High Courts16 Feb 1939
Nagendra Nath Kar Sarkar Vs Babu Pramatha Nath Guha and Others
Calcutta High Court · AIR 1939 Cal 503
Provincial Insolvency Act, 1920 — Section 74
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 12 of 14
High Courts14 Feb 1939
C.K. Bezbarua, Assignee of Planter Stores and Agency Co. Ltd. Vs Golok Chandra Bezbarua and Others
Calcutta High Court · AIR 1939 Cal 425
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Feb 1939
Priya Kanta Pal, Partner of Firm Priya Kanta Sashi Kumar Pal Vs Sudhir Chandra Roy Chowdhury and Others
Calcutta High Court · AIR 1939 Cal 471
High Courts09 Feb 1939
Baburali Sardar and Others Vs Kala Chand Bepari and Others
Calcutta High Court · AIR 1939 Cal 728
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A), 435Penal Code, 1860 (IPC) — Section 323
High Courts09 Feb 1939
Bhabaranjan Das Dewri Vs Nibaran Chandra Gupta
Calcutta High Court · AIR 1939 Cal 349
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts08 Feb 1939
Solomon Ezekiel and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 376
Penal Code, 1860 (IPC) — Section 420
High Courts08 Feb 1939
Basanta Kumar Churnakar Vs Durga Nath Pal and Others
Calcutta High Court · AIR 1939 Cal 432
Bengal Tenancy Act, 1885 — Section 26F
High Courts08 Feb 1939
Ezekiel Ephraim Ezekiel and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 346
Bengal Excise Act, 1909 — Section 63(1)Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts08 Feb 1939
Jatiya Kalyan Insurance Society Ltd. Vs Saroj Ranjan Chaudhuri
Calcutta High Court · AIR 1939 Cal 489
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Feb 1939
Rangpur Loan Office Ltd. and Others Vs Rai Tarit Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1939 Cal 369
Cess Act, 1880 — Section 99
High Courts03 Feb 1939
Bibhuti Bhusan Sarcar and Others Vs Promoda Sundary Deby
Calcutta High Court · AIR 1939 Cal 468
Limitation Act, 1963 — Article 110
High Courts03 Feb 1939
Raj Kumar and Another Vs Shiva Prasad Gupta and Others
Calcutta High Court · AIR 1939 Cal 500
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Feb 1939
CONSOLIDATED AFRICAN SELECTION TRUST Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1939) 7 ITR 442
High Courts31 Jan 1939
Bengal Nagpur Railway Co. Ltd. Vs Balabux Narasaria and Others
Calcutta High Court · AIR 1939 Cal 377
Railways Act, 1890 — Section 80
High Courts30 Jan 1939
G. SCAMMELL AND NEPHEW, LTD. Vs ROWLES (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1940) 8 ITR 41
High Courts30 Jan 1939
Aunar Ali and Others Vs Jebar Mulluk Chowdhury and Others
Calcutta High Court · AIR 1939 Cal 338
Bengal Money Lenders Act, 1940 — Section 4
High Courts27 Jan 1939
Dharma Nath Sarma Vs Madhu Chandra Mahata and Others
Calcutta High Court · AIR 1939 Cal 722
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts27 Jan 1939
Satyapriya Banerjee Vs Kundanmull Babu
Calcutta High Court · AIR 1939 Cal 428
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, 17(2)
High Courts23 Jan 1939
Jogesh Chandra Banerjee and Another Vs Digendra Chandra Banerjee and Others
Calcutta High Court · AIR 1939 Cal 542
Public Demands Recovery Act — Section 7