COURT ARCHIVE

Calcutta High Court judgments, 1981

409 judgments · page 8 of 21

High Courts29 Jul 1981

Sanatan Investment Co. Pvt. Ltd. Vs Prem Chand Jute Mills Ltd. and Others

Calcutta High Court · (1983) 54 CompCas 186

Companies Act, 1956 — Article 43, 108, 155Securities Contracts (Regulation) Act, 1956 — Section 13, 16, 18, 2

High Courts29 Jul 1981Allowed

Sree Jain Swetamber Terapanthi Vidyalaya and Another Vs The State of W.B. and Others

Calcutta High Court · AIR 1982 Cal 101 : 86 CWN 84

Constitution of India, 1950 — Article 26, 29, 30, 30(1)West Bengal Board of Secondary Education Act, 1963 — Section 19, 45

High Courts28 Jul 1981

Commissioner of Income Tax Vs Samuel Osborn (India) Ltd.

Calcutta High Court · (1982) 26 CTR 294 : (1982) 135 ITR 699

Income Tax Act, 1961 — Section 256(1)

High Courts28 Jul 1981

Commissioner of Income Tax Vs Dhanraj Dugar

Calcutta High Court · (1982) 26 CTR 358 : (1982) 137 ITR 350 : (1981) 7 TAXMAN 397

Income Tax Act, 1961 — Section 45, 47, 48

High Courts28 Jul 1981Dismissed

Smt. Amiya Debi and Others Vs Ranendra Narayan Saha and Others

Calcutta High Court · AIR 1983 Cal 24

Bengal Money Lenders Act, 1940 — Section 34(1)Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 5Limitation Act, 1963 — Article 137

High Courts28 Jul 1981

Commissioner of Income Tax Vs Raigharh Jute Mills Ltd.

Calcutta High Court · (1982) 26 CTR 25 : (1981) 132 ITR 702

Civil Procedure Code, 1908 (CPC) — Section 34

High Courts27 Jul 1981Dismissed

Kamalendu Chanda Vs Dilip Kumar Biswas

Calcutta High Court · 85 CWN 1025

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1(r), 151

High Courts24 Jul 1981Allowed

D. Meyers Vs Gora Chand Bural and Another

Calcutta High Court · 85 CWN 1128

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 21, Order 11 Rule 21(1), Order 21 Rule 11, Order 21 Rule 90West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)

High Courts23 Jul 1981

Katras Jherriah Coal Co. Ltd. Vs Mercantile Bank

Calcutta High Court · AIR 1981 Cal 418 : (1981) 1 CALLT 302 : (1981) 2 CHN 146 : 86 CWN 1

Coal Mines (Nationalisation) Act, 1973 — Section 7, 7(1)Contract Act, 1872 — Section 56

High Courts23 Jul 1981Allowed

Sk. Nafel Ali Vs Sm. Nihar Bala Das

Calcutta High Court · AIR 1981 Cal 273

Bengal Public Demands Recovery Act, 1913 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114

High Courts23 Jul 1981

Bholanath Mondal and Others Vs Kalipada Mondal

Calcutta High Court · AIR 1981 Cal 295

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A

High Courts23 Jul 1981

State Trading Corporation India Ltd. Vs Indian Molasses Company Private Ltd.

Calcutta High Court · AIR 1981 Cal 440

Arbitration Act, 1940 — Section 30, 5Constitution of India, 1950 — Article 226

High Courts23 Jul 1981Allowed

Ranjit Chatterjee and Another Vs Ram Badan Choubey

Calcutta High Court · 85 CWN 1003

Coal Mines (Nationalisation) Act, 1973 — Section 30(2)Contempt of Courts Act, 1971 — Section 19, 19(1), 19(2)Criminal Procedure Code, 1973 (CrPC) — Section 476

High Courts22 Jul 1981

Reckitt and Colman of India Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1982) 26 CTR 24 : (1982) 135 ITR 698 : (1982) 10 TAXMAN 189

High Courts22 Jul 1981

Smt. Shila Banerjee Vs State of West Bengal

Calcutta High Court · AIR 1982 Cal 9

Arbitration Act, 1940 — Section 8(1)

High Courts22 Jul 1981Dismissed

Bihar Staff Electricity Board Vs Patna Electric Supply Co. and Another

Calcutta High Court · 86 CWN 43

Constitution of India, 1950 — Article 13(2), 19(1), 19(1)(f), 226, 31Electricity Act, 1910 — Section 3, 5, 6, 6(1), 7

High Courts22 Jul 1981

Remington Rand of India Ltd. and Another Vs The Collector of Central Excise and Others

Calcutta High Court · 86 CWN 63 : (1981) 8 ELT 874

Central Excise Rules, 1944 — Rule 10(1), 8, 8(1)Central Excises and Salt Act, 1944 — Section 2

High Courts22 Jul 1981

Commissioner of Income Tax Vs Naskarpara Jute Mills Co. Ltd.

Calcutta High Court · (1982) 28 CTR 365 : (1983) 141 ITR 384 : (1982) 8 TAXMAN 111

Civil Procedure Code, 1908 (CPC) — Section 34

High Courts22 Jul 1981

Basdeo Sharma and Another Vs Dhanraj Gupta

Calcutta High Court · 85 CWN 1064

Penal Code, 1860 (IPC) — Section 114, 403, 405, 406, 477A

High Courts21 Jul 1981

Commissioner of Income Tax Vs Chamarchi Tea, Textile and Engineering Industries Ltd.

Calcutta High Court · (1982) 137 ITR 281

Income Tax Act, 1961 — Section 36, 37(1)