High Courts05 Apr 1939
Gobinda Nath Saha Choudhury Vs Durga Narain Saha and Others
Calcutta High Court · AIR 1940 Cal 171
Civil Procedure Code, 1908 (CPC) — Section 48, 50Limitation Act, 1963 — Article 183
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 10 of 14
High Courts05 Apr 1939
Ray Satish Chandra Sen Bahadur and Others Vs Syamsul Haque Moktear
Calcutta High Court · AIR 1940 Cal 17
Estates Partition Act, 1897 — Section 94
High Courts05 Apr 1939
Abul Jamil Samsul Hamid Chowdhury Vs Ambia Khatun and Others
Calcutta High Court · AIR 1939 Cal 663
Bengal Tenancy Act, 1885 — Section 174Limitation Act, 1963 — Section 18
High Courts04 Apr 1939
Corporation of Calcutta Vs Monjoor Ahmed
Calcutta High Court · (1939) 04 CAL CK 0012
High Courts03 Apr 1939
Deva Dutta Serogi and Sons Vs P.C. Mitter and Sons
Calcutta High Court · AIR 1939 Cal 530
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Apr 1939
Jyoti Prosad Ghosh Vs Kumud Behari Bose and Others
Calcutta High Court · AIR 1939 Cal 638
High Courts31 Mar 1939
Narsing Das Tansukdas Vs Chogemull and Another
Calcutta High Court · AIR 1939 Cal 435
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts31 Mar 1939
Gadadhar Mandal Vs Gobinda Prosad Manna
Calcutta High Court · AIR 1939 Cal 458
Bengal Tenancy Act, 1885 — Section 26G
High Courts31 Mar 1939
Goberdhonedas and Others Vs Sm. Prafullabala Dasi
Calcutta High Court · AIR 1939 Cal 637
Hindu Wills Act, 1870 — Section 6
High Courts29 Mar 1939
A.Z.M. Reazai Karim Vs Mohammad Israil Ostagar and Another
Calcutta High Court · AIR 1939 Cal 415
Court Fees Act, 1870 — Section 8B
High Courts29 Mar 1939
Jogendra Krishna Banerji and Others Vs Administrator-General and Others
Calcutta High Court · AIR 1940 Cal 87
Bengal Sanitary Drainage Act, 1895 — Section 23, 23, 6
High Courts28 Mar 1939
Satish Chandra Das Gupta and Others Vs Bireswar Sur
Calcutta High Court · AIR 1939 Cal 465
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Mar 1939
Harimati Debi and Another Vs Anath Nath Roy Choudhury
Calcutta High Court · AIR 1939 Cal 535
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Mar 1939
Amulya Krishna Bandopadhyaya Vs Raruli Pioneer Co-operative Bank Ltd. and Others
Calcutta High Court · AIR 1940 Cal 150
High Courts23 Mar 1939
Sm. Charubala Dei Vs Baikuntha Nath Jana and Others
Calcutta High Court · AIR 1939 Cal 419
Bengal Tenancy Act, 1885 — Section 174
High Courts23 Mar 1939
Suresh Chandra Sen Vs Mahendra Nath Mukherjee and Others
Calcutta High Court · AIR 1939 Cal 459
High Courts23 Mar 1939
Kedar Nath Bothra Vs Baijnath Bothra and Others
Calcutta High Court · AIR 1939 Cal 494
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts17 Mar 1939
T.O. Aykut Vs M.O. Aykut
Calcutta High Court · AIR 1940 Cal 75
Divorce Act, 1869 — Section 10
High Courts17 Mar 1939
Pulin Chandra Chattapadhya Vs Khetra Mohan Ghose
Calcutta High Court · AIR 1939 Cal 748
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts17 Mar 1939
Biswa Nath Das Vs Khejerali Molla
Calcutta High Court · AIR 1939 Cal 394
Penal Code, 1860 (IPC) — Section 409