High Courts22 Apr 1977
Kshetra Mohan Roy Vs Income Tax Officer, ''A'' Ward and Others
Calcutta High Court · 81 CWN 786 : (1983) 139 ITR 441
Income Tax Act, 1961 — Section 271, 271(1), 274
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 15 of 20
High Courts22 Apr 1977Allowed
Foundation Overseas Ltd. Vs Punjab National Bank Ltd. and Another
Calcutta High Court · AIR 1977 Cal 428
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts21 Apr 1977
Grindlays Bank Ltd. Vs Central Government Industrial Tribunal
Calcutta High Court · 82 CWN 1041 : (1978) 2 LLJ 462
Constitution of India, 1950 — Article 136, 226
High Courts20 Apr 1977
Commissioner of Wealth Tax Vs Bansidhar Poddar
Calcutta High Court · (1978) 112 ITR 957
Finance Act, 1965 — Section 68
High Courts19 Apr 1977Allowed
Hiralal Pannalall Vs Dalhousie Jute Co. Ltd.
Calcutta High Court · AIR 1978 Cal 119 : 81 CWN 1061
Arbitration Act, 1940 — Section 2, 30Evidence Act, 1872 — Section 115
High Courts18 Apr 1977Dismissed
Debi Charan Basu Vs Sudhindra Nath Dutta
Calcutta High Court · AIR 1978 Cal 141 : 81 CWN 745 : (1977) 2 ILR (Cal) 272
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 10, 13, 13(1), 35
High Courts07 Apr 1977Dismissed
Union of India (UOI) Vs Inder Nath
Calcutta High Court · 81 CWN 766 : (1977) 1 ILR (Cal) 529
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14(11), 14(15), 14(21)Constitution of India, 1950 — Article 226
High Courts07 Apr 1977
State of West Bengal and Others Vs Madan Mohan Bag
Calcutta High Court · 81 CWN 1132
Constitution of India, 1950 — Article 16, 226, 311(2)
High Courts07 Apr 1977Dismissed
Kanailal Dholey and Others Vs Kalicharan Chatterjee and Others
Calcutta High Court · AIR 1977 Cal 499 : 81 CWN 707
Bengal Tenancy Act, 1885 — Section 111ACivil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 100, 101Limitation Act, 1908 — Article 120
High Courts07 Apr 1977Dismissed
Jagat Bandhu Shaw and Others Vs Ram Nagina Pandey
Calcutta High Court · AIR 1977 Cal 281
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 144, 144(1), 151
High Courts07 Apr 1977
Asoka Marketing and Others Vs Income Tax Officer and Others
Calcutta High Court · (1978) 111 ITR 783
Income Tax Act, 1961 — Section 147, 148
High Courts07 Apr 1977Allowed
Sastidas Mullick Vs Junior Land Reforms Officer, Barrackpore Circle and Others
Calcutta High Court · 81 CWN 752
Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 2, 2(i), 4, 5, 6
High Courts07 Apr 1977Dismissed
S.R. Singh Vs State
Calcutta High Court · 81 CWN 724 : (1977) 1 ILR (Cal) 507
Criminal Procedure Code, 1898 (CrPC) — Section 342Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 145, 157, 159, 32, 32(2)
High Courts06 Apr 1977
Seikh Saifuddin Mondal Vs State and Another
Calcutta High Court · (1978) CriLJ 1021 : 81 CWN 858
Penal Code, 1860 (IPC) — Section 406, 408
High Courts05 Apr 1977Dismissed
Union of India (UOI) Vs Shalimar Works Ltd.
Calcutta High Court · (1977) 47 CompCas 664
Industries (Development and Regulation) Act, 1951 — Section 15A
High Courts04 Apr 1977Dismissed
State of West Bengal and Others Vs Mir Fakir Mohammad and Others
Calcutta High Court · AIR 1977 Cal 285
Calcutta High Court (Appellate Side) Rules — Rule 2Civil Procedure Code Amendment Act, 1976 — Section 38, 97(2)Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts04 Apr 1977Dismissed
Collector of Customs and Another Vs Jaykrishna Saha and Another
Calcutta High Court · 81 CWN 908
Constitution of India, 1950 — Article 226, 50Land Acquisition Act, 1894 — Section 16(5)
High Courts01 Apr 1977
Dr. R.D. Anklesaria Vs Mrs. Kamala Roy
Calcutta High Court · AIR 1977 Cal 464 : (1977) 1 ILR (Cal) 521
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17West Bengal Premises Tenancy Act, 1956 — Section 13
High Courts30 Mar 1977
Gobinda Chandra Bhowmick Vs The State of West Bengal
Calcutta High Court · (1977) CriLJ 1499
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 27, 435, 439Penal Code, 1860 (IPC) — Section 304
High Courts24 Mar 1977
Pramode Kumar Mittal Vs Sri Bhuramal Chiranjilal Mittal and Others
Calcutta High Court · AIR 1977 Cal 340 : 82 CWN 574
Arbitration Act, 1940 — Section 14, 14(2), 17