High Courts07 Aug 1980
Commissioner of Income Tax Vs C.L. Bajoria
Calcutta High Court · (1981) 129 ITR 772
Income Tax Act, 1961 — Section 67(3)
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 7 of 18
High Courts06 Aug 1980
Commissioner of Income Tax Vs Guest Keen Williams Ltd.
Calcutta High Court · (1981) 129 ITR 829
Finance Act, 1964 — Section 101, 110, 84, 99(1)Income Tax Act, 1961 — Section 2(1)
High Courts05 Aug 1980
Dilip Kumar Mitra Vs Commissioner of Income Tax
Calcutta High Court · (1983) 141 ITR 358
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts05 Aug 1980
Rasoi Products and Another Vs Commercial Tax Officer and Others
Calcutta High Court · (1982) 51 STC 248
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29
High Courts05 Aug 1980
Commissioner of Income Tax Vs Shree Hanuman Cotton Mills Ltd.
Calcutta High Court · 85 CWN 335 : (1981) 128 ITR 732
Income Tax Act, 1961 — Section 210, 212, 215
High Courts05 Aug 1980
Commissioner of Income Tax Vs Bhuramal Manikchand
Calcutta High Court · (1981) 20 CTR 244 : (1981) 130 ITR 129
Income Tax Act, 1961 — Section 271(1), 68
High Courts04 Aug 1980
Commissioner of Income Tax Vs Dalhousie Jute Co. Ltd.
Calcutta High Court · (1981) 128 ITR 322
Income Tax Act, 1961 — Section 43(5)
High Courts04 Aug 1980
Khaitan Corporation (P.) Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1981) 22 CTR 1 : 85 CWN 329 : (1981) 128 ITR 708 : (1981) 6 TAXMAN 60
Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 221(1), 271(1)
High Courts04 Aug 1980
Peoples Engineering and Motor Works Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 130 ITR 174 : (1981) 6 TAXMAN 53
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts31 Jul 1980
Khaitan Corporation Vs Commissioner of Income Tax
Calcutta High Court · 85 CWN 329
Income Tax Act, 1961 — Section 221(1), 256(2), 271(1)(a), 271(1)(c), 271(4A)
High Courts31 Jul 1980
Commissioner of Income Tax, Central-II Vs Schrader Scovill Duncan Ltd.
Calcutta High Court · (1981) 132 ITR 822 : (1981) 6 TAXMAN 386
Companies (Profits) Surtax Act, 1964 — Rule 4Income Tax Act, 1961 — Section 80I, 80J
High Courts31 Jul 1980Allowed
Adi Bapuji Rabadi Vs Saradindu Banerjee
Calcutta High Court · AIR 1981 Cal 3
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Jul 1980
Commissioner of Income Tax Vs Surendra Overseas Ltd.
Calcutta High Court · (1980) 19 CTR 72 : (1982) 136 ITR 553
Income Tax Act, 1961 — Section 256(1)
High Courts30 Jul 1980
Monoranjan Mukherjee Vs Commissioner of Income Tax
Calcutta High Court · (1980) 19 CTR 74 : (1981) 132 ITR 712
Income Tax Act, 1961 — Section 271(1)
High Courts30 Jul 1980Dismissed
Pullin Behari Addy Vs Debendra Nath Addy
Calcutta High Court · 85 CWN 172
Evidence Act, 1872 — Section 145, 32, 58, 6
High Courts30 Jul 1980
State of West Bengal and Ors Vs Tulsiram Agarwalla and Others
Calcutta High Court · 84 CWN 751
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Evidence Act, 1872 — Section 114, 123, 124, 162Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 1980
United Commercial Bank Vs Sanatan Bastushilpa Pratisthan Pvt. Ltd.
Calcutta High Court · AIR 1981 Cal 146
Civil Procedure Code Amendment Act, 1877 — Section 16, 6Civil Procedure Code, 1859 — Section 5, 6Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 16
High Courts29 Jul 1980
Commissioner of Income Tax Vs Prakash Chandra (P.) Ltd.
Calcutta High Court · (1981) 127 ITR 241 : (1981) 6 TAXMAN 154
Income Tax Act, 1961 — Section 256(1), 77(2)
High Courts29 Jul 1980Dismissed
Asutosh Bhandari and Others Vs Jogmaya Devi
Calcutta High Court · 84 CWN 771
High Courts28 Jul 1980
S.P. Agarwalla alias Sukhdeo Prasad Agarwalla Vs Income Tax Officer, E-Ward and Others
Calcutta High Court · (1983) 140 ITR 1010 : (1981) 5 TAXMAN 299
Income Tax Act, 1961 — Section 147, 148