High Courts12 Aug 1981Allowed
Calcutta Landing and Shipping Co. Ltd. Vs Collector of Calcutta and Others
Calcutta High Court · AIR 1982 Cal 209
Stamp Act, 1899 — Section 12(1), 63Stamp Rules, 1925 — Rule 17
COURT ARCHIVE
Calcutta High Court judgments, 1981
409 judgments · page 7 of 21
High Courts11 Aug 1981
National Jute Manufacturers Corporation Ltd. Vs Commercial Tax Officer, Lyons Range Charge and Others
Calcutta High Court · (1982) 49 STC 271
Jute Companies (Nationalisation) Act, 1980 — Section 17, 3, 5, 6
High Courts10 Aug 1981
Indian Leaf Tobacco Development Co. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Indian Leaf Tobacco Development Co. Ltd.
Calcutta High Court · (1982) 137 ITR 827 : (1982) 10 TAXMAN 184
Income Tax Act, 1961 — Section 35C, 35C(1), 40A(5), 44A
High Courts10 Aug 1981
Prasanta Kumar De Chowdhury and Others Vs Tapas Kumar Das
Calcutta High Court · AIR 1981 Cal 332 : 86 CWN 56
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 4(2)
High Courts10 Aug 1981Dismissed
Abhimanya Biswas Vs Abdul Sk. and Others
Calcutta High Court · AIR 1981 Cal 444
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 32Specific Relief Act, 1963 — Section 31
High Courts07 Aug 1981
Eastern Distilleries Pvt. Ltd. Vs Union of India and Others
Calcutta High Court · 86 CWN 33
Customs Act, 1962 — Section 110, 110(1), 110(2), 124, 124(a)Industries (Development and Regulation) Act, 1951 — Section 13, 15A, 16, 18, 18A
High Courts07 Aug 1981
Delhi Cloth and General Mills Co. Ltd. Vs Ramjidas Shriram and Others
Calcutta High Court · AIR 1982 Cal 34
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, 11, 2, 20, 47Evidence Act, 1872 — Section 115
High Courts07 Aug 1981
Piyush Kanti Guha Vs West Bengal Pharmaceutical and Phytochemical Development Corporation Ltd. and Others
Calcutta High Court · AIR 1982 Cal 94
Civil Procedure Code, 1908 (CPC) — Section 10Companies Act, 1956 — Section 397, 398
High Courts06 Aug 1981Dismissed
Dharanidhar Das Gupta Vs Muraridhar Das Gupta
Calcutta High Court · 85 CWN 1132
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
High Courts06 Aug 1981Dismissed
Shree Choudhary Cold Storage (1972) Vs Ruby General Insurance Co. Ltd.
Calcutta High Court · AIR 1982 Cal 124 : (1983) 54 CompCas 639 : 86 CWN 59
General Insurance Business (Nationalisation) Act, 1972 — Section 16(1)National Insurance Company Limited (Merger) Scheme, 1973 — Section 8
High Courts05 Aug 1981Allowed
Ali Ahmed Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 378 : (1981) 1 CALLT 103 : (1981) 2 CompLJ 362 : 86 CWN 246
Constitution of India, 1950 — Article 226
High Courts04 Aug 1981Dismissed
Manick Sahana Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 289 : 85 CWN 1117
Constitution of India, 1950 — Article 254(2)General Clauses Act, 1897 — Section 6West Bengal Rice Milling Industry (Regulation) (Amendment) Act, 1958 — Section 5, 6, 6A, 6A(3), 6A(5)
High Courts03 Aug 1981Dismissed
Nanalal Madhavji Varma Vs State of Andhra Pradesh
Calcutta High Court · AIR 1982 Cal 167
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70
High Courts31 Jul 1981
Dalbir Singh Vs Sakaw Industries Private Ltd.
Calcutta High Court · (1983) 54 CompCas 359
Companies Act, 1956 — Section 446, 446(2), 456
High Courts31 Jul 1981Dismissed
Durgesh Kumari Devi Vs Bimal Kumar Jhajharia and Others
Calcutta High Court · 86 CWN 283
Income Tax Act, 1961 — Section 10, 2(g)(i), 2(q), 230A, 26Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 2(g), 2(g)(H), 20(1)(b), 26
High Courts31 Jul 1981Dismissed
Indian Dairy Corporation Vs Lasco
Calcutta High Court · AIR 1982 Cal 96
Arbitration Act, 1940 — Section 20
High Courts30 Jul 1981Allowed
Smt. Shima Sundari Lekri Vs Paltu Hemram and Others
Calcutta High Court · AIR 1982 Cal 5 : 85 CWN 1139
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 80West Bengal Land Reforms Act, 1955 — Section 53A
High Courts30 Jul 1981
Samarendra Nath Bhattacherjee Vs Sourendra Nath Ray and Others
Calcutta High Court · 86 CWN 401
High Courts29 Jul 1981Allowed
Phipson and Co. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1981 Cal 432
Taxes on Entry of Goods into Calcutta Metropolitan Area Act, 1972 — Section 8, 9
High Courts29 Jul 1981Dismissed
Bayer Aktiengesellschaft of Leverkusen Federal Republic of Germany Vs Controller of Patents, Government of India
Calcutta High Court · AIR 1982 Cal 30
Limitation Act, 1963 — Article 137Patents Act, 1970 — Section 2(1)(I), 71