High Courts22 Mar 1977Dismissed
Pran Kumar Dey Vs Paritosh Sanyal and Others
Calcutta High Court · AIR 1978 Cal 466
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 16 of 20
High Courts22 Mar 1977Dismissed
Bareilly Electricity Supply Co. Ltd. Vs State of Uttar Pradesh
Calcutta High Court · AIR 1977 Cal 328
Arbitration Act, 1940 — Section 30
High Courts22 Mar 1977
Union of India (UOI) and Others Vs Tulsidas Bhimji and Others
Calcutta High Court · (1977) 1 ILR (Cal) 620 : (1977) 109 ITR 557
Finance (No. 2) Act, 1965 — Section 24, 24(2), 24(4)
High Courts21 Mar 1977
Murarka Paints and Varnish Works Ltd. and Another Vs Income Tax Officer and Another
Calcutta High Court · (1978) 114 ITR 480 : (1978) 110 ITR 480
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
High Courts21 Mar 1977
Regent Estates Limited and Another Vs Second Labour Court and Others
Calcutta High Court · 81 CWN 777
Constitution of India, 1950 — Article 136, 226, 226(1), 226(3)Industrial Disputes Act, 1947 — Section 33(2)(b), 33A, 38
High Courts18 Mar 1977Dismissed
The State of West Bengal Vs Dhanesh Bijoy Sahana and Others
Calcutta High Court · AIR 1977 Cal 457 : (1978) 1 ILR (Cal) 209
Land Acquisition Act, 1894 — Section 23(2)
High Courts18 Mar 1977
Indian City Properties Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 19
Income Tax Act, 1961 — Section 22, 56, 56(2)
High Courts17 Mar 1977Allowed
Smt. Padma Rani Ghosal Vs Panchkari Ghosal and Another
Calcutta High Court · AIR 1978 Cal 104 : (1977) 2 ILR (Cal) 245
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 51Trusts Act, 1882 — Section 14, 32, 80, 82
High Courts17 Mar 1977Dismissed
Jiwnani Engineering Works Pvt. Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1978 Cal 228
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts14 Mar 1977Allowed
Metal Alloy Company Pvt. Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · (1977) 39 STC 404
Bengal Public Demands Recovery Act, 1913 — Section 4, 6Central Sales Tax Act, 1956 — Section 2, 8A
High Courts14 Mar 1977
Bidya Bhusan Mahapatra Vs State of West Bengal
Calcutta High Court · (1977) 1 CALLT 188 : 82 CWN 118 : (1977) 1 ILR (Cal) 429
Civil Procedure Code, 1908 (CPC) — Section 96West Bengal Land Reforms Act, 1955 — Section 140, 140(4), 14H, 14N, 14SWest Bengal Land Reforms Rules, 1965 — Rule 14C
High Courts11 Mar 1977
Biva''s Private Ltd. Vs West Bengal Khadi and Village Industries Board
Calcutta High Court · AIR 1977 Cal 333
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Mar 1977Dismissed
Officer Commanding, Engineer Stores Vs Authority Under Payment of Wages Act
Calcutta High Court · 81 CWN 612 : (1978) 2 ILR (Cal) 160
Constitution of India, 1950 — Article 227Military Engineering Services Regulations, 1936 — Rule 138, 95Payment of Wages Act, 1936 — Section 15, 15(1), 15(3), 2, 3
High Courts10 Mar 1977
Income Tax Officer, ''C'' Ward and Others Vs Hongkong and Shanghai Banking Corporation
Calcutta High Court · (1978) 115 ITR 582
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts09 Mar 1977
Bengal National Chamber of Commerce and Industry Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 514
Income Tax Act, 1961 — Section 11, 2(15)
High Courts09 Mar 1977Allowed
Ishan Chandra Ghatak Vs Sasadhar Maity
Calcutta High Court · 82 CWN 182
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 2, 8
High Courts09 Mar 1977
Indian Steel and Wire Products Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 112 ITR 1
High Courts08 Mar 1977
Ram Gopal Kedia and Another Vs The State
Calcutta High Court · (1977) CriLJ 1048 : (1977) 2 ILR (Cal) 82
Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 147, 170, 173OPIUM ACT, 1878 — Section 20GPenal Code, 1860 (IPC) — Section 109, 120B, 467, 471, 477A
High Courts08 Mar 1977Dismissed
J. Mc. Gaffin and Another Vs Life Insurance Corporation of India
Calcutta High Court · AIR 1978 Cal 123 : 81 CWN 629
Evidence Act, 1872 — Section 114, 18Transfer of Property Act, 1882 — Section 105, 106West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts08 Mar 1977
Prasanna Kumar Giri Vs Gangadhar Raut
Calcutta High Court · 81 CWN 580 : (1977) 1 ILR (Cal) 498
Bengal Tenancy Act, 1885 — Section 143, 144(3)Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8Civil Procedure Code, 1908 (CPC) — Section 141, 26