High Courts14 Mar 1980Dismissed
Sankar Ghosh Alias Sankar Kumar Ghosh Vs Arun Kumar Dasgupta
Calcutta High Court · 84 CWN 817
Presidency Small Cause Courts Act, 1882 — Section 1(3), 13, 3(1), 4(1), 41
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 16 of 18
High Courts14 Mar 1980
Hitangsu Kr. Biswas Vs Aparna Chakrabarty
Calcutta High Court · 84 CWN 537
Civil Procedure Code, 1908 (CPC) — Section 115, 151West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(2A), 17(2A)(b)
High Courts13 Mar 1980
Commissioner of Income Tax Vs Ganpatrai Sagarmall
Calcutta High Court · (1980) 125 ITR 334
Income Tax Act, 1961 — Section 256(1)
High Courts12 Mar 1980
Commissioner of Income Tax Vs Shalimar Rope Works P. Ltd.
Calcutta High Court · (1980) 125 ITR 331 : (1980) 4 TAXMAN 193
Income Tax Act, 1961 — Section 33(1)(B)
High Courts10 Mar 1980
Aftab Ahmed Vs Kailashpati Dalmia
Calcutta High Court · (1980) 03 CAL CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 192, 93Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325
High Courts10 Mar 1980Dismissed
Union of India (UOI) Vs Linotype and Machinery Co. Ltd.
Calcutta High Court · AIR 1981 Cal 103
Constitution of India, 1950 — Article 133(1)Foreign Exchange Regulation Act, 1947 — Section 9
High Courts06 Mar 1980Allowed
The Hong Kong and Sanghai Banking Corporation Vs Life Insurance Corporation of India and Others
Calcutta High Court · AIR 1980 Cal 266
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Mar 1980Allowed
State of West Bengal and Others Vs Jagmohan Lal Gupta and Others
Calcutta High Court · (1980) 45 STC 418
BENGAL EXCISE ACT, 1909 — Section 86Constitution of India, 1950 — Article 131A, 19, 213, 301, 303
High Courts05 Mar 1980
Show View Tea Co. Pvt. Ltd. Vs West Bengal Tea Board Development Corpn. Ltd.
Calcutta High Court · AIR 1980 Cal 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 2
High Courts05 Mar 1980
Radha Raman Sarkar Vs State of West Bengal
Calcutta High Court · (1980) CriLJ 1393
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 325, 411
High Courts04 Mar 1980Allowed
Kamini Kumar Bhattacharyya and Another Vs State of West Bengal and Others
Calcutta High Court · (1980) 03 CAL CK 0007
Constitution of India, 1950 — Article 14, 19, 300A, 31Land Acquisition Act, 1894 — Section 23, 4
High Courts03 Mar 1980Allowed
Kripamay Mukherjee Vs Dhirendra Nath Mukherjee
Calcutta High Court · 84 CWN 506
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1980Dismissed
Collector of Central Excise and Others Vs Madura Coats Ltd.
Calcutta High Court · (1982) 10 ELT 129
Constitution of India, 1950 — Article 226
High Courts28 Feb 1980Allowed
In Re: T.P. Shau and Sons Pvt. Ltd.
Calcutta High Court · (1982) 52 CompCas 182
Companies Act, 1956 — Section 434
High Courts27 Feb 1980Dismissed
Reckeit and Colman of India Vs Fifth Industrial Tribunal and Others
Calcutta High Court · 84 CWN 657
Constitution of India, 1950 — Article 131, 132, 133, 133(1), 134Industrial Disputes Act, 1947 — Section 10
High Courts27 Feb 1980
In Re: Universal Consortium of Engineers P. Ltd.
Calcutta High Court · (1983) 54 CompCas 36
Companies (Court) Rules, 1959 — Rule 28
High Courts26 Feb 1980Dismissed
Smt. Ashalata Dey and Others Vs Kamal Kumar Bose
Calcutta High Court · AIR 1981 Cal 36 : (1981) 1 CALLT 21
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Feb 1980
United Savings and Finance Co. Pvt. Ltd. and Another Vs The Deputy Chief Officer, Reserve Bank of India
Calcutta High Court · (1980) CriLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Mines Act, 1952 — Section 66, 69, 79Reserve Bank of India Act, 1934 — Section 4, 45J, 45K, 58B, 58C
High Courts23 Feb 1980Dismissed
Suresh Chandra Das Vs Calcutta Metropolitan Development Authority
Calcutta High Court · (1980) 02 CAL CK 0001
Arbitration Act, 1940 — Section 34
High Courts20 Feb 1980Allowed
Sen and Co. Vs Sm. Mani Mala Sadhu
Calcutta High Court · AIR 1980 Cal 155 : 84 CWN 455
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 112West Bengal Premises Tenancy Act, 1956 — Section 17(3)