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Calcutta High Court judgments, 1939

264 judgments · page 13 of 14

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High Courts23 Jan 1939

Nural Amin and Others Vs Emperor

Calcutta High Court · AIR 1939 Cal 335

Penal Code, 1860 (IPC) — Section 120B
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High Courts20 Jan 1939

Sakti Nath Roy Choudhury Vs Jessore United Bank Ltd. (Registered)

Calcutta High Court · AIR 1939 Cal 403

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
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High Courts20 Jan 1939

Satyendra Lal Choudhury Vs Sadarghat Urban Co-operative Bank Ltd.

Calcutta High Court · AIR 1939 Cal 352

Co-operative Societies Act, 1912 — Section 43
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High Courts17 Jan 1939

Bhola Nath Sen Vs Jogendra Mohan Das and Others

Calcutta High Court · AIR 1939 Cal 601

Civil Procedure Code, 1908 (CPC) — Section 115, 47, 48Limitation Act, 1963 — Article 183
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High Courts17 Jan 1939

Nibaran Chandra Khandikar Vs Sheikh Belatali

Calcutta High Court · AIR 1939 Cal 334

Bengal Agricultural Debtors Act, 1936 — Section 34
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High Courts16 Jan 1939

Sundar Das Loghani Vs Fardun Rustom Irani

Calcutta High Court · AIR 1939 Cal 329

Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
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High Courts13 Jan 1939

Asmat Shek and Another Vs Emperor

Calcutta High Court · AIR 1940 Cal 147

Penal Code, 1860 (IPC) — Section 300, 304 Part 2, 323
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High Courts13 Jan 1939

Revati Mohan Roy Vs Bhik Chand Bhuian

Calcutta High Court · AIR 1939 Cal 343

Bengal Agricultural Debtors Act, 1936 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts12 Jan 1939

Barada Kanta Banerjee Vs Jitendra Nath Mukherjee

Calcutta High Court · AIR 1939 Cal 345

Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts10 Jan 1939

Girish Chandra Das Vs Sm. Annadamoni and Another

Calcutta High Court · AIR 1939 Cal 309

Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 148
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High Courts10 Jan 1939

Sm. Sarada Sundari Das and Another Vs Jabbar Ali and Others

Calcutta High Court · AIR 1939 Cal 331

Limitation Act, 1963 — Article 182(5)
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High Courts10 Jan 1939

Kedar Nath Tushnial and Others Vs Raj Kumar Das and Others

Calcutta High Court · AIR 1939 Cal 674

Evidence Act, 1872 — Section 89Succession Act, 1925 — Section 238
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High Courts09 Jan 1939

Anath Nath Bose Vs Monmotha Nath Bose and Others

Calcutta High Court · AIR 1939 Cal 482

Transfer of Property Act, 1882 — Section 3
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High Courts08 Jan 1939

Emperor Vs Sm. Sarojini De Chowdhury

Calcutta High Court · AIR 1939 Cal 337

Penal Code, 1860 (IPC) — Section 420
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High Courts06 Jan 1939

Syed Muhammed Asraf Ali Vs Nabejan Bibi and Another

Calcutta High Court · AIR 1939 Cal 581

Bengal Tenancy Act, 1885 — Section 174
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High Courts06 Jan 1939

Jewan Ram Gangaram and Co. Vs Commissioners for Port of Calcutta

Calcutta High Court · AIR 1939 Cal 308

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts06 Jan 1939

Jung Bahadur Misir and Others Vs Mahadeo Shaw and Another

Calcutta High Court · AIR 1939 Cal 320

Penal Code, 1860 (IPC) — Section 452
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High Courts06 Jan 1939

Ekkari Das and Another Vs Emperor

Calcutta High Court · AIR 1939 Cal 290

Bengal Suppression of Immoral Traffice Act, 1933 — Section 9Penal Code, 1860 (IPC) — Section 366A
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High Courts05 Jan 1939

Sudhir Kumar Roy Vs Emperor

Calcutta High Court · AIR 1939 Cal 326

Calcutta Police Act, 1866 — Section 45
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High Courts05 Jan 1939

Sew Ratan Lal Binani Vs Emperor

Calcutta High Court · AIR 1939 Cal 288

Penal Code, 1860 (IPC) — Section 211
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