COURT ARCHIVE

Calcutta High Court judgments, 1980

359 judgments · page 17 of 18

High Courts20 Feb 1980

Monohar Gidwany and Others and Smt. Bhagwanti Gidwany and Another Vs Commissioner of Income Tax and Others

Calcutta High Court · (1983) 139 ITR 498 : (1981) 6 TAXMAN 157

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 143

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High Courts20 Feb 1980

International Shipping Ltd. Vs Chandpur Jute Co. Ltd.

Calcutta High Court · (1982) 52 CompCas 121

Calcutta High Court Rules, 1914 — Rule 35Companies (Court) Rules, 1959 — Rule 233Companies Act, 1956 — Section 456

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High Courts19 Feb 1980Dismissed

State of West Bengal Vs Paritosh Kr. Ghosh and Others

Calcutta High Court · 84 CWN 532

Constitution of India, 1950 — Article 13(2), 31(2), 31A, 31BGovernment Of India Act, 1935 — Section 296Land Acquisition Act, 1894 — Section 19(1)(e), 23, 23(2), 8(3)(b)

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High Courts15 Feb 1980Dismissed

Omarali Mondal Vs Aibi Bibi and Others

Calcutta High Court · AIR 1980 Cal 361 : (1980) 1 CALLT 35 : (1980) 1 CompLJ 354

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts15 Feb 1980Dismissed

Union of India (UOI) Vs D. Bose and Others

Calcutta High Court · AIR 1981 Cal 95

Arbitration Act, 1940 — Section 16, 30, 33

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High Courts15 Feb 1980

S.A. Kaiser Vs Noor Sahan

Calcutta High Court · (1980) CriLJ 611

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114

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High Courts15 Feb 1980

Titaghur Paper Mills Company Limited and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1980) CENCUS 436 : (1981) 8 ELT 27

Appellate Tribunal Rules, 1946 — Rule 7, 7(2), 7(3)Central Excises and Salt Act, 1944 — Section 35, 36Income tax Act, 1922 — Rule 66(1)

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High Courts12 Feb 1980Dismissed

Sanwarmal Goenka Vs Soumyendra Chandra Gooptu

Calcutta High Court · AIR 1981 Cal 37

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 2

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High Courts12 Feb 1980

Haripada Samanta Pramatha Nath Samanta Vs Commissioner of Income Tax

Calcutta High Court · (1981) 128 ITR 592

Income Tax Act, 1961 — Section 147

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High Courts11 Feb 1980

Rungta Sons Pvt. Ltd. Vs Income Tax Officer and Others

Calcutta High Court · (1980) 125 ITR 708

Income Tax Act, 1961 — Section 147, 148

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High Courts11 Feb 1980Dismissed

Sakti Narayan Vs Union of India and Others

Calcutta High Court · 84 CWN 837

Constitution of India, 1950 — Article 14, 16, 19, 19(1)(g), 19(5)Railways Act, 1989 — Section 23, 27, 27(1), 28, 29

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High Courts08 Feb 1980Dismissed

Purnendu Kishore Chakravorty Vs Rasomay Ganguly

Calcutta High Court · AIR 1980 Cal 152

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)West Bengal Premises Tenancy Act, 1956 — Section 13, 29B

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High Courts08 Feb 1980Allowed

Bimalakanta Mukherjee Vs State of West Bengal and Others

Calcutta High Court · 84 CWN 483

Constitution of India, 1950 — Article 226

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High Courts08 Feb 1980

Amarendra Nath Bose Vs Sachin Ghosh

Calcutta High Court · AIR 1980 Cal 150

West Bengal Premises Tenancy Act, 1956 — Section 13(3A), 17, 17(2)

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High Courts07 Feb 1980Dismissed

Sonajuli Tea and Industries Ltd. Vs Ashkaran Chatter Singh and Others

Calcutta High Court · (1982) 52 CompCas 568

Companies Act, 1956 — Section 466

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High Courts07 Feb 1980

Commissioner of Income Tax Vs Eastern Development Corpn.

Calcutta High Court · (1982) 135 ITR 516

Income Tax Act, 1961 — Section 271(1), 274, 274(2), 275

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High Courts07 Feb 1980

Commissioner of Income Tax Vs Superintendence and Co. of India (P.) Ltd.

Calcutta High Court · (1980) 125 ITR 327

Income Tax Act, 1961 — Section 256(1)

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High Courts06 Feb 1980Allowed

Ram Khilan Das Vs Sm. Radharani Dasi and Others

Calcutta High Court · AIR 1980 Cal 131

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1), 13(2)West Bengal Premises Tenancy Act, 1956 — Section 16(3), 40(2)

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High Courts06 Feb 1980Allowed

Sm. Ashalata Dey and Others Vs Kamal Kumar Bose

Calcutta High Court · AIR 1980 Cal 271 : (1981) 1 CompLJ 235

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 137, 67West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1)

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High Courts05 Feb 1980

Commissioner of Income Tax Vs Bengal Potteries Ltd.

Calcutta High Court · (1980) 126 ITR 442

Income Tax Act, 1961 — Section 256(1), 260(1)

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