High Courts17 Mar 1939
Bepin Chandra Gorain Vs Hem Chandra Mukherjee and Another
Calcutta High Court · AIR 1939 Cal 709
Transfer of Property Act, 1882 — Section 2(d), 52
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 11 of 14
High Courts16 Mar 1939
UNION COLD STORAGE CO. Vs SIMPSON (INSPECTOR OF TAXES). UNION COLD STORAGE CO. v. ELLERKER (INSPECTOR OF TAXES).
Calcutta High Court · (1939) 7 ITR 630
Customs and Inland Revenue Act, 1878 — Section 12
High Courts15 Mar 1939
R. Ezekiel Vs The Province of Bengal
Calcutta High Court · AIR 1939 Cal 746
Contract Act, 1872 — Section 114Criminal Procedure Code, 1898 (CrPC) — Section 88(6a)Evidence Act, 1872 — Section 117
High Courts14 Mar 1939
Haripada Roy Vs Krishna Benode Roy and Others
Calcutta High Court · AIR 1939 Cal 430
High Courts14 Mar 1939
Agent, Assam Bengal Railway Co. Ltd. Vs Surendra Chandra Chakravarty
Calcutta High Court · AIR 1939 Cal 386
Evidence Act, 1872 — Section 124
High Courts13 Mar 1939
Mohammad Azizal Bari Vs Moulvi Raziuddin Mohammad Idris Khan and Another
Calcutta High Court · AIR 1939 Cal 423
Transfer of Property Act, 1882 — Section 106
High Courts13 Mar 1939
Sm. Gumti Devi and Others Vs Babu Jugal Kishore Baisya
Calcutta High Court · AIR 1939 Cal 399
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts13 Mar 1939
Giani Meher Singh Vs Emperor
Calcutta High Court · AIR 1939 Cal 714
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514Penal Code, 1860 (IPC) — Section 124A
High Courts07 Mar 1939
Government of Bengal Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 706
Calcutta Municipal Act, 1923 — Section 124, 138, 139Specific Relief Act, 1877 — Section 45
High Courts03 Mar 1939
John Jiban Chandra Dutta Vs Abinash Chandra Sen
Calcutta High Court · AIR 1939 Cal 417
Penal Code, 1860 (IPC) — Section 494
High Courts03 Mar 1939
Saurish Chandra Roy Vs Sheikh Gopal Ostagar and Others
Calcutta High Court · AIR 1939 Cal 743
Court Fees Act, 1870 — Section 8(C), 8(G)
High Courts03 Mar 1939
J.E. Gubbay Vs Emperor
Calcutta High Court · AIR 1940 Cal 205
Penal Code, 1860 (IPC) — Section 420
High Courts27 Feb 1939
Haridhan Chatterjee and Others Vs Sailabala Debi and Another
Calcutta High Court · AIR 1939 Cal 421
Specific Relief Act, 1877 — Section 23(b)
High Courts22 Feb 1939
Sm. Renuka Bala Dasi Vs Nagendra Nath Das
Calcutta High Court · AIR 1939 Cal 655
Transfer of Property Act, 1882 — Section 39
High Courts21 Feb 1939
Anukul Chandra Bhattacharjee Vs Surendra Nath Bhattacharjee and Others
Calcutta High Court · AIR 1939 Cal 451
Bengal Tenancy Act, 1885 — Section 103
High Courts20 Feb 1939
Gopaldas Choudhury Vs Satindra kumar Choudhury and Others
Calcutta High Court · AIR 1939 Cal 749
Estates Partition Act, 1897 — Section 119, 3Specific Relief Act, 1877 — Section 42
High Courts20 Feb 1939
Nestle and Anglo Swiss Condensed Milk Co. Ltd. Vs K.L. Doshi and Co.
Calcutta High Court · AIR 1939 Cal 466
High Courts20 Feb 1939
Madhab Chandra Ghose and Others Vs Nirod Chandra Ghose
Calcutta High Court · AIR 1939 Cal 477
Penal Code, 1860 (IPC) — Section 147
High Courts20 Feb 1939
Jnanendra Nath Pramanik Vs Nilmony Dey
Calcutta High Court · AIR 1939 Cal 701
Criminal Procedure Code, 1898 (CrPC) — Section 203, 253(2)Penal Code, 1860 (IPC) — Section 420
High Courts17 Feb 1939
Bando and Co. Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 614
Calcutta Municipal Act, 1923 — Section 538Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 48