High Courts18 Feb 1981
Indrason Singh Vs Seventh Industrial Tribunal and Others
Calcutta High Court · 85 CWN 457
Industrial Disputes Act, 1947 — Section 10, 33(1)(a), 33(1)(b), 33(2)(b)
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 19 of 21
High Courts18 Feb 1981
Ram Prosad Singha Ray Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 511
Constitution of India, 1950 — Article 32
High Courts18 Feb 1981Allowed
Laxmi Narayan Saha Vs Durgapada Karmakar and Others
Calcutta High Court · AIR 1981 Cal 352 : 85 CWN 840
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17(1), 17(2), 17(2A), 17(2B)
High Courts18 Feb 1981
Commissioner of Income Tax Vs Belliss and Morcom (I.) Ltd.
Calcutta High Court · (1982) 26 CTR 76 : (1982) 136 ITR 481 : (1981) 7 TAXMAN 191
Income Tax Act, 1961 — Section 70, 71, 80B, 80I
High Courts17 Feb 1981Allowed
Balaram Tewari Vs Secretary, Department of Education, State of West Bengal
Calcutta High Court · 85 CWN 586
West Bengal Board Of Secondary Education Act, 1963 — Section 22, 51(b)
High Courts16 Feb 1981
Satyanarayan Kothari Vs The Superintendent, Presidency Jail and Others
Calcutta High Court · (1981) CriLJ 660
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5AConstitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108
High Courts16 Feb 1981Dismissed
Sri Sri Sridhar Jew and Others Vs The State and Others
Calcutta High Court · 85 CWN 545
West Bengal Land Reforms Act, 1955 — Section 14J, 14M(5), 14Q(3), 2(10), 6
High Courts13 Feb 1981Allowed
Reliance Jute and Industries Ltd. and Others Vs Oriental Bank of Commerce
Calcutta High Court · 85 CWN 554
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Feb 1981Allowed
Nirmal Kumar Bag and Others Vs Santi Kumar Chakraborty and Others
Calcutta High Court · AIR 1981 Cal 320 : 85 CWN 453
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Specific Relief Act, 1963 — Section 6
High Courts13 Feb 1981
Dipak Basu Vs Loch Lomond Lodge (P) Ltd.
Calcutta High Court · AIR 1981 Cal 428
West Bengal Premises Tenancy Act, 1956 — Section 17, 21
High Courts12 Feb 1981
Woolcombers of India Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1981) 23 CTR 204 : (1982) 134 ITR 219 : (1981) 7 TAXMAN 188
Income Tax (Amendment) Act, 1972 — Section 2, 37(1)Income Tax Act, 1922 — Section 10(2), 4(2)Income Tax Act, 1961 — Section 256(1), 40
High Courts12 Feb 1981
Commissioner of Income Tax (Central) Vs Oriental Co. Ltd.
Calcutta High Court · (1981) 25 CTR 75 : (1982) 137 ITR 777
Income Tax Act, 1961 — Section 194, 198, 5(1), 8, 91
High Courts06 Feb 1981Dismissed
Id. Mofizuddin Molla Vs Unior Land Reforms Officer Magrahat and Others
Calcutta High Court · 85 CWN 461
Constitution of India, 1950 — Article 226, 309, 310, 311, 311(2)Penal Code, 1860 (IPC) — Section 409West Bengal Land Reforms Act, 1955 — Section 23(B)
High Courts06 Feb 1981Dismissed
Parimal Mitra Vs Uday Kumar Saw and Others
Calcutta High Court · 85 CWN 447
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Transfer of Property Act, 1882 — Section 109West Bengal Premises Tenancy Act, 1956 — Section 12(3)(b), 13, 13(1), 17, 17(1)
High Courts06 Feb 1981
Sambhu Nath Singh and Others Vs Sankarananda Banerjee
Calcutta High Court · AIR 1981 Cal 196
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(1)
High Courts05 Feb 1981
Commissioner of Income Tax Vs Official Trustee of West Bengal (For the Estate of Smt. Chitra Dassi)
Calcutta High Court · (1981) 23 CTR 276 : (1983) 139 ITR 1
Income Tax Act, 1922 — Section 9(3)
High Courts05 Feb 1981
Sm. Santilata Paul Vs Nanda Kishore Mukherjee
Calcutta High Court · AIR 1981 Cal 219 : 85 CWN 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98
High Courts02 Feb 1981
Commissioner of Income Tax Vs East India Lamp and Components
Calcutta High Court · (1981) 21 CTR 278 : (1981) 129 ITR 426 : (1981) 6 TAXMAN 369
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184(3), 184(8)
High Courts31 Jan 1981Dismissed
Jaydeb Mukherjee Vs William Jacks and Co. (India) Ltd.
Calcutta High Court · 85 CWN 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(C), Order 7 Rule 13, 151