High Courts17 Sept 1980
Jyoti Bhusan Mukherjee Vs Eastern Tea Company Ltd.
Calcutta High Court · AIR 1981 Cal 192
Companies Act, 1956 — Section 372
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 5 of 18
High Courts16 Sept 1980
Commissioner of Income Tax Vs S.B. Electric Mart P. Ltd.
Calcutta High Court · (1981) 20 CTR 267 : (1981) 128 ITR 276 : (1981) 6 TAXMAN 270
Income Tax Act, 1961 — Section 273
High Courts12 Sept 1980Allowed
Rabindra Kumar Lohia Vs Durgadutt Lohia and Others
Calcutta High Court · 85 CWN 161
Arbitration Act, 1940 — Section 11, 11(1), 12, 12(1), 12(2)
High Courts12 Sept 1980
B.C. Paul Vs Commissioner of Income Tax
Calcutta High Court · (1981) 20 CTR 275 : (1982) 136 ITR 395 : (1981) 6 TAXMAN 170
Income Tax Act, 1961 — Section 10(3), 131, 256(2), 66(1), 66(2)
High Courts12 Sept 1980
Commissioner of Income Tax Vs Smt. Asrafi Devi Rajgharia
Calcutta High Court · (1983) 142 ITR 380
Land Acquisition Act, 1894 — Section 11, 23, 24, 36, 48
High Courts12 Sept 1980Dismissed
The Indian Economist Private Ltd. and Others Vs Acharya Srimat Sarbeswar Goswami and Others
Calcutta High Court · AIR 1981 Cal 310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(e)
High Courts12 Sept 1980
Commissioner of Income Tax Vs Madho Properties Ltd.
Calcutta High Court · (1981) 131 ITR 380
Income Tax Act, 1961 — Section 269C, 269C(1), 269C(2), 269D
High Courts12 Sept 1980
Muktiar Hossain and Others Vs State of West Bengal and Others
Calcutta High Court · 85 CWN 69
West Bengal Land Reforms Act, 1955 — Section 50, 50(e), 51
High Courts11 Sept 1980Dismissed
In Re. Ramapada Laha
Calcutta High Court · 85 CWN 46
West Bengal Land Reforms Act, 1955 — Section 14, 14T, 2(7)
High Courts11 Sept 1980
Indo-Burma Petroleum Co. Ltd. Vs Commissioner of Income Tax, Central
Calcutta High Court · (1982) 136 ITR 251
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts10 Sept 1980Dismissed
Shantilal Saraogi and Another Vs Mukund Lal Kothari and Another
Calcutta High Court · AIR 1980 Cal 381
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 6 Rule 2, 99Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts08 Sept 1980Dismissed
The Balrampur Sugar Co. Vs Chalachhitra Bharati and Others
Calcutta High Court · AIR 1981 Cal 23
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts08 Sept 1980Allowed
Sanjay Investments Ltd. Vs Nepal Chandra Datta
Calcutta High Court · AIR 1981 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 2(17)
High Courts08 Sept 1980Allowed
Sanjoy Investments Ltd. Vs Nepal Chandra Dutt
Calcutta High Court · AIR 1981 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Sept 1980Dismissed
Smt. Annada Sundari Saha Vs Monoharan Saha and Others
Calcutta High Court · AIR 1981 Cal 365
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 29, Order 41 Rule 3Limitation Act, 1963 — Section 12(2)
High Courts04 Sept 1980
Commissioner of Income Tax Vs K.L. Jhunjhunwalla
Calcutta High Court · (1983) 139 ITR 371
Income Tax Act, 1961 — Section 256(1)
High Courts03 Sept 1980Dismissed
Gopal Hossiery Vs The Dy. Registrar of Trade Marks and Others
Calcutta High Court · AIR 1981 Cal 53
Trade and Merchandise Marks Act, 1958 — Section 12(3)Trade and Merchandise Marks Rules, 1959 — Rule 57
High Courts02 Sept 1980
Commissioner of Income Tax and Super Profits Tax Vs Indian Leaf Tobacco Development Co. Ltd.
Calcutta High Court · (1981) 22 CTR 344 : (1981) 132 ITR 831 : (1981) 6 TAXMAN 275
Super Profits Tax Act, 1963 — Rule 1
High Courts02 Sept 1980
Abdul Latif Mullick and Others Vs Special Land Acquisition Collector and Others
Calcutta High Court · AIR 1981 Cal 395 : 85 CWN 148
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 2, 4, 6
High Courts27 Aug 1980Allowed
Parimal Pal Choudhury Vs Kalidas Banerjee
Calcutta High Court · AIR 1981 Cal 358
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 20A