High Courts28 Jul 1980
Smt. Swaranalatika Sarkar Vs Smt. Prativa Rani Sarkar
Calcutta High Court · AIR 1981 Cal 79
Specific Relief Act, 1963 — Section 22(2)
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 8 of 18
High Courts25 Jul 1980Allowed
Saraswati Bala Srimany Vs Hindusthan Milling Industry and Another Opp.
Calcutta High Court · 84 CWN 747
Partnership Act, 1932 — Section 25, 46, 48, 49
High Courts25 Jul 1980Dismissed
Pulin Behari Pal Vs Mahadeb Dutta and Others
Calcutta High Court · AIR 1981 Cal 61
Civil Procedure Code, 1908 (CPC) — Section 98Evidence Act, 1872 — Section 115West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17, 23, 24
High Courts25 Jul 1980Allowed
Nerode Gopal Bhattacharyya Vs Bela Kundu
Calcutta High Court · 84 CWN 776
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(3A), 4
High Courts24 Jul 1980
Commissioner of Income Tax Vs Shaw Wallace and Co. Ltd.
Calcutta High Court · (1981) 21 CTR 285 : (1981) 132 ITR 466
Income Tax Act, 1961 — Section 198
High Courts24 Jul 1980
Sundari Devi Shaw Vs State of West Bengal
Calcutta High Court · (1980) CriLJ 1391
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 7General Clauses Act, 1897 — Section 6
High Courts24 Jul 1980
Commissioner of Income Tax Vs Thomas Duff and Co. (India) Pvt. Ltd.
Calcutta High Court · (1982) 137 ITR 798
Finance Act, 1965 — Section 47, 47(2)Income and Corporation Taxes Act, 1970 — Section 232Income Tax Act, 1922 — Section 49D
High Courts23 Jul 1980
Commissioner of Income Tax Vs Century Enka Ltd.
Calcutta High Court · (1981) 130 ITR 267 : (1981) 6 TAXMAN 64
Income Tax Act, 1961 — Section 33(1)
High Courts23 Jul 1980Allowed
In Re: Reliance Jute and Industries Ltd.
Calcutta High Court · (1983) 53 CompCas 591
Companies Act, 1956 — Section 372, 372(4), 391, 391(2), 394Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 26
High Courts22 Jul 1980Allowed
Ranjit Shipping (P) Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · 84 CWN 730
Calcutta Metropolitan Planning Area (Use and Development of Land) Control Act, 1965 — Section 2(b)Central Sales Tax Act, 1956 — Section 2(n), 4(2), 4(2)(a), 4(2)(b), 5Constitution of India, 1950 — Article 286(1)(a), 286(1)(b)
High Courts21 Jul 1980
Commissioner of Income Tax Vs Asiatic Oxygen and Acetylene Co. Ltd.
Calcutta High Court · (1981) 132 ITR 506
Income Tax Act, 1922 — Section 10(2)
High Courts18 Jul 1980
Nandadulal Dey and Others Vs Smt. Mira Das and Another
Calcutta High Court · AIR 1981 Cal 83
Succession Act, 1925 — Section 63
High Courts18 Jul 1980Allowed
Smt. Bithika Dutta Vs Smt. Bela Rani Bhattacharyya
Calcutta High Court · AIR 1981 Cal 5 : 84 CWN 711
Bengal Money Lenders Act, 1940 — Section 2(4)Transfer of Property Act, 1882 — Section 58
High Courts18 Jul 1980Dismissed
Paritosh Kumar Ghose Vs Smt. Saraswati Nandi
Calcutta High Court · AIR 1980 Cal 280 : 84 CWN 694
Limitation Act, 1963 — Article 137West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(3), 21
High Courts18 Jul 1980Dismissed
Shyamlal Mistri Vs University of Calcutta and Another
Calcutta High Court · 84 CWN 762
Civil Procedure Code, 1908 (CPC) — Section 141, 47Constitution of India, 1950 — Article 226WEST BENGAL COLLEGE TEACHERS (SECURITY OF SERVICE) ACT, 1975 — Section 3
High Courts18 Jul 1980
Hazi Rustam Ali Vs Emamnuddin Khan and Others
Calcutta High Court · AIR 1981 Cal 81
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 141, 151
High Courts18 Jul 1980Allowed
Dhananjay Patra and Others Vs Amiya Kumar Basu Chaudhuri and Others
Calcutta High Court · 84 CWN 697
High Courts17 Jul 1980
Commissioner of Income Tax Vs Priya Gopal Bishoyee
Calcutta High Court · (1981) 20 CTR 242 : (1981) 127 ITR 778
Income Tax Act, 1961 — Section 183, 271(1), 271(2)
High Courts16 Jul 1980
Commissioner of Income Tax Vs Gillanders Arbuthnot and Co. Ltd.
Calcutta High Court · (1983) 139 ITR 337
Income Tax Act, 1922 — Section 66, 66(1), 66(2)
High Courts16 Jul 1980Dismissed
Sunil Bose and Others Vs Sefali Bose
Calcutta High Court · 85 CWN 321