High Courts05 Feb 1980
Gopi Nath Kund Vs Bank of India and Others
Calcutta High Court · (1980) 2 LLJ 332
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 18 of 18
High Courts02 Feb 1980Allowed
Sitaram Biyani and Ram Niwas Saboo Vs Registrar of Companies
Calcutta High Court · 88 CWN 894
Companies Act, 1956 — Section 190(1)(a), 211, 211(7), 633, 633(1)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts01 Feb 1980
Anil Kumar Biswas and Ors Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 405
Constitution of India, 1950 — Article 226, 233, 235
High Courts01 Feb 1980
General Industries Vs Bank of Rajasthan and Rajasthan State Mines and Minerals
Calcutta High Court · (1981) 51 CompCas 405 : 84 CWN 884
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151, 20
High Courts29 Jan 1980Allowed
Ramanlal Madanlal Vs Commercial Tax Officer and Others
Calcutta High Court · (1980) 46 STC 35
Bengal Finance (Sales Tax) Act, 1941 — Section 14(1), 21AFinance Act, 1965 — Section 68, 68(7)
High Courts27 Jan 1980
Oil and Natural Gas Commission Vs Tridib Nath Sanyal and Others
Calcutta High Court · 85 CWN 419
Civil Procedure Code, 1908 (CPC) — Section 107, 115Limitation Act, 1963 — Section 5
High Courts25 Jan 1980
Sukumar Ghosh Vs Tulsi Charan Ghosh
Calcutta High Court · AIR 1980 Cal 134
Arbitration Act, 1940 — Section 32, 34
High Courts21 Jan 1980Dismissed
Lalit Chandra Das and Others Vs Sushil Chandra Guha and Another
Calcutta High Court · AIR 1980 Cal 148
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts18 Jan 1980
East Coast Commercial Company Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1981) 128 ITR 326
Income Tax Act, 1961 — Section 131, 147, 148, 148(2), 149(1)
High Courts18 Jan 1980
Registrar of Companies Vs Bharat Produce Co. Ltd. and Others
Calcutta High Court · (1980) 50 CompCas 250 : 84 CWN 463
Companies Act, 1956 — Section 269(2), 629A
High Courts17 Jan 1980Dismissed
Haridas Mondal Vs Sahadeb Mondal
Calcutta High Court · AIR 1980 Cal 140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 96
High Courts17 Jan 1980
Bhawani Shankar Chachan Vs Assistant Collector of Customs (Preventive) and Others
Calcutta High Court · (1981) CriLJ 505
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 226
High Courts16 Jan 1980Dismissed
Registrar of Companies Vs Bharat Produce Co. and Others
Calcutta High Court · 84 CWN 463
Companies Act, 1956 — Section 197A, 204, 209(4), 269, 269(2)Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts15 Jan 1980
Subhas Chandra Majumdar Vs Pijush Kanti Majumdar
Calcutta High Court · 84 CWN 459 : (1980) 122 ITR 552
General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 54Income Tax Act, 1961 — Section 137, 138
High Courts15 Jan 1980Dismissed
Mrinalini Ghosh and Others Vs Shibnath Bhadra
Calcutta High Court · 84 CWN 451
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 192(2), 200, 468, 468(2)(a)West Bengal Premises Tenancy Act, 1956 — Section 26(2), 31, 33
High Courts15 Jan 1980
S.C.N. Chowdhury Vs Commissioner of Income Tax
Calcutta High Court · (1982) 136 ITR 542
Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 17
High Courts11 Jan 1980Dismissed
Jay Krishna Chakraborty and Others Vs The State and Another
Calcutta High Court · (1980) CriLJ 482
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 190, 202
High Courts11 Jan 1980
Joy Krishna Chakraborty and Others Vs The State and Another
Calcutta High Court · (1980) CriLJ 482
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 190, 202
High Courts11 Jan 1980
Narayan Chandra Chakraborty Vs Union of India (UOI)
Calcutta High Court · 84 CWN 293 : (1980) 126 ITR 831
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 106, 114(G)