Vs State of West Bengal and Others
Calcutta High Court · AIR 1982 Cal 254 : 85 CWN 959
Constitution of India, 1950 — Article 226West Bengal Land Reforms Act, 1955 — Section 54
High Courts17 Jun 1981
Controller of Estate Duty Vs Miss Arati Ghosh and Others
Calcutta High Court · (1982) 137 ITR 545
Estate Duty Act, 1953 — Section 24, 5, 7
High Courts17 Jun 1981Allowed
Official Trustee, West Bengal Vs Lal Chand Mullick
Calcutta High Court · AIR 1982 Cal 210
Limitation Act, 1963 — Section 5
High Courts17 Jun 1981
Controller of Estate Duty Vs Arati Ghosh
Calcutta High Court · (1982) 10 TAXMAN 319
Constitution of India, 1950 — Article 252Estate Duty Act, 1953 — Section 2(xxiv), 22, 24, 24(1), 35
High Courts17 Jun 1981Dismissed
Kartick Chandra Paul and Another Vs Monorama Dassi and Another
Calcutta High Court · 86 CWN 495
Civil Procedure Code, 1908 (CPC) — Section 151West Bengal Premises Tenancy Act, 1956 — Section 13(1)(i), 17, 17(2A), 17(4), 22
High Courts16 Jun 1981
Shib Nath Paul Vs Jaharlal Paul and Others
Calcutta High Court · AIR 1982 Cal 143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 44
High Courts16 Jun 1981
Mohendra J. Thacker and Co. Vs Commissioner of Income Tax
Calcutta High Court · (1982) 29 CTR 1 : (1983) 139 ITR 793
Income Tax Act, 1961 — Section 153
High Courts16 Jun 1981Dismissed
Sukumar Banerjee Vs Dilip Kumar Sarkar and Others
Calcutta High Court · AIR 1982 Cal 17 : 85 CWN 1019
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1(4), 11West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts15 Jun 1981
Tarachand Ghanshyamdas Vs Commissioner of Income Tax
Calcutta High Court · (1982) 26 CTR 353 : (1983) 139 ITR 571
Income Tax Act, 1922 — Section 34, 34(1)