High Courts19 May 1939
Sm. Ashamayi Basu Vs Baranagore Jute Factory Co. Ltd. and Others
Calcutta High Court · AIR 1940 Cal 141
Bengal Land Revenue Sales Act, 1859 — Section 37
COURT ARCHIVE
Calcutta High Court judgments, 1939
264 judgments · page 8 of 14
High Courts19 May 1939
Purna Chandra Bhowmick Vs Barna Kumari Devi and Another
Calcutta High Court · AIR 1939 Cal 715
Specific Relief Act, 1877 — Section 42
High Courts19 May 1939
Smt. Bhagia Vs Chittagong Municipality
Calcutta High Court · AIR 1939 Cal 608
Bengal Municipal Act, 1932 — Section 71
High Courts16 May 1939
Mahendra Chandra Roy and Others Vs Rajani Kanta Kar
Calcutta High Court · AIR 1939 Cal 609
Bengal Tenancy Act, 1885 — Section 88
High Courts12 May 1939
Emperor Vs Hiralal Das
Calcutta High Court · AIR 1939 Cal 636
Criminal Procedure Code, 1898 (CrPC) — Section 197, 438
High Courts11 May 1939
Dhirendra Nath Das Vs Indra Chandra Kisriwala and Others
Calcutta High Court · AIR 1939 Cal 578
High Courts11 May 1939
NAVADWIPCHANDRA NAGENDRA DAS, IN RE.
Calcutta High Court · (1939) 7 ITR 488
Income Tax Act, 1961 — Section 22(3)
High Courts11 May 1939
Ghulam Dastgir Khan Vs Emperor
Calcutta High Court · AIR 1939 Cal 623
Criminal Procedure Code, 1898 (CrPC) — Section 162, 362
High Courts10 May 1939
Pattu Kumari Bibi Vs Nirmal Kumar Singh Nawlakha
Calcutta High Court · AIR 1939 Cal 569
Registration Act, 1908 — Section 69
High Courts10 May 1939
Mohanlal Baheti and Others Vs Moulvi Tabizuddin Ahmed
Calcutta High Court · AIR 1939 Cal 625
Limitation Act, 1963 — Section 14
High Courts10 May 1939
Mohsena Khatun and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 610
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 24
High Courts09 May 1939
Satish Chandra Lahiri Vs Raja Protiva Nath Roy
Calcutta High Court · AIR 1939 Cal 612
Bengal Tenancy Act, 1885 — Section 174(3)Civil Procedure Code, 1908 (CPC) — Section 102, 151, 47
High Courts09 May 1939
Firm Tolaram-Nathmull Vs Firm Mahomed Valli Patel
Calcutta High Court · AIR 1940 Cal 28
High Courts09 May 1939
Kitab Ali and Others Vs Anil Behary Dutta and Others
Calcutta High Court · AIR 1939 Cal 723
High Courts08 May 1939
Ambica Prosad Sanyal Vs Soorajmull Nagarmull Firm and Another
Calcutta High Court · AIR 1939 Cal 620
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62, Order 21 Rule 63
High Courts05 May 1939
New Beerbhum Coal Co. Ltd. Vs Chandan Mall Karnani
Calcutta High Court · AIR 1939 Cal 690
Cess Act, 1880 — Section 72
High Courts05 May 1939
Hare Krishna Panigrahi Vs Jogneswar Panda and Others
Calcutta High Court · AIR 1939 Cal 688
Evidence Act, 1872 — Section 68, 71
High Courts05 May 1939
Probodh Chandra Chakravarty Vs Jatindra Mohan Chakravarty and Others
Calcutta High Court · AIR 1940 Cal 177
Companies Act, 1956 — Section 171
High Courts02 May 1939
Moseladdi and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 497
Criminal Procedure Code, 1898 (CrPC) — Section 110