High Courts04 Mar 1977
Nepal Chandra Banerji Vs Commercial Tax Officer and Others
Calcutta High Court · 81 CWN 836 : (1977) 40 STC 23
Constitution of India, 1950 — Article 131A, 226, 226A, 265, 31
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 17 of 20
High Courts04 Mar 1977
Satya Charone Roquittee Vs A Firpo Ltd. Now Known as Ritz Continental Hotels Ltd.
Calcutta High Court · 81 CWN 913
West Bengal Premises Tenancy Act, 1956 — Section 17D
High Courts04 Mar 1977
Kusum Agarwalla Vs Biswabhusan Bose
Calcutta High Court · (1978) 2 ILR (Cal) 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106, 108, 111, 112, 114
High Courts04 Mar 1977Allowed
Hind Galvanising and Engineering Co. Pvt. Ltd. Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 13
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts03 Mar 1977
Satikanta Guha Vs State
Calcutta High Court · (1977) 1 ILR (Cal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts02 Mar 1977
Tarab Ali Khan Vs State
Calcutta High Court · (1977) 2 ILR (Cal) 8
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 168, 173, 173(1), 190Penal Code, 1860 (IPC) — Section 395, 397
High Courts02 Mar 1977
Narandas M. Kapadia Vs Union of India (UOI) and Others
Calcutta High Court · (1977) CriLJ 1303
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 111, 112, 122, 123
High Courts25 Feb 1977
Union of India (UOI) Vs Ad-hoc Claims Commissioner and Others
Calcutta High Court · AIR 1977 Cal 393 : (1977) 1 CALLT 159 : (1977) 1 CompLJ 456 : 81 CWN 649
Constitution of India, 1950 — Article 227Railways Accidents (Compensation) Rules, 1990 — Rule 2, 6, 6(2), 6(3), 6(4)Railways Act, 1890 — Section 82A, 82F(2), 86
High Courts24 Feb 1977Dismissed
State Bank of India Vs S. Wazir Singh and Others
Calcutta High Court · AIR 1977 Cal 241 : (1977) 1 CALLT 287 : (1977) 1 CompLJ 261 : 81 CWN 696
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 120
High Courts23 Feb 1977Dismissed
Syed Ali Kaiser Vs Mstt. Ayesha Begum
Calcutta High Court · AIR 1977 Cal 226 : 81 CWN 639
Contract Act, 1872 — Section 74West Bengal Premises Tenancy Act, 1956 — Section 3(1)
High Courts22 Feb 1977Allowed
Syamlal Majumdar Vs M.L. Dalmia and Co. Ltd.
Calcutta High Court · 81 CWN 794 : (1977) 1 ILR (Cal) 313
Calcutta Thika Tenancy (Second Amendment) Act, 1969 — Section 13, 7A, 7A(2), 8Calcutta Thika Tenancy Act, 1949 — Section 12, 17, 18, 23, 23A(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Feb 1977Dismissed
Union of India (UOI) Vs Hiren Maity
Calcutta High Court · (1977) 1 ILR (Cal) 485
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25FRailway Establishment Code — Rule 149, 149(1)
High Courts22 Feb 1977
Union of India (UOI) Vs Piru Kisku
Calcutta High Court · 81 CWN 665 : (1978) 2 ILR (Cal) 574
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25FRailway Establishment Code — Rule 149, 149(1)
High Courts21 Feb 1977Allowed
Kesoram Industries and Cotton Mills Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1977 Cal 459 : 81 CWN 573 : (1977) 1 ILR (Cal) 318
Constitution of India, 1950 — Article 226, 31(1)Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 115
High Courts21 Feb 1977
Dilip Pipara Vs The State of West Bengal
Calcutta High Court · (1977) CriLJ 1653
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379
High Courts21 Feb 1977
Sanjit Kumar Sarkar Vs Divisional Mechanical Engineer N.E.F. Railway and Others
Calcutta High Court · 82 CWN 150
Constitution of India, 1950 — Article 131A, 131A(1), 131A(2), 226, 226(3)
High Courts18 Feb 1977Dismissed
Gour Chandra Mukherjee Vs Andrew Yules Co-operative Credit Society Ltd. and Others
Calcutta High Court · AIR 1977 Cal 336 : 82 CWN 241
Contract Act, 1872 — Section 73
High Courts18 Feb 1977
Probodh Chandra Roy Vs Life Insurance Corporation of India and Others
Calcutta High Court · 81 CWN 555
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12, 12, 13, 13, 131ALife Insurance Corporation Act, 1956 — Section 11(1), 38, 48, 49
High Courts17 Feb 1977
Monoranjan Das Vs Lal Mohammad Khan
Calcutta High Court · (1977) 1 ILR (Cal) 310
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13West Bengal Rural Indebtedness Relief Act, 1975 — Section 2, 3
High Courts16 Feb 1977
Aswini Kumar Chatterjee Vs Sukhendu Nath Guin
Calcutta High Court · AIR 1977 Cal 243 : 81 CWN 523 : (1977) 1 ILR (Cal) 626
West Bengal Premises Tenancy Act, 1956 — Section 1, 13