High Courts16 Feb 1977Allowed
Susanta Kumar Sarkar Vs State of West Bengal
Calcutta High Court · (1977) 2 ILR (Cal) 259
Constitution of India, 1950 — Article 226West Bengal Health Services (Cadre, Pay and Allowances) Rules, 1958 — Rule 19, 2A, 6
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 18 of 20
High Courts15 Feb 1977Allowed
Smt. Bimla Debi Jalan and Another Vs Raja Ram Shaw and Others
Calcutta High Court · AIR 1977 Cal 338
Motor Vehicles Act, 1939 — Section 110, 110F
High Courts15 Feb 1977Allowed
Senior Station Superintendent, In Charge of Purulia Electric Supply Vs Radha Debi Saraogi and Others
Calcutta High Court · 81 CWN 901
Penal Code, 1860 (IPC) — Section 188West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts15 Feb 1977
Abdus Salam Vs The State and Another
Calcutta High Court · 82 CWN 341
Penal Code, 1860 (IPC) — Section 323, 341, 349, 350, 447
High Courts15 Feb 1977
Kanailal Das and Another Vs Jiban Kanai Das and Another
Calcutta High Court · AIR 1977 Cal 189 : 81 CWN 548
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 6 Rule 17Limitation Act, 1963 — Article 58
High Courts15 Feb 1977Allowed
Bimla Devi Jalan and Another Vs Raja Ram Shaw and Others
Calcutta High Court · (1978) ACJ 143
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 103, 106, 110, 110(1), 110A
High Courts15 Feb 1977Dismissed
Asoke Kumar Chakraborty Vs State
Calcutta High Court · (1977) 02 CAL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(2), 164(4), 342, 364Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Feb 1977Allowed
Sm. Sundari Dasi Vs Basudeo Lal Guraliar
Calcutta High Court · AIR 1977 Cal 193
Hindu Marriage Act, 1955 — Section 10, 13, 13(1)Marriage Laws (Amendment) Act, 1976 — Section 39, 39(1), 39(2)
High Courts09 Feb 1977
Surja Mohan Chakraborty and Others Vs The State of West Bengal and Others
Calcutta High Court · 81 CWN 820 : (1978) 2 ILR (Cal) 45 : (1977) 39 STC 462
Constitution of India, 1950 — Article 19, 226
High Courts09 Feb 1977Dismissed
Saradindu Mukherjee Vs Amiya Kumar Basu
Calcutta High Court · AIR 1977 Cal 343
Transfer of Property Act, 1882 — Section 58
High Courts08 Feb 1977
State of West Bengal Vs Sm. Jyotsna Bhowmik and Others
Calcutta High Court · AIR 1977 Cal 158 : 81 CWN 514 : (1977) 2 ILR (Cal) 1
Constitution of India, 1950 — Article 227West Bengal Estates Acquisition Act, 1953 — Section 44(2)
High Courts08 Feb 1977
Commissioner of Income Tax Vs Gestetner Duplicators Pvt. Ltd.
Calcutta High Court · (1977) 110 ITR 46
Income Tax Act, 1961 — Section 36(1)
High Courts07 Feb 1977
Union Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1983) 139 ITR 143
Income Tax Act, 1961 — Section 2(18)
High Courts04 Feb 1977Dismissed
Ram Narayan Agarwalla Vs Bholanath Das and Another
Calcutta High Court · AIR 1978 Cal 259 : 81 CWN 518
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts02 Feb 1977
Manik Mahato and Another Vs Gangapada Mahato
Calcutta High Court · 81 CWN 950
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1, 151West Bengal Court Fees Act, 1970 — Section 4(2)
High Courts02 Feb 1977
Mukunda Ram Bhattacharjee and Another, Shebaits Vs State
Calcutta High Court · AIR 1977 Cal 195
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 32(1)
High Courts31 Jan 1977
Kamal Kumar Bose Vs Sm. Ashalata Dey and Others
Calcutta High Court · AIR 1977 Cal 197
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Jan 1977
Surendra Kumar Ray Choudhury Vs Collector of Calcutta
Calcutta High Court · (1977) 2 ILR (Cal) 62
Contract Act, 1872 — Section 124Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts31 Jan 1977Allowed
Chaturbhuj Misra Vs State of West Bengal and Others
Calcutta High Court · 82 CWN 589
Civil Procedure Code, 1908 (CPC) — Section 115, 2, 2(2), 2(20)West Bengal Estates Acquisition Act, 1953 — Section 39(1), 57(B), 57B, 6
High Courts28 Jan 1977Dismissed
Jnanendra Nath Pramanick Vs The District Magistrate, Nadia and Others
Calcutta High Court · AIR 1978 Cal 324 : 81 CWN 986
Bengal Municipal Act, 1932 — Section 61(3)