COURT ARCHIVE

Calcutta High Court judgments, 1981

409 judgments · page 21 of 21

High Courts09 Jan 1981Allowed

Mahabir Pandey and Others Vs Sashi Bhusan Dubey and Others

Calcutta High Court · AIR 1981 Cal 74 : 85 CWN 357

Evidence Act, 1872 — Section 35Hindu Succession Act, 1956 — Section 14(1)

High Courts07 Jan 1981

Calcutta High Court · (1981) 24 CTR 342 : (1982) 134 ITR 114 : (1981) 6 TAXMAN 274

Income Tax Act, 1961 — Section 104

High Courts07 Jan 1981

Calcutta High Court · (1981) 21 CTR 274 : (1983) 140 ITR 507 : (1981) 6 TAXMAN 160

High Courts07 Jan 1981

Calcutta High Court · (1981) 128 ITR 600 : (1982) 50 STC 135

Income Tax Act, 1961 — Section 256(1), 41(1)

High Courts06 Jan 1981

Calcutta High Court · (1982) 135 ITR 628 : (1981) 6 TAXMAN 221

Constitution of India, 1950 — Article 37Income Tax Act, 1961 — Section 2(31)

High Courts06 Jan 1981

Calcutta High Court · (1981) 23 CTR 252 : (1981) 128 ITR 472 : (1981) 6 TAXMAN 245

Income Tax Act, 1961 — Section 84, 84(2)

High Courts05 Jan 1981Allowed

Calcutta High Court · AIR 1981 Cal 114 : 85 CWN 411

Civil Procedure Code, 1908 (CPC) — Section 11West Bengal Estates Acquisition Act, 1953 — Section 44, 44(3)

High Courts05 Jan 1981Dismissed

Calcutta High Court · AIR 1982 Cal 48

Arbitration Act, 1940 — Section 20

High Courts05 Jan 1981Allowed

Calcutta High Court · AIR 1981 Cal 92 : 85 CWN 499