High Courts14 Jan 1977Dismissed
Jogesh Chandra Sen Vs Sm. Kiron Bala Saha
Calcutta High Court · AIR 1977 Cal 167 : 81 CWN 505
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13(1)
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 20 of 20
High Courts14 Jan 1977
Sudhir Kumar Ghosh Vs The State and Another
Calcutta High Court · (1977) CriLJ 1824 : 81 CWN 791
Factories Act, 1948 — Section 106, 2, 6, 92
High Courts13 Jan 1977Allowed
Lalit Mohan Mitra and Others Vs Samirendra Kumar Ghosh and Others
Calcutta High Court · AIR 1977 Cal 174 : 81 CWN 870
Calcutta Municipal Act, 1951 — Section 388Calcutta Municipal Rules, 1951 — Rule 23, 30Specific Relief Act, 1963 — Section 38, 39
High Courts13 Jan 1977Allowed
Nil Ratan Mitra Vs Samirendra Kumar Ghosh
Calcutta High Court · (1977) 2 ILR (Cal) 450
Calcutta Municipal Act, 1951 — Section 100(1)
High Courts13 Jan 1977
Shyam Sundar Beriwala and Others Vs State
Calcutta High Court · 82 CWN 428
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 41, 438, 438(1)
High Courts13 Jan 1977Allowed
Himangsu Chakraborty Vs Life Insurance Corporation of India
Calcutta High Court · (1977) 2 ILR (Cal) 499
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 16Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 49
High Courts13 Jan 1977
State of West Bengal and Another Vs Bachu Mondal
Calcutta High Court · 81 CWN 487
Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 2, 2(ii)
High Courts12 Jan 1977
Sadhan Dutta Ray Vs State
Calcutta High Court · 81 CWN 440 : (1978) 1 ILR (Cal) 464
Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1898 (CrPC) — Section 340Criminal Procedure Code, 1973 (CrPC) — Section 30, 303, 304, 304(1), 304(2)
High Courts11 Jan 1977
Indian Steamship Co. Ltd. Vs The Additional Collector of Customs and Another
Calcutta High Court · (1977) CriLJ 1827 : 82 CWN 497
Customs Act, 1962 — Section 112, 115
High Courts07 Jan 1977
Gobinda Lal Daga and Another Vs State of West Bengal and Another
Calcutta High Court · AIR 1977 Cal 182 : 81 CWN 474 : (1978) 1 ILR (Cal) 400
Arbitration Act, 1940 — Section 14(2)Defence of India (Requisitioning and Acquisition of Immovable Property) Rules, 1963 — Rule 12, 13Defence of India Act, 1962 — Section 29, 30
High Courts06 Jan 1977
Nav Bharat Vanijya Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 123 ITR 865
Super Profits Tax Act, 1963 — Section 2(9), 4
High Courts05 Jan 1977
Sm. Rukmini Debi Vs Sm. Mihir Bala Sarkar
Calcutta High Court · AIR 1977 Cal 161 : 81 CWN 481 : (1978) 1 ILR (Cal) 141
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 115
High Courts04 Jan 1977Allowed
Bijay Krishna Paramanya Vs Kali Charan Mondal and Others
Calcutta High Court · AIR 1978 Cal 153 : 81 CWN 392
Contract Act, 1872 — Section 62