High Courts16 Jul 1980Allowed
Satyendra Nath Maitra and Another Vs Balaram Chakraborty
Calcutta High Court · AIR 1981 Cal 206
Civil Procedure Code, 1908 (CPC) — Section 99Guardians and Wards Act, 1890 — Section 10, 11, 47, 7
COURT ARCHIVE
Calcutta High Court judgments, 1980
359 judgments · page 9 of 18
High Courts16 Jul 1980Dismissed
B.K. Holdings (P.) Ltd. Vs Prem Chand Jute Mills and Others
Calcutta High Court · (1983) 53 CompCas 367 : 84 CWN 876
Companies Act, 1956 — Section 155Securities Contracts (Regulation) Act, 1956 — Section 13, 14, 15, 16, 16(1)
High Courts16 Jul 1980
Gopichand Gupta Vs Commissioner of Wealth Tax
Calcutta High Court · 85 CWN 431 : (1981) 132 ITR 308 : (1981) 6 TAXMAN 277
Succession Act, 1925 — Section 263, 273Wealth Tax Act, 1957 — Section 18(1)
High Courts15 Jul 1980Dismissed
In Re: Krishnadas Mondal and Others
Calcutta High Court · AIR 1981 Cal 11
Constitution of India, 1950 — Article 37, 46
High Courts14 Jul 1980
Sathyanarayan Bagla Vs Controller of Estate Duty
Calcutta High Court · (1982) 133 ITR 710
Estate Duty Act, 1953 — Section 5, 7(4)
High Courts14 Jul 1980
Nrisingha Maitra Vs Shyam Sundar Chattopadhyay and Others
Calcutta High Court · AIR 1981 Cal 65
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts11 Jul 1980
Mihir Dutta Vs Anadi Lal Mukherjee and Others
Calcutta High Court · AIR 1980 Cal 339
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Jul 1980
Becker Gray and Co. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 19 CTR 59 : (1983) 139 ITR 293
Income Tax Act, 1922 — Section 66Income Tax Act, 1961 — Section 43(5)
High Courts10 Jul 1980
Benaras Electric Light and Power Co. Ltd. Vs U.P. State Electricity Board
Calcutta High Court · (1983) 53 CompCas 597
Companies Act, 1956 — Section 468, 518, 529Electricity Act, 1910 — Section 7A
High Courts10 Jul 1980Dismissed
Arjun Agarwalla Vs Baidya Nath Roy and Others
Calcutta High Court · AIR 1980 Cal 354
Arbitration Act, 1940 — Section 2, 34, 41Partnership Act, 1932 — Section 44
High Courts10 Jul 1980Dismissed
Sudhir Chandra Ghosh Vs The A.D.M., 24 Parganas and Others
Calcutta High Court · AIR 1980 Cal 275 : 84 CWN 873
Arms Act, 1959 — Section 17(3), 18, 18(5)Constitution of India, 1950 — Article 226
High Courts09 Jul 1980
Pradip Kumar Dutta and Others Vs Gopal Chandra Bose and Another
Calcutta High Court · AIR 1981 Cal 85
Partnership Act, 1932 — Section 69, 69(3)
High Courts09 Jul 1980Dismissed
Mahadev Missir and Others Vs Basudev Missir and Others
Calcutta High Court · AIR 1981 Cal 9
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts07 Jul 1980Dismissed
Kali Kumar Mondal Vs Gobinda Chandra Basu
Calcutta High Court · 85 CWN 611
WEST BENGAL PREMISES TENANCY ACT, 1956 — Section 34
High Courts07 Jul 1980
Rahmat Development and Engineering Corporation Vs Commissioner of Income Tax
Calcutta High Court · (1981) 20 CTR 228 : (1981) 130 ITR 602 : (1981) 6 TAXMAN 260
Income Tax Act, 1961 — Section 271(1), 69
High Courts07 Jul 1980Dismissed
In Re: Chittaranjan Das
Calcutta High Court · 84 CWN 723
West Bengal Council Of Higher Secondary Education Act, 1975 — Section 21
High Courts04 Jul 1980Dismissed
N.R. Iyer Memorial Education Society and Others Vs The State of West Bengal and Others
Calcutta High Court · 85 CWN 114
Constitution of India, 1950 — Article 143, 19, 29, 30, 36
High Courts03 Jul 1980
Income Tax Officer and Others Vs Shriram Bearings Ltd.
Calcutta High Court · (1987) 164 ITR 419 : (1981) 6 TAXMAN 143
Income Tax Act, 1961 — Section 5(2), 9
High Courts02 Jul 1980
Amulya Gopal Majumdar Vs United Industrial Bank Ltd. and Others
Calcutta High Court · AIR 1981 Cal 404
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 54, 58, 67, 91
High Courts02 Jul 1980Dismissed
The Tea Trading Corporation of India Vs Pashok Tea Company Ltd. and Others
Calcutta High Court · AIR 1980 Cal 282 : 85 CWN 8
Tea Act, 1953 — Section 16E