High Courts02 May 1939
Kanti Chandra Ghosal Vs Suchitra Sundari Dassi and Another
Calcutta High Court · AIR 1939 Cal 606
Bengal Land Revenue Sales Act, 1859 — Section 3Village Chaukidari Act, 1870 — Section 54, 55
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 9 of 14
High Courts01 May 1939
In Re: Goods of Stanley Austin Cardigan Martin
Calcutta High Court · AIR 1939 Cal 642
Provident Funds Act, 1925 — Section 5(1)
High Courts28 Apr 1939
Jyotish Chandra Chaudhuri and Another Vs Profulla Chandra Sanyal and Others
Calcutta High Court · AIR 1940 Cal 157
High Courts26 Apr 1939
Anwarali Bepari and Others Vs Jamini Lal Roy Choudhury and Others
Calcutta High Court · AIR 1940 Cal 89
Transfer of Property Act, 1882 — Section 105, 116
High Courts26 Apr 1939
Ankulal Saha Vs Sadhan Chandra Mandal
Calcutta High Court · AIR 1939 Cal 484
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts26 Apr 1939
Raja Kamala Ranjan Ray Vs Abhoy Charan Paul and Others
Calcutta High Court · AIR 1940 Cal 84
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts26 Apr 1939
Jadunath Banerjee Vs Secretary of State
Calcutta High Court · AIR 1939 Cal 617
Bengal Embankment Act, 1882 — Section 43, 56, 68
High Courts25 Apr 1939
Abdul Rashid Sheikh and Others Vs Sachidananda Raj and Others
Calcutta High Court · AIR 1939 Cal 523
High Courts24 Apr 1939
Kistur Chand Tewari and Others Vs Babu Rajani Kanta Mukherjea and Another
Calcutta High Court · AIR 1940 Cal 137
Limitation Act, 1963 — Section 19, 20, 21(3)(b)
High Courts24 Apr 1939
Jogendra Nath Karon Vs Nistarini Dasi and Another
Calcutta High Court · AIR 1939 Cal 486
Transfer of Property Act, 1882 — Section 106
High Courts24 Apr 1939
Smt. Ashamoyi Basu Vs Sarbatosh Sen and Others
Calcutta High Court · AIR 1939 Cal 526
High Courts24 Apr 1939
Biraj Krishna Mukherjee, Managing Director to Kundala prabhuram Sampad Syndicate Ltd. Vs Purna Chandra Trivedy and Others
Calcutta High Court · AIR 1939 Cal 645
Contract Act, 1872 — Section 69, 70
High Courts21 Apr 1939
Biman Behary Sinha Vs Sm. Chancharkeshi Dassi and Others
Calcutta High Court · AIR 1939 Cal 639
Calcutta Municipal Act, 1923 — Section 345
High Courts20 Apr 1939
Sundarpur Tea Estate Vs Indian Tea Licensing Committee
Calcutta High Court · AIR 1939 Cal 508
Tea Control Act, 1938 — Section 7(2)
High Courts19 Apr 1939
River Steam Navigation Co. Ltd. Vs Owners and Parties interested in S.S. "Janardan"
Calcutta High Court · AIR 1939 Cal 513
Inland Vessels Act, 1917 — Section 52
High Courts18 Apr 1939
In Re: Goods of Mt. Golab Daye
Calcutta High Court · AIR 1939 Cal 718
Succession Act, 1925 — Section 263
High Courts06 Apr 1939
Ali Mohamed Ebrahim Shakoor Vs Adam Hajee Peer Md. Essack and Others
Calcutta High Court · AIR 1940 Cal 134
Partnership Act, 1932 — Section 68
High Courts06 Apr 1939
Ladha Singh Bedi Vs Raja Sree Sree Jyoti Prosad Singha Deo Bahadur
Calcutta High Court · AIR 1940 Cal 105
Arbitration Act, 1940 — Section 19, 4
High Courts05 Apr 1939
Corporation of Calcutta Vs Dulal Chandra PramaniK and Another
Calcutta High Court · AIR 1939 Cal 470
Criminal Procedure Code, 1898 (CrPC) — Section 432Limitation Act, 1963 — Article 146(a)
High Courts05 Apr 1939
Dhirendra Nath Bhattacharjee and Others Vs Charu Chandra Mittra and Others
Calcutta High Court · AIR 1940 Cal 207
Public Demands Recovery Act — Section 36