COURT ARCHIVE

Calcutta High Court judgments, 1981

409 judgments · page 12 of 21

High Courts15 Jun 1981

Gopal Chandra Naskar Vs Hiranya Prova Moulick and Others

Calcutta High Court · AIR 1981 Cal 338 : 85 CWN 949

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 6, 151Limitation Act, 1963 — Article 136, 31

High Courts12 Jun 1981Allowed

Indian Bank Association and Another Vs Calcutta Transport Operators Co-operative Service Society Ltd. and Another

Calcutta High Court · AIR 1981 Cal 393

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 96

High Courts12 Jun 1981Allowed

State of West Bengal Vs Subimal Kumar Mondal and Another

Calcutta High Court · AIR 1982 Cal 251

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 107Evidence Act, 1872 — Section 101, 103Transfer of Property Act, 1882 — Section 41

High Courts12 Jun 1981Dismissed

Debi Prosad Trivedi and Others Vs Deb Kumar Singhi

Calcutta High Court · AIR 1981 Cal 254 : (1981) 1 CALLT 59 : (1981) 2 CompLJ 34 : 85 CWN 911

Civil Procedure Code, 1908 (CPC) — Section 148, 151

High Courts11 Jun 1981Allowed

Lachmi alias Luxmi Kumar Somani Vs Sheo Krishna Nathani and Another

Calcutta High Court · 85 CWN 1001

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, 115West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2A)(b)

High Courts10 Jun 1981

Commissioner of Income Tax Vs New Central Jute Mills

Calcutta High Court · (1982) 26 CTR 388 : (1982) 135 ITR 736 : (1982) 9 TAXMAN 251

Income Tax Act, 1961 — Section 32, 33, 34, 43

High Courts10 Jun 1981

Kumar Jagadish Chandra Sinha Vs Commissioner of Income Tax

Calcutta High Court · (1982) 26 CTR 323 : (1982) 137 ITR 722 : (1982) 9 TAXMAN 256

Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 139(5), 143

High Courts10 Jun 1981

Dharmadas Paul Vs Pulin Bihari Halder and Others

Calcutta High Court · 85 CWN 1141

West Bengal Land Reforms Act, 1955 — Section 21, 21(3)

High Courts09 Jun 1981

Calcutta Electric Supply Corporation Ltd. Vs Additional Commissioner of Income Tax

Calcutta High Court · (1982) 27 CTR 263 : (1982) 136 ITR 777

Income Tax Act, 1961 — Section 32, 43, 43(6)Income Tax Rules, 1962 — Rule 5

High Courts05 Jun 1981

Fuljahari Devi Vs State of West Bengal and Others

Calcutta High Court · 85 CWN 967

Evidence Act, 1872 — Section 114West Bengal Restoration Of Alienated Land Act, 1973 — Section 2(2), 4, 4(1), 4(4), 4(5)

High Courts04 Jun 1981

Commissioner of Income Tax Vs Land Corporation of Bengal P. Ltd.

Calcutta High Court · (1982) 138 ITR 63

Income Tax Act, 1922 — Section 10(2), 66(5)Income Tax Act, 1961 — Section 143(3), 147, 256(1)

High Courts04 Jun 1981

Promatha Nath Das Vs Executive Officer, Midnapore Zilla Parishad and Others

Calcutta High Court · 85 CWN 855

High Courts04 Jun 1981Allowed

Debesh Bhattacharya Vs The State

Calcutta High Court · 86 CWN 581

Criminal Procedure Code, 1973 (CrPC) — Section 27, 5Penal Code, 1860 (IPC) — Section 302WEST BENGAL CHILDREN ACT, 1959 — Section 2

High Courts04 Jun 1981

Commissioner of Income Tax Vs Land Corporation of Bengal (P.) Ltd.

Calcutta High Court · (1982) 8 TAXMAN 85

Income Tax Act, 1922 — Section 10(2)(xv), 2(xv), 66, 66(5)Income Tax Act, 1961 — Section 143(3), 147, 147(a), 256(1), 41Transfer of Property Act, 1882 — Section 111

High Courts03 Jun 1981

Oil India Limited Vs Commissioner of Income Tax

Calcutta High Court · (1981) 24 CTR 276 : (1982) 135 ITR 713 : (1993) 70 TAXMAN 36 : (1981) 7 TAXMAN 312

Income Tax Act, 1961 — Section 254

High Courts03 Jun 1981

Arun Kumar Sinha Vs Sm. Manjula Sinha

Calcutta High Court · AIR 1981 Cal 252 : 85 CWN 982

Divorce Act, 1869 — Section 17, 22Hindu Marriage Act, 1955 — Section 13(1)

High Courts03 Jun 1981Dismissed

Mirta Lina Pr. Ltd. Vs The Finlay Mills Ltd. and Another

Calcutta High Court · AIR 1982 Cal 41

Civil Procedure Code, 1908 (CPC) — Section 10, 11, 15Suits Valuation Act, 1887 — Section 8West Bengal Court Fees Act, 1970 — Section 7

High Courts02 Jun 1981

Seth Keshrichand Khaitan Education and Welfare Trust Vs Commissioner of Income Tax

Calcutta High Court · (1981) 24 CTR 298 : (1982) 138 ITR 351

Income Tax Act, 1961 — Section 164(1)

High Courts02 Jun 1981

Seth Keshrichand Khaitan, Education and Welfare Trust Vs Commissioner of Income Tax

Calcutta High Court · (1981) 7 TAXMAN 308

Income Tax Act, 1961 — Section 160, 164, 164(1), 256(1)

High Courts01 Jun 1981

Commissioner of Income Tax Vs Malwa Sugar Mills Co. Ltd.

Calcutta High Court · (1981) 1 CALLT 288 : (1981) 2 CHN 114 : (1982) 26 CTR 347 : (1982) 134 ITR 56 : (1981) 7 TAXMAN 297

Income Tax Act, 1961 — Section 32(2), 72(1), 72(2)